Tribunals and Commissions24 Aug 1994
Meera Singh Vs CHIEF EXECUTIVE OFFICER
National Consumer Disputes Redressal Commission · 1994 2 CPC 486 : 1994 3 CPR 558 : 1995 1 CLT 549 : 1995 1 CPJ 217
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1994
790 judgments · page 12 of 40
Tribunals and Commissions23 Aug 1994Complaint dismissed
SIVAKUMAR CORPORATION Vs National Textile Corporation Ltd.
National Consumer Disputes Redressal Commission · 1995 1 CLT 532 : 1995 1 CPJ 338
Tribunals and Commissions23 Aug 1994
PROSOL CHEMICALS PVT. LTD. Vs TRANSPORT CORPORATION OF INDIA LTD.
National Consumer Disputes Redressal Commission · 1995 2 CPJ 149
Tribunals and Commissions22 Aug 1994Appeal allowed
UNIVERSITY OF AGRL. SCIENCES Vs MAHANT PRASAD B.PATTANSHETY
National Consumer Disputes Redressal Commission · 1995 1 CLT 523 : 1995 1 CPJ 308
Tribunals and Commissions22 Aug 1994Dismissed
DAYA SAGAR SAHU Vs UNITED INSURANCE COMPANY
National Consumer Disputes Redressal Commission · 1995 1 CLT 514 : 1995 1 CPC 535 : 1995 1 CPJ 316
Tribunals and Commissions22 Aug 1994Appeal dismissed
U.O.I. Vs VIMLA DEVI GUPTA
National Consumer Disputes Redressal Commission · 1995 1 CPR 137 : 1995 2 CPJ 136
Tribunals and Commissions22 Aug 1994Appeal allowed
Syndicate Bank Vs MAXIE ANDRADE
National Consumer Disputes Redressal Commission · 1995 2 CPC 292 : 1995 2 CPJ 345
Tribunals and Commissions19 Aug 1994Appeal dismissed
PRINCIPAL, SOPHIA HINDI SECONDARY SCHOOL Vs RAJESH KUMAR GOYAL
National Consumer Disputes Redressal Commission · 1995 3 CPR 535 : 1996 1 CLT 211 : 1996 1 CPC 286 : 1996 1 CPJ 71
Tribunals and Commissions19 Aug 1994Appeal dismissed
SUKHVIR SINGH Vs SUPERINTENDING ENGINEER
National Consumer Disputes Redressal Commission · 1995 1 CLT 627 : 1995 1 CPC 537 : 1995 1 CPJ 250
Tribunals and Commissions19 Aug 1994Appeal allowed
PARITOSH SINHA Vs C.G.M. UNITED BANK OF INDIA
National Consumer Disputes Redressal Commission · 1994 3 CPJ 346 : 1995 2 CPR 280
Tribunals and Commissions18 Aug 1994Complaint allowed with costs
RAGHUBIR SINGH JAIN Vs ANSAL HOUSING And CONSTRUCTION LTD.
National Consumer Disputes Redressal Commission · 1995 1 CLT 425 : 1995 1 CPJ 134 : 1995 1 CPR 98
Tribunals and Commissions18 Aug 1994Appeal allowed
State Bank of Mysore Vs SRI T.L. VASUDEVA RAO
National Consumer Disputes Redressal Commission · 1995 2 CPJ 231
Tribunals and Commissions18 Aug 1994
TAMIL NADU HOUSING BOARD Vs A.V.RAMAKRISHNAN
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 166 : 1994 3 CPJ 137 : 1994 3 CPR 108 : 1995 1 CPC 47
Tribunals and Commissions16 Aug 1994Complaint dismissed
MENAKA TRAVELS PVT. LTD. Vs DEPUTY GENERAL MANAGER, S.B.I.
National Consumer Disputes Redressal Commission · 1996 1 CPJ 126 : 1996 2 CPC 376
Tribunals and Commissions16 Aug 1994Appeal dismissed
CESC Ltd. Vs RAM PRASAD DAS
National Consumer Disputes Redressal Commission · 1994 3 CPJ 355
Tribunals and Commissions12 Aug 1994Appeal allowed
LIFE INSURANCE CORP. OF INDIA Vs PITAPURI @ PURSHOTTAM PURI GOSWAMI
National Consumer Disputes Redressal Commission · 1995 3 CPJ 556 : 1996 1 CLT 517 : 1996 1 CPC 244 : 1996 1 CPR 19
Tribunals and Commissions12 Aug 1994
KRISHNA OIL CAKE INDUSTRIES Vs RAJGURU TRANSPORT
National Consumer Disputes Redressal Commission · 1995 1 CLT 581 : 1995 1 CPJ 228
Tribunals and Commissions11 Aug 1994
K.K. AGARWAL Vs BLUE WATER POOL SYSTEM PVT. LTD
National Consumer Disputes Redressal Commission · 1995 3 CPJ 107 : 1995 3 CPR 268 : 1996 1 CLT 370
Tribunals and Commissions11 Aug 1994
DY. HOUSING COMMISSIONER, RAJASTHAN HOUSING BOARD Vs VIJAY NARAIN SAXENA
National Consumer Disputes Redressal Commission · 1995 2 CPC 407 : 1995 2 CPJ 346 : 1996 1 CLT 195
Tribunals and Commissions10 Aug 1994
NAND RAO SOORVE And ANOTHER-s Vs State Bank of India
National Consumer Disputes Redressal Commission · 1995 2 CPC 288 : 1995 2 CPJ 344