Tribunals and Commissions01 Jun 1994Appeal dismissed
TELEPHONE DISTRICT MANAGER Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 1995 2 CLT 410 : 1995 2 CPC 123 : 1995 2 CPJ 173
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1994
790 judgments · page 21 of 40
Tribunals and Commissions01 Jun 1994Appeal allowed without costs
DIVISIONAL MANAGER, L.I.C. Vs NALLA RAJA KUMARI
National Consumer Disputes Redressal Commission · 1995 1 CLT 502 : 1995 1 CPJ 176
Tribunals and Commissions01 Jun 1994
N. SUBASH CHANDER REDDY Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1995 2 CPJ 244 : 1995 3 CPR 74
Tribunals and Commissions01 Jun 1994Appeal allowed
H.U.D.A. Vs LT. COL. YOGESH
National Consumer Disputes Redressal Commission · 1994 3 CPJ 513
Tribunals and Commissions30 May 1994Complaint accepted
MAMAN SINGH Vs SIPANI AUTOMOBILES LTD.
National Consumer Disputes Redressal Commission · 1994 3 CPJ 270
Tribunals and Commissions28 May 1994Complaint allowed
PURBANCHAL COMMERCIAL ENTERPRISES Vs State of Assam
National Consumer Disputes Redressal Commission · 1994 3 CPJ 464
Tribunals and Commissions28 May 1994
HEMANTI CHUTIA Vs UNITED COMMERCIAL BANK, CALCUTTA
National Consumer Disputes Redressal Commission · 1994 3 CPJ 505
Tribunals and Commissions26 May 1994
DAMODAR PATNAIK Vs R.M. CHOUDHURY ELECTRONICS
National Consumer Disputes Redressal Commission · 1994 3 CPJ 512
Tribunals and Commissions24 May 1994Appeal dismissed with costs
S.D.O. TELEPHONES Vs Shiv Shankar Prasad
National Consumer Disputes Redressal Commission · 1994 3 CPR 508 : 1995 1 CLT 329 : 1995 1 CPC 108 : 1995 1 CPJ 87
Tribunals and Commissions24 May 1994Complaint dismissed
SURENDRA KUMAR BHUNYA Vs COLLECTOR, CUTTACK And OTHERS
National Consumer Disputes Redressal Commission · 1994 3 CPJ 468
Tribunals and Commissions24 May 1994Appeal dismissed
BALCHAND CHHABRIA Vs SUDHANSU BHUSAN PANDA
National Consumer Disputes Redressal Commission · 1994 3 CPJ 338
Tribunals and Commissions24 May 1994Appeal disposed of
K. NETAJI PATNAIK Vs SHYAMLAL DEY
National Consumer Disputes Redressal Commission · 1994 3 CPJ 502
Tribunals and Commissions24 May 1994Appeal dismissed
DISTRICT MANAGER TELECOM Vs HARI SHANKAR SHARAN SINGH
National Consumer Disputes Redressal Commission · 1994 3 CPR 510 : 1995 1 CLT 321 : 1995 1 CPJ 81
Tribunals and Commissions23 May 1994Appeal dismissed
SUB-DIVISIONAL OFFICER, TELECOMMUNICATION Vs K.C.PANDA
National Consumer Disputes Redressal Commission · 1994 3 CPJ 448 : 1994 3 CPR 348
Tribunals and Commissions23 May 1994Complaint allowed
SANTILATA PANDA Vs KRUSHNA CHANDRA DEHURI
National Consumer Disputes Redressal Commission · 1994 3 CPJ 397 : 1994 3 CPR 682
Tribunals and Commissions19 May 1994
MARIA FRANCIS AJIJIA Vs REVEREND FATHER R.RATCHAGAR
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 114 : 1994 2 CPJ 108 : 1995 2 CLT 432
Tribunals and Commissions19 May 1994
KRISHNA DEVI KEDIA Vs CHAIRMAN, L.I.C.OF INDIA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 115 : 1994 2 CPJ 114 : 1995 2 CLT 427
Tribunals and Commissions17 May 1994Complaint dismissed with costs
Raj Kumar Agrawal Vs B.MUKHUPADHYAY
National Consumer Disputes Redressal Commission · 1994 3 CPR 575 : 1995 1 CLT 622 : 1995 1 CPJ 260
Tribunals and Commissions17 May 1994
HARYANA URBAN DEVELOPMENT AUTHORITY Vs PREM LATA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 95 : 1994 2 CPJ 104 : 1995 2 CLT 415
Tribunals and Commissions17 May 1994
NINA ARORA Vs SR.MANAGER, CANARA BANK
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 119 : 1994 2 CPC 73 : 1994 2 CPJ 109 : 1994 3 CPR 485 : 1995 2 CLT 347