Tribunals and Commissions09 Aug 1994Appeal allowed
UNITED INDIA INSURANCE CO.LTD Vs VIRENDRA KUMAR PRAKASH RAJ MODI
National Consumer Disputes Redressal Commission · 1996 1 CLT 555 : 1996 1 CPJ 80 : 1996 1 CPR 11
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1994
790 judgments · page 13 of 40
Tribunals and Commissions08 Aug 1994Complaint disposed of
MODERN SYNTEX Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1995 3 CPR 437 : 1996 1 CLT 190 : 1996 1 CPJ 94
Tribunals and Commissions08 Aug 1994Appeal allowed subject to cost
IDEAL JAWA (INDIA) LTD. Vs C.K. KUNHIKANNAN NAMBIAR
National Consumer Disputes Redressal Commission · 1995 1 CLT 433 : 1995 1 CPJ 114
Tribunals and Commissions08 Aug 1994Ordered accordingly
JUNIOR TELECOM OFFICER Vs JULIA DAVID
National Consumer Disputes Redressal Commission · 1995 2 CPJ 13 : 1995 2 CPR 631
Tribunals and Commissions05 Aug 1994Appeal allowed
VASUNDHARA Vs RAM SINGH KACHHAVAHA
National Consumer Disputes Redressal Commission · 1996 1 CPJ 83 : 1996 1 CPR 638 : 1996 2 CLT 251
Tribunals and Commissions05 Aug 1994Revision petition allowed
ASSISTANT ENGINEER, M.P.E.B. Vs BRAJENDRA KUMAR GUPTA
National Consumer Disputes Redressal Commission · 1995 1 CPR 159 : 1995 2 CPJ 360
Tribunals and Commissions05 Aug 1994Case remitted back
POST MASTER, KUMARAKOM POST OFFICE Vs P.R. AYYAPPAN PILLAI
National Consumer Disputes Redressal Commission · 1995 1 CLT 410 : 1995 1 CPJ 104
Tribunals and Commissions05 Aug 1994Appeal allowed
Union of India Vs SINDHU PRINTING PRESS
National Consumer Disputes Redressal Commission · 1995 1 CPR 351 : 1995 2 CPJ 188
Tribunals and Commissions04 Aug 1994Petition allowed
Premier Automobiles Ltd. Vs HIRALAL JAIRAM THACKER
National Consumer Disputes Redressal Commission · 1994 2 CPC 698 : 1994 3 CPJ 131 : 1994 3 CPR 651 : 1995 1 CLT 166
Tribunals and Commissions04 Aug 1994Partly Allowed
ORISSA NURSING HOME Vs ANUREKHA SAHOO
National Consumer Disputes Redressal Commission · 1994 3 CPJ 72 : 1995 1 CPC 270 : 1995 1 CPR 494
Tribunals and Commissions04 Aug 1994
LAL CHAND Vs CHIEF MANAGER, PUNJAB NATIONAL BANK
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 167 : 1994 2 CPC 372 : 1994 3 CPJ 101 : 1995 1 CLT 122 : 1995 1 CLT 152 : 1995 1 CPJ 68 : 1995 1 CPR 436
Tribunals and Commissions04 Aug 1994
NEW INDIA ASSURANCE CO. LTD. Vs S.K.PRUTHI
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 168 : 1994 3 CPJ 5 : 1994 3 CPR 105 : 1995 1 CPC 44
Tribunals and Commissions03 Aug 1994Order accordingly
GURBAKSHRAI Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1995 1 CPC 391 : 1995 1 CPR 249 : 1995 2 CPJ 108
Tribunals and Commissions03 Aug 1994Appeal dismissed
PREM LATA Vs MUNICIPAL COMMITTEE, BATHINDA
National Consumer Disputes Redressal Commission · 1994 3 CPR 520 : 1995 1 CLT 51
Tribunals and Commissions03 Aug 1994Appeal dismissed
DIRECTOR OF ADMISSIONS Vs RADHA NARAYANAN M.B.B.S.
National Consumer Disputes Redressal Commission · 1995 1 CLT 611 : 1995 1 CPC 235 : 1995 1 CPJ 247 : 1995 1 CPR 152
Tribunals and Commissions03 Aug 1994Application allowed
N.K.NAIR Vs CHAITHANYA BUILDERS AND LEASING PVT. LTD.
National Consumer Disputes Redressal Commission · 1995 1 CPJ 369 : 1995 2 CLT 138
Tribunals and Commissions03 Aug 1994
INDIAN MEDICAL ASSOCIATION HOUSING SOCIETY LTD. Vs RUSTUMJI DEVELOPMENTS
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 169 : 1994 2 CTJ 130 : 1994 3 CPJ 130
Tribunals and Commissions02 Aug 1994Complaint dismissed
ANJANA KHANDELWAL Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1995 3 CPR 456 : 1996 1 CPJ 86
Tribunals and Commissions02 Aug 1994
DISTRICT ENGINEER, TELECOM, CHAPRA, BIHAR Vs RAGHO JEE RAJENDRA SAROBAR
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 172 : 1994 2 CPC 353 : 1994 2 CPR 599 : 1995 1 CLT 592 : 1995 1 CPJ 62
Tribunals and Commissions02 Aug 1994
KUNJESHWARI DEVI NAUTIYAL Vs UNITED INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 171 : 1994 3 CPJ 129 : 1995 1 CPR 439 : 1995 2 CLT 392