Tribunals and Commissions08 Nov 1994
GANESH N.PUNDKAR Vs SUDHAKAR PUNDLIKRAO LOMTE
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 49 : 1995 1 CLT 328 : 1995 1 CPJ 27
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1994
790 judgments · page 6 of 40
Tribunals and Commissions07 Nov 1994Revision Petition allowed
Branch Manager, LIC of India Vs ZAREENA SULAIMAN
National Consumer Disputes Redressal Commission · 1995 1 CLT 375 : 1995 1 CPC 172 : 1995 1 CPJ 4 : 1995 1 CPR 227
Tribunals and Commissions07 Nov 1994
USHA RECTIFIER CORPORATION (I) LTD. Vs R.KRISHNASWAMY
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 50 : 1995 1 CPJ 121 : 1995 2 CLT 63
Tribunals and Commissions07 Nov 1994
VIJAY JUNEJA Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 51 : 1995 1 CLT 379 : 1995 1 CPC 320 : 1995 1 CPJ 6 : 1995 1 CPR 209
Tribunals and Commissions31 Oct 1994Appeal dismissed
ELECTRICITY BOARD Vs KISANRAO RAMBHAUJU PULATE
National Consumer Disputes Redressal Commission · 1995 2 CPJ 224
Tribunals and Commissions29 Oct 1994
N.V. SUBRAMANYAM Vs U.B. AIR (P) LTD
National Consumer Disputes Redressal Commission · 1995 1 CPR 183 : 1995 2 CPJ 297
Tribunals and Commissions29 Oct 1994
GOWRAMMA Vs Bangalore Development Authority
National Consumer Disputes Redressal Commission · 1995 1 CPR 181 : 1995 2 CPJ 32
Tribunals and Commissions29 Oct 1994
HOMAI C.P. RANA Vs Mahanagar Telephone Nigam Ltd.
National Consumer Disputes Redressal Commission · 1995 1 CPC 290 : 1995 1 CPR 7 : 1995 2 CPJ 76
Tribunals and Commissions28 Oct 1994Appeal partly allowed
PVT. LTD. Vs CHANDRAKANT T. SHARMA
National Consumer Disputes Redressal Commission · 1995 3 CPJ 132 : 1995 3 CPR 335 : 1996 1 CLT 434
Tribunals and Commissions26 Oct 1994
ONKAR SHANKARRAO SHINDE Vs FATEHPURIA CONSTRUCTIONS
National Consumer Disputes Redressal Commission · 1995 2 CPJ 376 : 1995 3 CPR 143
Tribunals and Commissions25 Oct 1994
R.B. PADHYA Vs KABIR AUTOMOBILES
National Consumer Disputes Redressal Commission · 1995 2 CPJ 169
Tribunals and Commissions24 Oct 1994Appeal dismissed
INDUSTRIAL ELECTRONICS CORP. Vs HONGKONG BANK
National Consumer Disputes Redressal Commission · 1994 3 CPR 546 : 1995 1 CPC 123 : 1995 2 CPJ 292
Tribunals and Commissions23 Oct 1994Appeals dismissed
N. ANAND RAO Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1995 2 CPJ 126
Tribunals and Commissions21 Oct 1994Appeal allowed
EXECUTIVE ENGINEER P.W.D., SURATGARH Vs GOPAL DAS
National Consumer Disputes Redressal Commission · 1995 1 CPC 232 : 1995 1 CPR 20 : 1997 2 CPJ 411
Tribunals and Commissions21 Oct 1994
LAXMI AGRICULTURE SEED STORE Vs DHOOP SINGH
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 52 : 1994 1 CPJ 184 : 1994 1 CPR 375 : 1995 1 CLT 557 : 1995 1 CPC 519 : 1995 1 CPJ 45 : 1995 3 CTJ 209
Tribunals and Commissions20 Oct 1994Appeal allowed
INDIAN OVERSEAS BANK Vs A. HAMID GANY
National Consumer Disputes Redressal Commission · 1995 1 CLT 414 : 1995 1 CPJ 105
Tribunals and Commissions20 Oct 1994Appeal dismissed
CANARA BANK Vs S. BAVASHA
National Consumer Disputes Redressal Commission · 1995 1 CLT 434 : 1995 1 CPJ 125
Tribunals and Commissions20 Oct 1994Appeal allowed
VISHAL GOODS TRANSPORT COMPANY Vs INTER UNIVERSITY PRESS (P) LIMITED
National Consumer Disputes Redressal Commission · 1995 1 CPC 244 : 1995 1 CPR 115 : 1995 2 CPJ 163
Tribunals and Commissions20 Oct 1994Complaint dismissed
BANARASI KRUPA STEEL INDUSTRIES Vs Gujarat Industrial Development Corporation
National Consumer Disputes Redressal Commission · 1995 1 CPR 543 : 1996 1 CPJ 184
Tribunals and Commissions20 Oct 1994
P.THIAGARAJAN Vs INDIA OVERSEA BANK
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 53 : 1995 1 CLT 543 : 1995 1 CPJ 40