Tribunals and Commissions26 Jul 1994
PUNJAB STATE ELECTRICITY BOARD Vs MOHINDER SINGH
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 63 : 1994 2 CPC 447 : 1994 2 CPR 660 : 1994 3 CPJ 16 : 1995 1 CLT 48
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1994
790 judgments · page 15 of 40
Tribunals and Commissions26 Jul 1994
DILBAGH RAI Vs HOUSING BOARD, HARYANA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 80 : 1994 1 CPR 430 : 1994 2 CPC 435 : 1994 3 CPJ 23 : 1994 3 CPR 31 : 1998 2 CPJ 23
Tribunals and Commissions26 Jul 1994
JAYPEE BROTHERS MEDICAL PUBLISHERS (P) LTD. Vs BANK OF INDIA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 68 : 1994 2 CPC 170 : 1994 2 CPR 683 : 1994 3 CPJ 77 : 1995 1 CLT 96
Tribunals and Commissions26 Jul 1994
MAN MOHAN SHARMA Vs GHAZIABAD DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 65 : 1994 2 CPC 397 : 1994 2 CPR 646 : 1994 3 CPJ 30 : 1995 1 CLT 154
Tribunals and Commissions26 Jul 1994
CHIEF GENERAL MANAGER, MAHANAGAR TELEPHONE NIGAM LTD. Vs SURESH BHARGAV
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 64 : 1994 2 CPC 167 : 1994 2 CPR 680 : 1994 3 CPJ 28 : 1995 1 CLT 586 : 1995 1 CPJ 61
Tribunals and Commissions26 Jul 1994
TAHA LEATHER PRODUCTS Vs AIR INDIA CARGO OFFICE, MADRAS
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 62 : 1994 2 CPC 190 : 1994 2 CPR 677 : 1994 3 CPJ 103 : 1995 1 CLT 89
Tribunals and Commissions26 Jul 1994
K.M.THOMAS Vs MANAGING DIRECTOR, HINDUSTAN CIBA-GEIGY LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 67 : 1994 2 CPC 168 : 1994 2 CPR 681 : 1994 3 CPJ 36 : 1995 1 CLT 101
Tribunals and Commissions25 Jul 1994Appeal allowed
OFFICERS CO. OPERATIVE HOUSING SOCIETY LTD. Vs K.V. RAMANI
National Consumer Disputes Redressal Commission · 1994 2 CPC 184 : 1994 2 CPR 689 : 1994 3 CPJ 21 : 1995 1 CLT 137
Tribunals and Commissions25 Jul 1994Appeal dismissed
BASAVARAJ SOMAPPA PAVADI Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1994 2 CPC 427 : 1994 2 CPR 662 : 1994 3 CPJ 38 : 1995 1 CLT 127
Tribunals and Commissions25 Jul 1994Complaint Petition dismissed
JASWINDER KAUR Vs DEEPAK NIRULA
National Consumer Disputes Redressal Commission · 1994 2 CPC 421 : 1994 2 CPR 651 : 1994 3 CPJ 60 : 1995 1 CLT 133
Tribunals and Commissions25 Jul 1994Order Set Aside
ADMINISTRATOR, CIDCO Vs SHAIKH MOHAMMED MUSTAQ AHMED
National Consumer Disputes Redressal Commission · 1994 2 CPC 430 : 1994 2 CPR 644 : 1994 3 CPJ 41
Tribunals and Commissions25 Jul 1994
UNION OF INDIA Vs JUSTICE RAM
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 69 : 1994 2 CPC 195 : 1994 2 CPR 711 : 1994 3 CPJ 56
Tribunals and Commissions25 Jul 1994
DISTRICT MANAGER, PATNA TELEPHONES Vs VINAY KUMAR SINHA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 70 : 1994 2 CPC 426 : 1994 3 CPJ 11
Tribunals and Commissions25 Jul 1994
M.P.OXIDE BATTERIES PVT. LTD. Vs M.P.ELECTRICITY BOARD, THROUGH: CHIEF ENGINEER, GWALIOR
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 71 : 1994 2 CPC 432 : 1994 2 CPR 653 : 1994 3 CPJ 44
Tribunals and Commissions25 Jul 1994
PRAKASH INDUSTRIES Vs U.P.FINANCIAL CORPORATION
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 72 : 1994 2 CPC 423 : 1994 3 CPJ 58 : 1995 1 CLT 77
Tribunals and Commissions25 Jul 1994
GARDEN SILK MILLS LTD Vs AMERICAN EXPRESS BANK LTD
National Consumer Disputes Redressal Commission · 1994 2 CPC 425 : 1994 2 CPR 603 : 1994 3 CPJ 76 : 1995 1 CLT 72
Tribunals and Commissions23 Jul 1994Complaint allowed
DIRECTOR OF PANCHAYAT AND RURAL DEVELOPMENT Vs BLUE HILLS ENGINEERING PVT. LTD.
National Consumer Disputes Redressal Commission · 1995 1 CPJ 436
Tribunals and Commissions23 Jul 1994
Union of India Vs PURANMAL RURUNA NAND
National Consumer Disputes Redressal Commission · 1995 2 CPJ 340
Tribunals and Commissions21 Jul 1994Appeals allowed
SYNDICATE BANK And OTHERS-s Vs BORROWERS
National Consumer Disputes Redressal Commission · 1994 2 CPC 630 : 1994 3 CPJ 425 : 1994 3 CPR 161 : 1995 1 CLT 290
Tribunals and Commissions20 Jul 1994
KEDAR NATH MISRA Vs U.O.I.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 73 : 1994 3 CPJ 119