Tribunals and Commissions07 Sept 1994Appeal partly allowed
Rajasthan Housing Board Vs HARBANS SINGH
National Consumer Disputes Redressal Commission · 1995 2 CPJ 138
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1994
790 judgments · page 11 of 40
Tribunals and Commissions07 Sept 1994Appeals dismissed
K.M. SINGH Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 1995 1 CLT 603 : 1995 1 CPJ 236
Tribunals and Commissions06 Sept 1994
Devendra Kumar Pandey Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1995 2 CPJ 24
Tribunals and Commissions06 Sept 1994
SHYAMPYARI Vs United India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 1995 2 CPJ 302 : 1995 2 CPR 331
Tribunals and Commissions06 Sept 1994
BALDEVBHAI M. PATEL Vs MAHESANA AGRO AUTO MACHINERY
National Consumer Disputes Redressal Commission · 1994 3 CPR 253 : 1995 1 CPJ 432 : 1995 2 CLT 208
Tribunals and Commissions03 Sept 1994Appeal dismissed
SUB-POST MASTER, DODA Vs OM PARKASH THAKUR
National Consumer Disputes Redressal Commission · 1995 1 CLT 632 : 1995 1 CPC 512 : 1995 1 CPJ 291
Tribunals and Commissions02 Sept 1994Appeal dismirssed
DIVISIONAL MANAGER, UNITED IDIA INSURANCE CO. LTD. Vs GUNASEGARAN
National Consumer Disputes Redressal Commission · 1995 2 CPJ 104 : 1995 2 CPR 580
Tribunals and Commissions02 Sept 1994Appeal allowed
COMMISSIONER, KOZHIKODE CORPORATION Vs SETHUNATHAN P. POOLAKKOTTAMMAL HOUSE
National Consumer Disputes Redressal Commission · 1995 1 CLT 421 : 1995 1 CPJ 110
Tribunals and Commissions02 Sept 1994
M.M. COURIER SERVICE-O.P. Vs MITHILESH BANSAL
National Consumer Disputes Redressal Commission · 1995 1 CLT 488 : 1995 1 CPJ 166
Tribunals and Commissions02 Sept 1994
SWARNA BHUSAN SAHU Vs ST. PAUL'S ENGLISH MEDIUM SCHOOL
National Consumer Disputes Redressal Commission · 1995 2 CPC 452 : 1995 2 CPJ 30 : 1995 2 CPR 626
Tribunals and Commissions02 Sept 1994Appeal allowed
KIRIT RAMNIKLAL PAREKH Vs BANK OF BARODA
National Consumer Disputes Redressal Commission · 1995 2 CPJ 350
Tribunals and Commissions01 Sept 1994
GILT PACK LIMITED Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · 1994 2 CPC 477 : 1994 3 CPR 335 : 1995 1 CPJ 271
Tribunals and Commissions01 Sept 1994Appeal partly allowed
JAGMOHAN LAL AGGARWAL Vs CHAIRMAN, UNIT TRUST OF INDIA
National Consumer Disputes Redressal Commission · 1995 1 CLT 525 : 1995 1 CPJ 310 : 1995 1 CPR 480
Tribunals and Commissions31 Aug 1994Appeal dismissed
K.C. JAIN Vs D.D.A.
National Consumer Disputes Redressal Commission · 1995 1 CLT 515 : 1995 1 CPJ 348 : 1995 1 CPR 138
Tribunals and Commissions30 Aug 1994
DHIRENDRA NATH BOSE Vs CHIEF PMG CALCUTIA CIRCLE, GPO
National Consumer Disputes Redressal Commission · 1995 1 CLT 576 : 1995 1 CPJ 196
Tribunals and Commissions25 Aug 1994Appeal dismissed without costs
ASSISTANT ENGINEER, EXCHANGE And OTHERS-s Vs FRAM And CO.
National Consumer Disputes Redressal Commission · 1995 1 CPJ 493 : 1995 2 CLT 229
Tribunals and Commissions25 Aug 1994Appeal dismissed
Natraj Vs Oriental Insurance Co.Ltd
National Consumer Disputes Redressal Commission · 1995 3 CPR 540 : 1996 1 CLT 237 : 1996 1 CPJ 78
Tribunals and Commissions25 Aug 1994Appeal dismissed with cost
New India Assurance Co. Ltd. Vs AMRABHAI MULABHAI RATOD
National Consumer Disputes Redressal Commission · 1995 2 CPC 631 : 1995 3 CPJ 91 : 1995 3 CPR 243 : 1996 1 CLT 342
Tribunals and Commissions25 Aug 1994Complaint partly allowed
PIPES LTD. Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1995 3 CPR 442 : 1996 1 CLT 180 : 1996 1 CPJ 147
Tribunals and Commissions24 Aug 1994
DINESH CHANDRA DUBE Vs R.K. VARMA
National Consumer Disputes Redressal Commission · 1994 3 CPR 688 : 1995 1 CLT 469 : 1995 1 CPC 153 : 1995 2 CPJ 144