Tribunals and Commissions27 Apr 1994Complaint dismissed
SOHAN SINGH And SONS Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1994 2 CPC 348 : 1994 2 CPJ 477 : 1994 2 CPR 589 : 1995 1 CLT 74
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1994
790 judgments · page 26 of 40
Tribunals and Commissions27 Apr 1994Complaint dismissed
MOHAN SINGH And SONS Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1994 3 CPJ 91
Tribunals and Commissions27 Apr 1994Dismissed
J.K. MAJUMDAR Vs CHAIRMAN And THE MANAGING DIRECTOR, BANK OF INDIA
National Consumer Disputes Redressal Commission · 1994 2 CPC 250 : 1994 2 CPJ 88 : 1994 2 CPR 289
Tribunals and Commissions27 Apr 1994Dismissed
HOTEL NANDADEEP Vs RAMACHANDRA BABURAO KOKIL
National Consumer Disputes Redressal Commission · 1994 2 CPJ 34 : 1994 2 CPR 210
Tribunals and Commissions27 Apr 1994
H.P. MANTRI Vs CITY BANK
National Consumer Disputes Redressal Commission · 1994 3 CPJ 93 : 1994 3 CPR 666 : 1995 1 CPC 145
Tribunals and Commissions27 Apr 1994
AGFA GEVAERT INDIA LTD. Vs JITPAL X-RAY PRIVATE LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 193 : 1994 2 CPJ 33 : 1994 2 CPR 227 : 1994 2 CTJ 698
Tribunals and Commissions27 Apr 1994
REV.FR.FERDINAND KAYAVIL Vs MAHAVIR GUPTA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 194 : 1994 2 CPJ 30 : 1994 2 CPR 228
Tribunals and Commissions25 Apr 1994Adjourned
J.M. RAO Vs ADMINISTRATOR, U.T. OF LAKSHADWEEP
National Consumer Disputes Redressal Commission · 1994 2 CPJ 95
Tribunals and Commissions25 Apr 1994Appeal dismissed
UPTRON INDIA LIMITED Vs SHEEMA
National Consumer Disputes Redressal Commission · 1994 2 CPR 225 : 1994 3 CPJ 193
Tribunals and Commissions25 Apr 1994Appeal allowed
PROPRIETRIX, ANCIENT PHARMA Vs W. PANNERSELVAM
National Consumer Disputes Redressal Commission · 1996 1 CPJ 101
Tribunals and Commissions25 Apr 1994Appeal allowed
SPECIAL TAHSILDAR (DRS) SIVAG ANGA Vs P. ANDIAPPAN
National Consumer Disputes Redressal Commission · 1996 1 CPJ 136 : 1996 1 CPR 475
Tribunals and Commissions25 Apr 1994Appeal allowed
BOARD OF SCHOOL EDUCATION HARYANA, BHIWANI Vs DARSHAN KUMARI
National Consumer Disputes Redressal Commission · 1994 2 CPJ 431
Tribunals and Commissions25 Apr 1994
SIKANDERLAL AND CO. Vs VAID PRAKASH SHARMA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 3 : 1994 2 CPJ 100
Tribunals and Commissions25 Apr 1994
AKHIL BHARTIYA GRAHAK PANCHAYAT Vs SHARDA BHAVAN EDUCATION
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 2 : 1994 2 CPC 230 : 1994 2 CPJ 15 : 1994 2 CPR 283 : 1994 2 CTJ 409
Tribunals and Commissions22 Apr 1994Revision dismissed
United India Insurance Co. Ltd. Vs RAM PRASAD AGARWAL
National Consumer Disputes Redressal Commission · 1995 2 CPR 380 : 1998 2 CPJ 196
Tribunals and Commissions22 Apr 1994Appeal dismissed
National Insurance Co. Ltd. Vs Sheela Gupta
National Consumer Disputes Redressal Commission · 1994 2 CPC 206 : 1995 1 CLT 610 : 1995 1 CPJ 244
Tribunals and Commissions22 Apr 1994Appeal allowed
VIRENDRA MOHAN MEHTA Vs CHAIRMAN, LIFE INSURANCE CORPN. OF INDIA
National Consumer Disputes Redressal Commission · 1994 2 CPJ 502
Tribunals and Commissions22 Apr 1994Petition allowed
GYAN SINGH Vs CARRYON SAVINGS AND INVESTMENT CO. LTD
National Consumer Disputes Redressal Commission · 1994 2 CPR 269 : 1994 3 CPJ 9
Tribunals and Commissions21 Apr 1994
AMBALA SARABHAI ENTERPRISES LTD OF BARODA Vs V.P. DATTA OF AMBALA CANTT.
National Consumer Disputes Redressal Commission · 1994 2 CPC 140 : 1994 2 CPJ 470 : 1994 2 CPR 606
Tribunals and Commissions21 Apr 1994
SUKANTA SARKAR Vs Canara Bank
National Consumer Disputes Redressal Commission · 1994 2 CPC 50 : 1994 2 CPJ 573 : 1994 2 CPR 272