Tribunals and Commissions11 Jul 1994Petition allowed
DELHI DEVELOPMENT AUTHORITY Vs K.N. GUPTA
National Consumer Disputes Redressal Commission · 1994 1 CPR 471 : 1994 3 CPJ 115
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1994
790 judgments · page 17 of 40
Tribunals and Commissions11 Jul 1994Petition allowed
M.S. And S. ENGINEERS Vs K.V. GIRI
National Consumer Disputes Redressal Commission · 1994 1 CPC 695 : 1994 1 CPR 856 : 1994 3 CPJ 114
Tribunals and Commissions11 Jul 1994
CHACKO ZACHARIAH Vs SIPANI AUTOMOBILES LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 85 : 1994 3 CPJ 113
Tribunals and Commissions08 Jul 1994Appeal dismissed
KUMARI JAYA Vs NEYYATTINKARA PRIMARI CO-OPERATIVE AGRICULTURAL DEVELOPMENT BANK LTD.
National Consumer Disputes Redressal Commission · 1995 2 CPJ 47
Tribunals and Commissions07 Jul 1994
GITANJALI ENTERPRISES Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · 1995 1 CLT 443
Tribunals and Commissions07 Jul 1994Appeal allowed
Subba Reddiar Vs MANAGING DIRECTOR, THIRUVALLUVAR TRANSPORT CORPN. LTD.
National Consumer Disputes Redressal Commission · 1994 3 CPR 239 : 1995 1 CPC 74 : 1995 1 CPJ 320
Tribunals and Commissions06 Jul 1994Appeal dismissed
BRIJ MOHAN SHARMA, ASST. D.M., RAJASTHAN STATE ROAD TRANSPORT COMPANY Vs JAG MOHAN SHARMA
National Consumer Disputes Redressal Commission · 1995 1 CPJ 5
Tribunals and Commissions01 Jul 1994
G. Krishnamurthy Vs P. BALARAMAN
National Consumer Disputes Redressal Commission · 1995 1 CPJ 385 : 1995 2 CLT 170
Tribunals and Commissions01 Jul 1994
Rakesh Vaid Vs Air India Himalaya House
National Consumer Disputes Redressal Commission · 1995 1 CLT 400 : 1995 1 CPJ 55
Tribunals and Commissions30 Jun 1994Complaint allowed with costs
PRESIDENCY KID LEATHER LTD. Vs SINGAPORE AIRLINES LTD.
National Consumer Disputes Redressal Commission · 1995 1 CPJ 459 : 1995 2 CLT 102 : 1995 2 CPR 486
Tribunals and Commissions30 Jun 1994Complaint dismissed
SHAKUNTALA MANJUNATH Vs COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1994 2 CPR 544 : 1994 3 CPJ 530 : 1995 1 CLT 224
Tribunals and Commissions30 Jun 1994Appeal allowed
J. CHINNAPPA Vs BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1994 3 CPJ 466
Tribunals and Commissions30 Jun 1994
M Kanagavalli Vs Divisional Manager L I C Of India
National Consumer Disputes Redressal Commission · 1995 3 CPJ 496 : 1996 1 CLT 690 : 1996 1 CPR 97
Tribunals and Commissions29 Jun 1994
VENUS COMPUGRAPHICS Vs ZENITH TECHNOLOGIES PVT. LTD.
National Consumer Disputes Redressal Commission · 1995 1 CPJ 358 : 1995 2 CLT 167
Tribunals and Commissions29 Jun 1994
K.S. And CO. Vs Economic Transport Organisation
National Consumer Disputes Redressal Commission · 1995 1 CPJ 481 : 1995 2 CLT 220
Tribunals and Commissions27 Jun 1994
K. UMESH RAO Vs COMFORT HOMES
National Consumer Disputes Redressal Commission · 1994 2 CPR 594 : 1995 2 CPC 408 : 1995 2 CPJ 348
Tribunals and Commissions27 Jun 1994Revision petition dismissed
COMFORTAIRE SERVICE CENTRE Vs N.S. PRASAD
National Consumer Disputes Redressal Commission · 1995 2 CPC 345 : 1995 2 CPJ 99 : 1995 2 CPR 623
Tribunals and Commissions25 Jun 1994Disposed Of
BHASKAR Vs MAHENDRA And MAHENDRA LTD.
National Consumer Disputes Redressal Commission · 1995 1 CLT 540 : 1995 1 CPJ 351
Tribunals and Commissions25 Jun 1994Appeal allowed
CHIEF ENGINEER, M.P.E.B. Vs Hanumant Singh
National Consumer Disputes Redressal Commission · 1995 1 CPJ 225
Tribunals and Commissions25 Jun 1994Appeal allowed
BHARATIYA JEEVAN NIGAM Vs AMNABHAI
National Consumer Disputes Redressal Commission · 1995 1 CLT 399 : 1995 2 CPR 104