Tribunals and Commissions30 Sept 1994
UNITED INDIA INSURANCE CO. LTD. And ANOTHER-s Vs ASHA GOLDEN TRANSPORT COMPANY
National Consumer Disputes Redressal Commission · 1995 1 CPC 302 : 1995 1 CPR 192 : 1995 2 CPJ 39
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1994
790 judgments · page 9 of 40
Tribunals and Commissions30 Sept 1994
NATIONAL INSURANCE COMPANY LTD. And ANOTHER-s Vs KISAN ROADWAYS
National Consumer Disputes Redressal Commission · 1995 2 CPC 478 : 1995 3 CPR 22
Tribunals and Commissions29 Sept 1994
AHUJA TRADERS Vs Canara Bank
National Consumer Disputes Redressal Commission · 1995 1 CLT 481 : 1995 1 CPC 189 : 1995 1 CPR 106
Tribunals and Commissions28 Sept 1994Petition dismissed
GULAB HOTCHAND BHAGCHANDANEY Vs EGYPT AIRLINES
National Consumer Disputes Redressal Commission · 1994 2 CPC 569 : 1994 3 CPJ 172 : 1994 3 CPR 383 : 1995 1 CLT 217
Tribunals and Commissions28 Sept 1994
N. MOHAMED BABU Vs AIR INDIA
National Consumer Disputes Redressal Commission · 1995 2 CPJ 146 : 1995 2 CPR 587
Tribunals and Commissions28 Sept 1994
GOMATHISHANKAR TRANSPORT Vs EXECUTIVE ENGINEER, PWD DIV., CHITRADURGA
National Consumer Disputes Redressal Commission · 1995 1 CLT 561 : 1995 1 CPJ 206
Tribunals and Commissions28 Sept 1994
B.P.L LTD. Vs N.RATHINASABAPATHY
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 146 : 1994 2 CPC 578 : 1994 3 CPJ 182 : 1994 3 CPR 391 : 1995 1 CLT 236
Tribunals and Commissions28 Sept 1994
UNION OF INDIA Vs MAJOR DAVINDER
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 158 : 1994 2 CPC 572 : 1994 3 CPJ 180 : 1994 3 CPR 385 : 1995 1 CLT 222 : 1995 3 CTJ 313
Tribunals and Commissions28 Sept 1994
TRANSPORT CORPORATION OF INDIA LTD. Vs DAVANGERA COTTON MILLS LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 159 : 1994 2 CPC 568 : 1994 2 CTJ 1049 : 1994 3 CPR 381 : 1995 1 CLT 213 : 1998 2 CPJ 16
Tribunals and Commissions26 Sept 1994Appeal allowed
RAJASTHAN STATE INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION LTD. Vs GOYAL ENTERPRISES
National Consumer Disputes Redressal Commission · 1995 1 CPR 120 : 1995 2 CPJ 233
Tribunals and Commissions23 Sept 1994Appeal dismissed
STATION SUPERINTENDENT, RAILWAY STATION,JAMMU Vs RACHNA VINOD
National Consumer Disputes Redressal Commission · 1995 1 CLT 487 : 1995 1 CPJ 182
Tribunals and Commissions23 Sept 1994Appeal allowed
State Bank of India Vs O.N. KAUL And OTHERS
National Consumer Disputes Redressal Commission · 1995 2 CPC 375 : 1995 2 CPJ 307 : 1995 2 CPR 672
Tribunals and Commissions23 Sept 1994
ORIENTAL INSURANCE CO. LTD. Vs RAVJISA YAMASA KSHATRIYA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 160 : 1994 3 CPJ 169 : 1995 1 CLT 176
Tribunals and Commissions22 Sept 1994Appeal partly allowed
SKYPAK COURIERS Vs UNITED COMMERCIAL BANK
National Consumer Disputes Redressal Commission · 1995 1 CLT 431 : 1995 1 CPJ 119
Tribunals and Commissions22 Sept 1994Appeal partly allowed
RAVJIBHAI BABUBHAI SODHA PARMAR Vs KARUNASAGAR SALES And SERVICE
National Consumer Disputes Redressal Commission · 1995 1 CLT 426 : 1995 1 CPJ 100
Tribunals and Commissions22 Sept 1994
AMRUTLAL LALLUBHAI Vs NEW INDIA ASSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 1995 2 CPC 418 : 1995 2 CPJ 353
Tribunals and Commissions22 Sept 1994Appeal allowed
DWIJABAR SWAIN, ASSISTANT CIVIL SUPPLIES OFFICER Vs SANTHOSH KUMAR PANDA
National Consumer Disputes Redressal Commission · 1995 1 CPJ 472 : 1995 2 CLT 210
Tribunals and Commissions21 Sept 1994Appeal allowed
CHIEF POST MASTER GENERAL, BIHAR CIRCLE, PATNA Vs SRIDHAR JHA
National Consumer Disputes Redressal Commission · 1995 3 CPJ 597 : 1996 1 CPC 259
Tribunals and Commissions21 Sept 1994Appeal dismissed
NARAYAN CHANDRA DE DHARA Vs Calcutta Municipal Corporation
National Consumer Disputes Redressal Commission · 1995 1 CLT 640 : 1995 1 CPJ 293
Tribunals and Commissions20 Sept 1994Appeal dismissed
Life Insurance Corporation of India Vs B.N. SAHAY
National Consumer Disputes Redressal Commission · 1995 3 CPJ 593 : 1996 1 CPC 254