Tribunals and Commissions01 Aug 1994Allowed
JAISONS JEWEL EXPORTS Vs National Insurance Company Ltd
National Consumer Disputes Redressal Commission · 1994 2 CPC 374 : 1994 3 CPJ 89 : 1994 3 CPR 50 : 1995 1 CLT 156
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1994
790 judgments · page 14 of 40
Tribunals and Commissions01 Aug 1994Complaint dismissed
UNITED CABLE SYSTEM OF INDIA Vs SHEE DEVI VIDEO CORPORATION
National Consumer Disputes Redressal Commission · 1995 1 CPJ 474 : 1995 2 CLT 213
Tribunals and Commissions01 Aug 1994Appeal dismissed
S.V. SAMPATH KUMAR Vs RAMPAL ATTAL
National Consumer Disputes Redressal Commission · 1995 2 CPJ 153
Tribunals and Commissions01 Aug 1994Appeal allowed
SECRETARY, BOARD OF INTERMEDIATE EDUCATION Vs M. SURESH
National Consumer Disputes Redressal Commission · 1995 2 CPJ 167
Tribunals and Commissions01 Aug 1994
S.JAISONS JEWEL EXPORTS Vs NATIONAL INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 173
Tribunals and Commissions29 Jul 1994Appeal dismissed
New India Assurance Co. Vs TANDON EMPORIUM
National Consumer Disputes Redressal Commission · 1995 3 CPJ 145 : 1995 3 CPR 315 : 1996 1 CLT 407
Tribunals and Commissions29 Jul 1994Complaint allowed with costs
SHANMUGAM CHEMICAL INDUSTRIES Vs TELE COMMUNICATION DEPARTMENT
National Consumer Disputes Redressal Commission · 1994 3 CPR 244 : 1995 1 CPC 76 : 1995 1 CPJ 302
Tribunals and Commissions29 Jul 1994
ANIL SONDHI Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1995 1 CLT 403
Tribunals and Commissions28 Jul 1994
KANAIYAPRASAD G. MISHRA Vs TANUMATI G. SHAH
National Consumer Disputes Redressal Commission · 1994 3 CPR 257 : 1995 1 CPC 84 : 1995 2 CPJ 159
Tribunals and Commissions28 Jul 1994Appeal allowed
EMCEE COURIERS (P) LTD. Vs MANAGING PARTNER, GEO MOTORS
National Consumer Disputes Redressal Commission · 1994 3 CPR 458 : 1995 1 CLT 600 : 1995 1 CPJ 238
Tribunals and Commissions28 Jul 1994
PARESH NATH BAKSI Vs CALCUTTA MUNICIPAL CORPORATION
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 59 : 1994 3 CPR 111 : 1995 1 CPC 41
Tribunals and Commissions28 Jul 1994
SUPREME PAPER MILLS LTD. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 174 : 1994 3 CPJ 122
Tribunals and Commissions28 Jul 1994
HOYSALA BUILDING DEVELOPMENT CO. LTD. Vs LAKSHMI VAIDYANATHAN
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 175 : 1994 3 CPJ 123
Tribunals and Commissions27 Jul 1994
PRIYA CHOWDHURY Vs CREATIVE DEVELOPERS
National Consumer Disputes Redressal Commission · 1994 3 CPJ 120
Tribunals and Commissions27 Jul 1994Appeal allowed
I. GANAPATHY Vs REGIONAL PASSPORT OFFICER
National Consumer Disputes Redressal Commission · 1994 3 CPR 457 : 1995 1 CLT 505 : 1995 1 CPC 55 : 1995 1 CPJ 346
Tribunals and Commissions27 Jul 1994
SWATANTRA LAND AND FINANCE PVT. LTD. Vs COL.BASANT SINGH
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 60 : 1994 3 CPJ 125 : 1995 2 CLT 390
Tribunals and Commissions27 Jul 1994
SURESH NARAYAN LALL Vs BIHAR STATE FINANCIAL CORPORATION
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 61 : 1994 2 CPC 179 : 1994 2 CPR 678 : 1994 3 CPJ 3 : 1995 1 CLT 143 : 1995 3 CTJ 899
Tribunals and Commissions26 Jul 1994Appeal dismissed
E. SADANANDAN Vs BUREAU OF INDIAN STANDARD
National Consumer Disputes Redressal Commission · 1994 2 CPC 189 : 1994 2 CPR 675 : 1994 3 CPJ 34 : 1995 1 CLT 106
Tribunals and Commissions26 Jul 1994Allowed
C.S. Menon Vs V.V. KANNIAH
National Consumer Disputes Redressal Commission · 1994 2 CPC 199 : 1994 2 CPR 704 : 1994 3 CPJ 8 : 1995 1 CLT 83
Tribunals and Commissions26 Jul 1994
LIFE INSURANCE CORPN.OF INDIA Vs CONSUMER EDUCATION AND RESEARCH SOCIETY
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 66 : 1994 2 CPC 197 : 1994 3 CPJ 32