Tribunals and Commissions03 May 1994
DEO KUMAR AJMERIA Vs AJAY KUMAR GUPTA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 187 : 1995 2 CLT 409
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1994
790 judgments · page 25 of 40
Tribunals and Commissions03 May 1994
BRANCH OFFICER, LIC OF INDIA Vs KANCHANBEN H.SHAH
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 186 : 1994 2 CPJ 62 : 1994 2 CTJ 585 : 1996 1 CPC 354
Tribunals and Commissions03 May 1994
DATAPRO INFORMATION TECHNOLOGY Vs RAJINDER SINGH SALUJA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 185 : 1994 2 CPJ 39 : 1994 3 CPR 657 : 1995 1 CPC 142
Tribunals and Commissions03 May 1994
UNION OF INDIA Vs G.C.SHARMA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 180 : 1994 2 CPJ 17 : 1994 2 CPR 230
Tribunals and Commissions03 May 1994
URMILA BHARGAVA Vs PUNJAB AND SIND BANK
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 181 : 1994 2 CPJ 42 : 1994 2 CPR 614
Tribunals and Commissions03 May 1994
AIR LINKERS Vs SYSTEMS MARKETING AND SERVICES
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 145 : 1994 2 CPC 81 : 1994 2 CPJ 50 : 1994 2 CTJ 494
Tribunals and Commissions03 May 1994
Fiorio Coloria Vs ORIENTAL INSURANCE COMPANY
National Consumer Disputes Redressal Commission · 1994 2 CPJ 5
Tribunals and Commissions02 May 1994Appeal partly allowed
CHIEF SUPERINTENDENT, CENTRAL TELEGRAPH OFFICE Vs M.AGNI,ADVOCATE
National Consumer Disputes Redressal Commission · 1996 1 CPJ 50
Tribunals and Commissions02 May 1994Complaint disposed of
R.CHANDRIKA Vs L.I.C. of India
National Consumer Disputes Redressal Commission · 1995 1 CLT 478 : 1995 1 CPR 170 : 1995 3 CPJ 114
Tribunals and Commissions02 May 1994
R S P Patnaik Vs STATE OF ORISSA
National Consumer Disputes Redressal Commission · 1994 2 CPJ 94
Tribunals and Commissions30 Apr 1994Appeal dismissed
State Bank of Mysore Vs R.SHIVAPRAKASH
National Consumer Disputes Redressal Commission · 1994 2 CPR 310 : 1994 3 CPJ 82
Tribunals and Commissions29 Apr 1994Appeal dismissed with costs
CHAIRMAN, TAMIL NADU HOUSING BOARD Vs Poongothai
National Consumer Disputes Redressal Commission · 1996 1 CPJ 55
Tribunals and Commissions29 Apr 1994Complaint allowed
MANOHAR LAL BATRA Vs VICE CHAIRMAN, D.D.A.
National Consumer Disputes Redressal Commission · 1994 3 CPJ 332
Tribunals and Commissions29 Apr 1994
RAJENDRA PROPERTIES AND INDUSTRIES Vs M.L.BEHL
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 191
Tribunals and Commissions29 Apr 1994
VICE-CHAIRMAN, DELHI DEVELOPMENT AUTHORITY Vs R.K.AJBANI
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 190 : 1994 3 CPJ 55
Tribunals and Commissions28 Apr 1994Appeal allowed
SPECIAL OFFICER, TAMIL NADU STATE COOP.BANK LTD Vs K.P.KRISHNASAMY NAICKER
National Consumer Disputes Redressal Commission · 1996 1 CPJ 47 : 1996 2 CPC 387
Tribunals and Commissions28 Apr 1994Revision Petition allFowed
SATENDER YADAV Vs SOMKO AUTOMOBILES
National Consumer Disputes Redressal Commission · 1994 2 CPJ 170
Tribunals and Commissions28 Apr 1994Appeal allowed with costs
RAMA DEVI Vs LIFE INSURANCE CORPORATION
National Consumer Disputes Redressal Commission · 1994 2 CPJ 459 : 1994 3 CPR 672
Tribunals and Commissions28 Apr 1994Complaint abates
M.L.Bajaj Vs Y.P.GOYAL
National Consumer Disputes Redressal Commission · 1994 2 CPJ 165
Tribunals and Commissions28 Apr 1994
MANOJ INVESTMENTS Vs M.D.AFZAL
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 192 : 1994 3 CPJ 10 : 1995 2 CLT 470