Tribunals and Commissions17 May 1994
INDIAN BANK'S ASSOCIATION Vs ARCHANA KAMATH
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 121 : 1994 2 CPC 93 : 1994 2 CTJ 695 : 1995 1 CLT 588 : 1995 1 CPJ 75
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1994
790 judgments · page 22 of 40
Tribunals and Commissions17 May 1994
S J M Traders Pvt Ltd Vs Dhl Worldwide Express
National Consumer Disputes Redressal Commission · 1994 2 CPC 71 : 1994 2 CPJ 84
Tribunals and Commissions16 May 1994Revision Petition allowed
Mohd. Amin Vs DEVIDAS PISARAMAJI DAMBHE
National Consumer Disputes Redressal Commission · 1994 2 CPJ 103
Tribunals and Commissions16 May 1994
HOUSING BOARD, HARYANA Vs DHARAM PAL
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 122 : 1994 0 NCDRC 98 : 1994 2 CPJ 110 : 1995 2 CLT 429
Tribunals and Commissions13 May 1994
SUSHILA AGRAWAL Vs I.T.C.AGRO TECH. LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 100 : 1994 2 CPJ 93 : 1994 3 CPR 483 : 1995 1 CPC 63 : 1995 2 CLT 421
Tribunals and Commissions13 May 1994
AJAI NIDHIPAI Vs LAMA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 99 : 1994 2 CPJ 102
Tribunals and Commissions12 May 1994Appeal dismissed
EAST INDIA COTTON MFG. CO. LTD. Vs Ram Sagar
National Consumer Disputes Redressal Commission · 1994 2 CPC 131 : 1994 2 CPJ 444 : 1994 2 CPR 672
Tribunals and Commissions12 May 1994
BASANT KUMAR SHARMA Vs STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 125 : 1995 2 CLT 473
Tribunals and Commissions12 May 1994
I.S.BHATIA Vs ANIL KUMAR MEHTA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 126 : 1994 2 CPJ 92 : 1994 2 CPR 484
Tribunals and Commissions11 May 1994Complaint accepted
MATESHWAR PRASAD Vs D.D.A.THROUGH CHAIRMAN
National Consumer Disputes Redressal Commission · 1994 3 CPJ 95
Tribunals and Commissions11 May 1994Appeal dismissed
NAVANEETHAN Vs Rathinasamy
National Consumer Disputes Redressal Commission · 1995 2 CLT 400
Tribunals and Commissions11 May 1994Appeal allowed
Bhagwan Dass Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 1994 2 CPC 301 : 1995 1 CLT 73 : 1995 1 CPJ 339
Tribunals and Commissions11 May 1994
WEST BENGAL STATE ELECTRICITY BOARD Vs SARA BANGLA ELECTRICITY CONSUMER ASSOCIATION
National Consumer Disputes Redressal Commission · 1994 2 CPJ 496
Tribunals and Commissions11 May 1994
Jitendra Nath Vs MANJU GEETA MISHRA
National Consumer Disputes Redressal Commission · 1994 3 CPR 551 : 1995 1 CLT 406 : 1995 1 CPJ 96
Tribunals and Commissions11 May 1994
FRANCIS PERIERA AND ASSOCIATES Vs KIRAN BABURAO MATKAR
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 128 : 1994 3 CPJ 51
Tribunals and Commissions11 May 1994
LT.COL.B.L.GUPTA Vs MANAGING DIRECTOR, ARMY WELFARE HOUSING ORGANISATION
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 127 : 1994 2 CPC 400 : 1994 3 CPJ 40
Tribunals and Commissions11 May 1994
SRI GAYATRI MODERN RAW AND BOILED RICE MILL PVT. LTD. Vs DIVL: MANAGER, NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 106 : 1994 2 CPJ 89 : 1995 2 CLT 396 : 1995 2 CPC 116
Tribunals and Commissions11 May 1994
HUDA OF KARNAL Vs MAHABIR SINGH
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 130 : 1994 2 CPC 91 : 1994 2 CPJ 67
Tribunals and Commissions11 May 1994
ESTATE OFFICER, HARYANA URBAN DEVELOPMENT AUTHORITY Vs J.K.KHANNA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 107 : 1994 2 CPJ 90 : 1995 2 CLT 405
Tribunals and Commissions11 May 1994
TECHNICAL ASSOCIATES INDUSTRIES LTD. Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 104 : 1994 2 CPJ 119 : 1995 2 CLT 395