Tribunals and Commissions10 May 1994Complaint dismissed
NURUDDIN KUTUBUDDIN BALATI Vs L.N.VORA
National Consumer Disputes Redressal Commission · 1995 1 CPJ 455 : 1995 2 CLT 91 : 1995 2 CPR 424
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1994
790 judgments · page 23 of 40
Tribunals and Commissions10 May 1994Appeal allowed
National Insurance Co. Ltd. Vs U.C. DHIMAN
National Consumer Disputes Redressal Commission · 1995 1 CPJ 14
Tribunals and Commissions10 May 1994Complaint dismissed
RINA PRAKASH Vs DECHI GANAPATHY
National Consumer Disputes Redressal Commission · 1994 2 CPR 385 : 1994 3 CPJ 358
Tribunals and Commissions10 May 1994Appeals dismissed
Balkar Singh Vs BHAGWATI BEEJ BHANDAR
National Consumer Disputes Redressal Commission · 1994 2 CPJ 536 : 1994 3 CPR 479
Tribunals and Commissions10 May 1994
METRO CHEM INDUSTRIES Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 135 : 1994 2 CPJ 118 : 1995 2 CLT 399
Tribunals and Commissions10 May 1994
SWAGTHAM INVESTMENT LIMITED Vs SKIPPER CONSTRUCTION CO.PVT. LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 109 : 1994 3 CPJ 53
Tribunals and Commissions09 May 1994Appeal dismissed
PUSHPA BUILDERS LTD. Vs L.R. KAPOOR
National Consumer Disputes Redressal Commission · 1994 3 CPJ 47
Tribunals and Commissions09 May 1994Appeal allowed
HUDA, MANI MAJRA Vs DHARAM PAL MEHTA
National Consumer Disputes Redressal Commission · 1994 2 CPC 136 : 1994 2 CPJ 508 : 1994 3 CPR 269
Tribunals and Commissions09 May 1994Complaint allowed
DEEPAK INDUSTRIES LIMITED Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1995 1 CPJ 76
Tribunals and Commissions09 May 1994Appeal allowed
T.D.M.HISAR Vs Rajesh Gupta
National Consumer Disputes Redressal Commission · 1995 1 CPJ 330
Tribunals and Commissions09 May 1994Appeal dismissed
I.P. GOYAL Vs General Manager, Haryana Roadways
National Consumer Disputes Redressal Commission · 1994 2 CPC 300 : 1995 1 CLT 62 : 1995 1 CPJ 350
Tribunals and Commissions09 May 1994
INDIAN HARDWARE STORES Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 111 : 1994 2 CPJ 101 : 1995 2 CLT 411
Tribunals and Commissions07 May 1994Complaint dismissed without costs
PRADEEP STORES Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1994 3 CPJ 387 : 1995 2 CPR 352
Tribunals and Commissions05 May 1994
L.I.C.OF INDIA Vs SHARAD
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 139 : 1995 2 CLT 414
Tribunals and Commissions04 May 1994Dismissed
MOHAN KUMAR , ANSAL HOUSING FINANCE And LEASING CO. LTD Vs MOHAN KUMAR , ANSAL MOUSING FINANCE And LEASING CO. LTD.
National Consumer Disputes Redressal Commission · 1994 2 CPJ 52
Tribunals and Commissions04 May 1994Appeal allowed
AREA MANAGER, INDIAN OIL CORPORATION Vs P. Natarajan
National Consumer Disputes Redressal Commission · 1994 2 CPC 75 : 1994 2 CPJ 69 : 1994 2 CPR 520
Tribunals and Commissions04 May 1994Appeal dismissed
Punjab and Sind Bank Vs MANPREET SINGH SOOD
National Consumer Disputes Redressal Commission · 1994 2 CPR 627 : 1994 3 CPJ 532
Tribunals and Commissions04 May 1994Appeal dismissed
SECRETARY, KERALA STATE ELECTRICITY BOARD Vs N.Mani
National Consumer Disputes Redressal Commission · 1995 3 CPJ 124 : 1995 3 CPR 317 : 1996 1 CLT 401
Tribunals and Commissions04 May 1994Disposed Of
PHIROZE AMROLIWALLA Vs INDIAN RAILWAYS
National Consumer Disputes Redressal Commission · 1994 2 CPJ 97 : 1994 3 CPR 6 : 1995 2 CLT 406
Tribunals and Commissions04 May 1994Appeal dismissed
Oriental Insurance Co. Ltd. Vs GENERAL SALES LTD.
National Consumer Disputes Redressal Commission · 1994 2 CPC 78 : 1994 2 CPJ 86 : 1994 2 CPR 617