Tribunals and Commissions19 Apr 1994Appeal partly allowed
MAHENDRA KUMAR ASHOK KUMAR Vs SECRETARY, R.S.E.B., JAIPUR
National Consumer Disputes Redressal Commission · 1994 3 CPJ 168
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1994
790 judgments · page 27 of 40
Tribunals and Commissions18 Apr 1994Dismissed
KISHAN LAL SHAM LAL SHELLER Vs State Bank of India
National Consumer Disputes Redressal Commission · 1995 1 CPJ 198
Tribunals and Commissions18 Apr 1994Complaint allowed
PRAHLADBHAI KADIA Vs SAYAJI IRON WORKS PVT. LTD.
National Consumer Disputes Redressal Commission · 1994 2 CPR 353 : 1995 1 CLT 483 : 1995 1 CPJ 178
Tribunals and Commissions18 Apr 1994
RAJENDRA MANMOHAN BARTAKE Vs H.G. ABHAYANKAR
National Consumer Disputes Redressal Commission · 1995 2 CPJ 199
Tribunals and Commissions18 Apr 1994Review Petition dismissed
SELEX OFFICE SYSTEMS (P) LTD Vs SARITA RANI
National Consumer Disputes Redressal Commission · 1994 2 CPC 62 : 1994 2 CPR 295 : 1994 3 CPJ 37
Tribunals and Commissions16 Apr 1994Appeal dismissed
ADDL. DVL. RLY. MANAGER, DIV. OFFICE Vs VALMATHI SRI RAMAKRISHNA PRASAD
National Consumer Disputes Redressal Commission · 1994 2 CPC 251 : 1994 2 CPR 300 : 1994 3 CPJ 59
Tribunals and Commissions15 Apr 1994Appeal dismissed
GHIYA TRADERS Vs G.M., DISTRICT TELECOMMUMCATION, JAIPUR
National Consumer Disputes Redressal Commission · 1995 2 CPC 22 : 1995 2 CPR 91
Tribunals and Commissions13 Apr 1994
K.K. Radha Vs G.U. SEKHAR
National Consumer Disputes Redressal Commission · 1994 3 CPJ 376
Tribunals and Commissions12 Apr 1994Appeal allowed
RAM MURTI GUPTA, A.E., RSEB Vs TARA RAM
National Consumer Disputes Redressal Commission · 1994 3 CPJ 276 : 1995 2 CPR 377
Tribunals and Commissions12 Apr 1994Complaint dismissed
SHIND ENGINEERING INDUSTRIES Vs J.S.BIRDI And SONS.
National Consumer Disputes Redressal Commission · 1994 2 CPC 59 : 1994 2 CPJ 439 : 1994 2 CPR 267
Tribunals and Commissions11 Apr 1994Appeal No. A-276/93 dismissed, Appeal No. A-292/93 accepted
GOEL S. PAL ANDSHANTI RANI GOEL Vs COLLECTOR OF STAMPS
National Consumer Disputes Redressal Commission · 1994 2 CPJ 486 : 1994 2 CPR 486
Tribunals and Commissions11 Apr 1994Complaint dismissed
Jagvinder Singh Vs INSTROMEDIX (INDIA) PVT. LTD.
National Consumer Disputes Redressal Commission · 1994 2 CPC 61 : 1994 2 CPJ 546 : 1994 2 CPR 296
Tribunals and Commissions11 Apr 1994Appeal allowed
NEW YAMUNA COLD STORAGE Vs Jagdish
National Consumer Disputes Redressal Commission · 1994 2 CPC 305 : 1994 2 CPJ 161 : 1995 1 CLT 84
Tribunals and Commissions11 Apr 1994Appeal dismissed
S.D.O./AEPO, TELEGRAPH TELEPHONE Vs SUDHIR KUMAR MEHTA
National Consumer Disputes Redressal Commission · 1994 3 CPJ 164
Tribunals and Commissions11 Apr 1994Appeal accepted
ASHWANI KUMAR KUKKAR, S.D.M. COURT FAZILKA Vs Larsen and Toubro Ltd
National Consumer Disputes Redressal Commission · 1994 2 CPC 63 : 1994 2 CPR 259 : 1994 3 CPJ 81
Tribunals and Commissions08 Apr 1994Complaint dismissed
P.K.ABUTHAHEER Vs COMMISSIONER, TRICHY MUNICIPALITY
National Consumer Disputes Redressal Commission · 1994 3 CPJ 68
Tribunals and Commissions08 Apr 1994Appeal dismissed
J.N. SEHGAL Vs INTERNATIONAL AIRPORT AUTHORITY OF INDIA
National Consumer Disputes Redressal Commission · 1994 2 CPJ 597
Tribunals and Commissions08 Apr 1994Appeal partly allowed
PCS DATE GENERAL INDIA LTD. Vs JYOTI KOTHARI
National Consumer Disputes Redressal Commission · 1993 2 CPR 261 : 1994 2 CPJ 568
Tribunals and Commissions08 Apr 1994
AKHIL BHARTIYA GRAHAK PANCHAYAT Vs SIMPSON And CO. LTD
National Consumer Disputes Redressal Commission · 1998 2 CPJ 176
Tribunals and Commissions08 Apr 1994
DIGVIJAYSINH A. ZALA Vs NARENDRA T. VANI
National Consumer Disputes Redressal Commission · 1994 2 CPR 355 : 1995 1 CLT 491 : 1995 1 CPJ 186