Tribunals and Commissions25 Jun 1994Appeal dismissed
DINESH KUMAR MISHRA Vs SHAKHA PRABANDHAK, CENTRAL BANK
National Consumer Disputes Redressal Commission · 1995 1 CLT 409
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1994
790 judgments · page 18 of 40
Tribunals and Commissions25 Jun 1994Appeal allowed
CHAMBAL FERTILIZERS And CHEMICALS LTD. Vs PURUSHOTTAMDAS AGRAWAL
National Consumer Disputes Redressal Commission · 1994 2 CPR 509 : 1995 1 CLT 30
Tribunals and Commissions24 Jun 1994Petition dismissed
SHANKAR SITARAM JADHAV Vs Maharashtra State Electricity Board
National Consumer Disputes Redressal Commission · 1994 1 CLT 639 : 1994 3 CPJ 50 : 1995 1 CPC 666 : 1995 1 CPR 643
Tribunals and Commissions23 Jun 1994
S. Somasundaram Vs CORRESPONDENT, C.I.M.A. MADRAS
National Consumer Disputes Redressal Commission · 1995 2 CPJ 127
Tribunals and Commissions23 Jun 1994Appeal allowed
S. RAVINDRAN Vs MANAGER, BANK OF INDIA
National Consumer Disputes Redressal Commission · 1994 3 CPR 224 : 1995 1 CLT 544 : 1995 1 CPC 503 : 1995 1 CPJ 214
Tribunals and Commissions23 Jun 1994Appeal allowed
GOPI KRISHNA MUSKARA Vs S.B.I. CAPITAL MARKETS LTD
National Consumer Disputes Redressal Commission · 1995 1 CPJ 328
Tribunals and Commissions23 Jun 1994
M.M.SINGH Vs CHARANJIT KOCHHAR ENGINEERS AND CONTRACTORS
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 87 : 1995 1 CPC 543
Tribunals and Commissions22 Jun 1994
LUCKNOW EGGS STORE Vs VENKAT KRISHNA EGG CENTRE
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 88 : 1994 2 CPJ 117 : 1995 2 CLT 450
Tribunals and Commissions20 Jun 1994
S. SAKTHIVELU Vs State Bank of India
National Consumer Disputes Redressal Commission · 1995 2 CPC 294 : 1995 2 CPJ 364
Tribunals and Commissions20 Jun 1994Appeal dismissed
AKHIL BHARTIYE GRAHAK PANCHAYAT Vs CHIEF GENERAL MANAGER (TELECOM), BIHAR CIRCLE
National Consumer Disputes Redressal Commission · 1994 3 CPR 519 : 1995 1 CLT 418 : 1995 1 CPC 134 : 1995 1 CPJ 73
Tribunals and Commissions19 Jun 1994Complaint dismissed
S. VAIDYANATHAN Vs TAMIL NADU ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1995 3 CPJ 531
Tribunals and Commissions17 Jun 1994Appeal No. 356/93 allowed, Appeal No. 401/93 dismissed.
MANAGER STATE BANK OF INDIA Vs V.V.ABRAHAM
National Consumer Disputes Redressal Commission · 1995 1 CPR 323 : 1995 3 CPJ 171
Tribunals and Commissions17 Jun 1994Ordered accordingly
REMEX ENGINEERINGPVT.LTD.BOMBAY Vs Vijaya Bank
National Consumer Disputes Redressal Commission · 1994 3 CPJ 362 : 1995 2 CPR 390
Tribunals and Commissions17 Jun 1994
SHRADDHANAND S.THAKUR Vs CHIEF EXECUTIVE, COX AND KINGS LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 92 : 1994 2 CPJ 113
Tribunals and Commissions17 Jun 1994
CHIRAYINKIL C.P.BHADRAKUMAR Vs S.MAHENDRAN
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 90 : 1994 1 CLT 295 : 1994 2 CPJ 112
Tribunals and Commissions16 Jun 1994Petition allowed
MUKTA KALYAN MANDAPAM Vs N. RADHAKRISHNA
National Consumer Disputes Redressal Commission · 1994 0 CTJ 95 : 1994 3 CPJ 54
Tribunals and Commissions15 Jun 1994Disposed Of
GIVE And TAKE PRODUCTS Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · 1994 2 CPJ 81
Tribunals and Commissions15 Jun 1994Appeal dismissed
Punjab National Bank Vs RATNA BANERJEE
National Consumer Disputes Redressal Commission · 1994 3 CPJ 491 : 1995 1 CPC 298 : 1995 1 CPR 206
Tribunals and Commissions15 Jun 1994
A.M. USMAN, GENERAL MERCHANT Vs DIRECTOR TAMIL NADU STATE RAFFLE
National Consumer Disputes Redressal Commission · 1995 2 CPC 348 : 1995 2 CPJ 197 : 1995 2 CPR 586
Tribunals and Commissions15 Jun 1994Appeal dismissed
HAKIM MAHAMMAD SELIM ASRAFI Vs Dilwar Hossain
National Consumer Disputes Redressal Commission · 1995 1 CLT 192