Tribunals and Commissions20 Oct 1994
GENERAL MANAGER TELECOMMUNICATIONS Vs NEEDLE INDUSTRIES (INDIA) LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 54 : 1995 1 CLT 621 : 1995 1 CPJ 71
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1994
790 judgments · page 7 of 40
Tribunals and Commissions19 Oct 1994
LAXMI VILAS BANK LTD. Vs P.R.KRISHNAN
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 56 : 1995 1 CLT 551 : 1995 1 CPJ 43
Tribunals and Commissions19 Oct 1994
SITHA VEDANAYAGAM Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 55 : 1995 1 CLT 545 : 1995 1 CPJ 41
Tribunals and Commissions18 Oct 1994Allowed
GUPTA TEXTILE MILLS Vs CHAIRMAN, UNITED INDIA INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 1994 2 CPC 329 : 1995 1 CLT 343 : 1995 1 CPJ 28
Tribunals and Commissions18 Oct 1994Complaint dismissed
ROHINI DEVI Vs H.S.CHUDAWAT
National Consumer Disputes Redressal Commission · 1994 3 CPR 621 : 1995 1 CLT 526 : 1995 1 CPJ 334
Tribunals and Commissions18 Oct 1994
C.N.RAMAKRISHNA PILLAY Vs OOMEN KOCHUMMEN
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 142 : 1995 1 CPJ 132
Tribunals and Commissions18 Oct 1994
SANTOSH KUNDAN SINGH RAWAT Vs HARSHAL BHANUDASRAO MAHALE
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 57 : 1994 3 CPJ 175 : 1995 1 CLT 18 : 1995 1 CPR 211
Tribunals and Commissions17 Oct 1994Appeal allowed
New India Assurance Co. Ltd. Vs ST. FRANCIS XAVIER FISHERIES
National Consumer Disputes Redressal Commission · 1995 1 CLT 337 : 1995 1 CPJ 29
Tribunals and Commissions17 Oct 1994Appeal allowed
SUPERINTENDENT OF TELEGRAPHS Vs M. BASAVARAJU
National Consumer Disputes Redressal Commission · 1995 1 CPR 186 : 1995 2 CPJ 85
Tribunals and Commissions17 Oct 1994
B.S.BINDRA Vs SECRETARY, UNION OF INDIA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 148 : 1995 1 CPJ 131 : 1995 2 CLT 62
Tribunals and Commissions17 Oct 1994
NEW INDIA ASSURANCE CO. LTD. Vs FRANCIS XAVIER FISHERIES
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 149
Tribunals and Commissions14 Oct 1994
PRIYADARSHAN SHEEL Vs SECRETARY, RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 1995 1 CPC 251 : 1995 1 CPR 61 : 1995 2 CPJ 277
Tribunals and Commissions14 Oct 1994Appeal dismissed
ANIL KUMAR Vs VIPRO G.E. MEDICAL SYSTEM LTD.
National Consumer Disputes Redressal Commission · 1995 2 CPC 307 : 1995 2 CPJ 300
Tribunals and Commissions14 Oct 1994Complaint allowed
S.C.SEGARAM Vs ANZ Grindlays Bank
National Consumer Disputes Redressal Commission · 1995 1 CLT 516 : 1995 1 CPC 207 : 1995 1 CPJ 323 : 1995 1 CPR 35
Tribunals and Commissions13 Oct 1994Order Set Aside
MAHARASHTRA STATE ELECTRICITY BOARD, (O And M DIVISION), WARDHA Vs K.L. RAMANI
National Consumer Disputes Redressal Commission · 1994 3 CPJ 170 : 1995 1 CPC 196 : 1995 1 CPR 334 : 1995 2 CLT 435
Tribunals and Commissions13 Oct 1994Appeal allowed
DIRECTOR, GRAMIN VIDYUT SAHAKARI SAMITI Vs TEJMANI PANDEY
National Consumer Disputes Redressal Commission · 1995 1 CCC 37 : 1995 1 CLT 396 : 1995 1 CLT 572 : 1995 1 CPC 343 : 1995 1 CPJ 53
Tribunals and Commissions13 Oct 1994
JAIDEV SHARMA Vs WHEEL WORLD
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 150 : 1995 1 CPJ 72 : 1995 2 CLT 436
Tribunals and Commissions12 Oct 1994
INTERFREIGHT SERVICES PRIVATE LTD. Vs USHA INTERNATIONAL
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 151 : 1995 1 CPJ 128 : 1995 2 CLT 112
Tribunals and Commissions11 Oct 1994
ANURADHA BUILDERS Vs RANJIT PRASAD
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 152 : 1995 1 CPJ 129 : 1995 2 CLT 119
Tribunals and Commissions10 Oct 1994Appeal allowed
RABA CONTEL PVT. LTD. Vs PRINTER
National Consumer Disputes Redressal Commission · 1994 2 CPC 576 : 1994 3 CPR 389 : 1995 1 CLT 233 : 1995 1 CPJ 51