Tribunals and Commissions10 Oct 1994Appeal dismissed
COMMON WEALTH PHARMACEUTICAL Vs Divisional Manager, Canara Bank
National Consumer Disputes Redressal Commission · 1994 2 CPC 589 : 1994 3 CPR 402 : 1995 1 CLT 277 : 1995 1 CPJ 50
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1994
790 judgments · page 8 of 40
Tribunals and Commissions10 Oct 1994
COMPUTER AIDED LEARNING SYSTEMS LTD. Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 157 : 1994 2 CPC 574 : 1994 3 CPJ 167 : 1994 3 CPR 387 : 1995 1 CLT 225
Tribunals and Commissions10 Oct 1994
FRUIT AND VEGETABLE PROJECT, NEW DELHI Vs N.SANKAR REDDY
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 155 : 1994 2 CPC 566 : 1994 3 CPJ 163 : 1994 3 CPR 380 : 1995 1 CLT 207
Tribunals and Commissions10 Oct 1994
UNITED INDIA INSURANCE CO. LTD. Vs HAYAGRIV TEXTILE IND.(P)LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 153 : 1994 2 CPC 580 : 1994 3 CPJ 165 : 1994 3 CPR 393 : 1995 1 CLT 240
Tribunals and Commissions10 Oct 1994
BELLATHI PRIMARY AGRICULTURAL CO-OPERATIVE BANK LTD. Vs SELVARAJ
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 154 : 1994 2 CPC 588 : 1994 3 CPJ 161 : 1994 3 CPR 400 : 1995 1 CLT 268
Tribunals and Commissions10 Oct 1994
Nanda Kishore Lakhotia Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 1994 2 CPC 575 : 1994 3 CPR 388 : 1995 1 CLT 229 : 1998 2 CPJ 15
Tribunals and Commissions07 Oct 1994
KAMALENDU GHOSH Vs Pradip Kumar Das
National Consumer Disputes Redressal Commission · 1995 2 CPC 410 : 1995 2 CPJ 295
Tribunals and Commissions07 Oct 1994Appeal dismissed
CHOUDHARI AGENCIES Vs Nasir Ali
National Consumer Disputes Redressal Commission · 1995 1 CPJ 478 : 1995 2 CLT 218
Tribunals and Commissions06 Oct 1994Appeal allowed
Maharashtra State Electricity Board Vs SATISH GOPALRAO GHATATE
National Consumer Disputes Redressal Commission · 1995 3 CPJ 187
Tribunals and Commissions06 Oct 1994Partly Allowed
EISH MADHU TALWAR Vs Central Bank of India
National Consumer Disputes Redressal Commission · 1995 1 CLT 620 : 1995 1 CPC 505 : 1995 1 CPJ 258
Tribunals and Commissions06 Oct 1994Application disposed of
Janardhan Mohapatra Vs Branch Manager, Bank of Baroda
National Consumer Disputes Redressal Commission · 1995 2 CPC 290 : 1995 2 CPJ 361
Tribunals and Commissions05 Oct 1994Appeal allowed without costs
Union of India Vs MANDVI MERCHANTS ASSOCIATION
National Consumer Disputes Redressal Commission · 1995 1 CPC 233 : 1995 1 CPR 187 : 1995 3 CPJ 181
Tribunals and Commissions05 Oct 1994
SUMAN BALA GUPTA Vs AKASH GANGA BUILDERS And ENGINEERS PVT.
National Consumer Disputes Redressal Commission · 1995 2 CPC 289 : 1995 2 CPJ 359
Tribunals and Commissions03 Oct 1994Appeal allowed
RAMESH PRASAD Vs ASSISTANT ENGINEER M.P.E.B.
National Consumer Disputes Redressal Commission · 1994 3 CPR 604 : 1995 1 CPC 132 : 1995 1 CPJ 488 : 1995 2 CLT 231
Tribunals and Commissions03 Oct 1994Appeal allowed
HINDUSTAN PETROLIEUM CORPN. LTD. Vs ANIL TOLASARIA
National Consumer Disputes Redressal Commission · 1995 2 CPJ 102 : 1995 2 CPR 632
Tribunals and Commissions03 Oct 1994
SREE KAVYA PLASTICS Vs AREMPEE INDUSTRIES
National Consumer Disputes Redressal Commission · 1995 2 CPJ 184
Tribunals and Commissions03 Oct 1994Appeal dismissed
BHOPAL GELATINES (P) LTD. Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1995 1 CPR 60 : 1995 2 CPJ 204
Tribunals and Commissions03 Oct 1994Appeal partly allowed
DIVISIONAL MANAGER, LIC OF INDIA Vs ANGOORI DEVI
National Consumer Disputes Redressal Commission · 1995 2 CPJ 27
Tribunals and Commissions01 Oct 1994Appeal dismissed with costs
DIVISIONAL MANAGER, THE NEW INDIA INSURANCE CO. LTD. Vs KISHOR S. SURANA
National Consumer Disputes Redressal Commission · 1996 1 CPJ 132 : 1996 1 CPR 468
Tribunals and Commissions30 Sept 1994Complaint dismissed
R.RAJAMANNAR Vs R.THIAGARAJAN
National Consumer Disputes Redressal Commission · 1995 1 CLT 570 : 1995 1 CPJ 202