Tribunals and Commissions15 Jun 1994Complaint dismissed
SUBH LATA Vs CHRISTIAN MEDICAL COLLEGE
National Consumer Disputes Redressal Commission · 1994 2 CPR 691 : 1995 1 CPJ 365
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1994
790 judgments · page 19 of 40
Tribunals and Commissions15 Jun 1994
Goverdhan Dass Vs State Bank of India
National Consumer Disputes Redressal Commission · 1994 2 CPR 540 : 1995 1 CPJ 470
Tribunals and Commissions15 Jun 1994
SARAN MOTORS PVT. LTD. Vs M.SWAMIDAS
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 113 : 1994 2 CPJ 111 : 1995 2 CLT 425
Tribunals and Commissions14 Jun 1994Complaint allowed
SUDHA DEVI AGARWALLA Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 1994 3 CPJ 452 : 1995 1 CPR 197
Tribunals and Commissions14 Jun 1994Complaint allowed
V.K.AGARWALLA Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 1994 3 CPJ 455 : 1995 1 CPC 392 : 1995 1 CPR 273
Tribunals and Commissions14 Jun 1994Appeal dismissed
S. SADRUL HAQUE Vs INSPECTOR GENERAL OF REGISTRATION
National Consumer Disputes Redressal Commission · 1994 3 CPR 511 : 1995 1 CLT 504 : 1995 1 CPC 31 : 1995 1 CPJ 181
Tribunals and Commissions14 Jun 1994
Kamlesh Gupta Vs ECONOMIC TRANSPORT ORGANISATION-opposite party
National Consumer Disputes Redressal Commission · 1995 1 CPJ 386
Tribunals and Commissions14 Jun 1994
M. ADAM SAFIULLA Vs Roy George
National Consumer Disputes Redressal Commission · 1995 1 CPJ 410 : 1995 2 CLT 172
Tribunals and Commissions14 Jun 1994
BHARAT KUMAR AGARWAL Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 1994 3 CPJ 459 : 1995 1 CPR 195
Tribunals and Commissions13 Jun 1994Appeal dismissed
Divisional Controller, KSRTC Vs K.R.SRINIVASA
National Consumer Disputes Redressal Commission · 1994 2 CPC 340 : 1994 2 CPR 541 : 1995 1 CLT 37 : 1995 1 CPJ 423
Tribunals and Commissions13 Jun 1994Revision dismissed without cost
PALAIR CO-OPERATIVE SUGARS LTD Vs CH.KRISHNA MURTHY
National Consumer Disputes Redressal Commission · 1994 3 CPJ 431
Tribunals and Commissions13 Jun 1994Appeal allowed
KULVE GRAM SEVA SHAHAKARI SANGHA LTD. Vs MAHABALESHWAR RAMAKRISHNA BHAT
National Consumer Disputes Redressal Commission · 1994 2 CPR 545 : 1994 3 CPJ 500
Tribunals and Commissions09 Jun 1994Complaint dismissed
P. SAVITHRI Vs BRANCH MANAGER, UNITED INDIA INSURANCE CO.
National Consumer Disputes Redressal Commission · 1995 2 CPR 317 : 1995 3 CPJ 147
Tribunals and Commissions09 Jun 1994
MODERN DRY CLEANERS Vs A. KANNIAPPAN
National Consumer Disputes Redressal Commission · 1994 3 CPR 231 : 1995 1 CPC 70 : 1995 2 CPJ 19
Tribunals and Commissions09 Jun 1994Appeal dismissed
Blue Star Ltd. Vs S. Jayaprakash
National Consumer Disputes Redressal Commission · 1994 3 CPJ 370
Tribunals and Commissions09 Jun 1994
K. KALAIMANI Vs CENTRAL AUTOMOBILES
National Consumer Disputes Redressal Commission · 1995 3 CPJ 473 : 1996 1 CPC 309
Tribunals and Commissions08 Jun 1994Appeals allowed
HERO HONDA MOTORS LTD. Vs Suresh Babu
National Consumer Disputes Redressal Commission · 1994 3 CPJ 144 : 1995 1 CPR 741
Tribunals and Commissions08 Jun 1994Complaint partly allowed
ARUN APARTMENT FLAT OWNERS ASSOCIATION Vs ARUN APARTMENT (P) LTD.
National Consumer Disputes Redressal Commission · 1995 3 CPJ 149 : 1995 3 CPR 254
Tribunals and Commissions08 Jun 1994Appeal allowed
BURLINGTONS' HOME SHOPPING PVT. LTD. Vs Balbir Kaur
National Consumer Disputes Redressal Commission · 1994 3 CPJ 451 : 1994 3 CPR 15
Tribunals and Commissions08 Jun 1994
UNIT TRUST OF INDIA Vs Kumari Gauthami
National Consumer Disputes Redressal Commission · 1994 3 CPJ 518