Tribunals and Commissions20 Sept 1994Complaints dismissed
ABDUL HAMEED Vs M.D.,BIHAR STATE FINANCIAL CORPORATION
National Consumer Disputes Redressal Commission · 1996 1 CPJ 8 : 1996 1 CPR 387
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1994
790 judgments · page 10 of 40
Tribunals and Commissions20 Sept 1994Revisions dismissed
WEST BENGAL STATE ELECTRICITY BOARD Vs SUHASARIA OIL And RICE MILLS
National Consumer Disputes Redressal Commission · 1995 1 CLT 641 : 1995 1 CPJ 279
Tribunals and Commissions19 Sept 1994Revision Petition allowed
BRANCH MANAGER, LIC Vs RAMCHANDER SINGH
National Consumer Disputes Redressal Commission · 1994 3 CPJ 156 : 1994 3 CPR 156
Tribunals and Commissions19 Sept 1994Appeal dismissed
NEW INDIA ASSURANCE CO LTD., LUCKNOW Vs SRI DHARAM SINGH, JAUNPUR
National Consumer Disputes Redressal Commission · 1995 1 CPC 531 : 1995 1 CPJ 444 : 1995 2 CLT 57 : 1995 2 CPR 419
Tribunals and Commissions19 Sept 1994Appeal dismissed
R.P. SINGH Vs JANTA STORE
National Consumer Disputes Redressal Commission · 1995 3 CPJ 122 : 1995 3 CPR 327 : 1996 1 CLT 416
Tribunals and Commissions19 Sept 1994Appeal dismissed
AGRA DEVELOPMENT AUTHORITY Vs MURARI LAL GOEL
National Consumer Disputes Redressal Commission · 1995 1 CLT 547 : 1995 1 CPJ 213
Tribunals and Commissions19 Sept 1994Appeal allowed
GUPTESWAR NATH MISRA Vs DULESWARI DEVI
National Consumer Disputes Redressal Commission · 1995 2 CPJ 355
Tribunals and Commissions19 Sept 1994
MRS.BABY GEORGE Vs GENERAL MANAGER, BANK OF INDIA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 161 : 1994 3 CPJ 157 : 1994 3 CPR 195
Tribunals and Commissions19 Sept 1994
RAMDEOBABA ENGINEERING COLLEGE Vs SUSHANT YUVRAJ RODE
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 163 : 1994 3 CPJ 160 : 1994 3 CPR 194 : 1995 1 CPC 184 : 1995 2 CLT 439
Tribunals and Commissions18 Sept 1994Petition dismissed
C.E.S.C. Ltd. Vs Ramji Singh
National Consumer Disputes Redressal Commission · 1995 1 CLT 579 : 1995 1 CPC 516 : 1995 1 CPJ 193
Tribunals and Commissions16 Sept 1994
PRAVAT KUMAR SAHOO Vs COMMISSIONER TRANSPORT
National Consumer Disputes Redressal Commission · 1995 2 CPJ 100 : 1995 2 CPR 624
Tribunals and Commissions16 Sept 1994
DEBRAJ Vs State of orissa
National Consumer Disputes Redressal Commission · 1995 2 CPJ 180
Tribunals and Commissions16 Sept 1994Appeal allowed
BIHAR STATE DAIRY CORPN. PATNA Vs ABDUL WAJID
National Consumer Disputes Redressal Commission · 1995 3 CPJ 372
Tribunals and Commissions16 Sept 1994
PRABHAT NALINI DEVI Vs RASHMI TRAVELS
National Consumer Disputes Redressal Commission · 1995 2 CPC 485 : 1995 3 CPR 28
Tribunals and Commissions12 Sept 1994Appeal dismissed
WEST BENGAL STATE ELECTRICITY BOARD Vs TEXDYE
National Consumer Disputes Redressal Commission · 1995 2 CPJ 165
Tribunals and Commissions12 Sept 1994Appeal dismissed
New India Assurance Company Ltd. Vs BUILTWELL INDIA (P) LTD.
National Consumer Disputes Redressal Commission · 1995 1 CPJ 382 : 1995 2 CLT 151
Tribunals and Commissions09 Sept 1994Appeal dismissed
AVAS COMMISSIONER, U.P. AVAS And VIKAS PARISHAD, LUCKNOW Vs Ashok Kumar Garg
National Consumer Disputes Redressal Commission · 1995 1 CLT 629 : 1995 1 CPJ 268
Tribunals and Commissions09 Sept 1994
MANAGER, SKYPAK AGENCY Vs K.K. KARUNAKARAN PILLAI
National Consumer Disputes Redressal Commission · 1995 1 CLT 417 : 1995 1 CPJ 106
Tribunals and Commissions09 Sept 1994
BRIJ MOHAN KHER Vs N.H.BANKA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 164 : 1994 2 CPC 380 : 1994 3 CPJ 140 : 1994 3 CPR 97 : 1995 1 CPJ 99
Tribunals and Commissions08 Sept 1994Dismissed
LILLY CHAOYIN Vs CHAIRMAN And MANAGING DIRECTOR, TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD
National Consumer Disputes Redressal Commission · 1995 2 CPJ 209