Tribunals and Commissions19 Jul 1994Appeal dismissed
Somasundara Vs Mysore Urban Development Authority
National Consumer Disputes Redressal Commission · 1994 2 CPC 414 : 1994 2 CPR 658 : 1994 3 CPJ 19 : 1995 1 CLT 15
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1994
790 judgments · page 16 of 40
Tribunals and Commissions19 Jul 1994Complaint dismissed
T.HAREENDRAN NAIR Vs P.ASHOKAN
National Consumer Disputes Redressal Commission · 1995 1 CPJ 220
Tribunals and Commissions19 Jul 1994Complaint dismissed
P.M.NOUSHAD And ANOTHER-s Vs UNIVERSITY OF KERALA And OTHERS
National Consumer Disputes Redressal Commission · 1995 2 CPJ 334 : 1995 3 CPR 13
Tribunals and Commissions19 Jul 1994
MANAGER, SOUTHERN REGION, AIR INDIA, MADRAS Vs V.KRISHNASWAMY
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 77 : 1994 2 CPC 171 : 1994 2 CPR 684 : 1994 3 CPJ 79 : 1995 1 CLT 39
Tribunals and Commissions19 Jul 1994
MIRO DEVI Vs UNION OF INDIA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 76 : 1994 2 CPC 416 : 1994 2 CPR 648 : 1994 3 CPJ 70 : 1995 1 CLT 32
Tribunals and Commissions19 Jul 1994
POSTMASTER GENERAL, TAMIL NADU Vs CALVIN JACOB
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 78 : 1994 2 CPC 192 : 1994 2 CPR 707 : 1994 3 CPJ 85
Tribunals and Commissions19 Jul 1994
LIFE INSURANCE CORPORATION OF INDIA Vs CONSUMER EDUCATION AND RESEARCH SOCIETY
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 75 : 1994 2 CPC 439 : 1994 2 CPR 655 : 1994 3 CPJ 65
Tribunals and Commissions19 Jul 1994
UNION OF INDIA Vs DHANJIBHAI K.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 74 : 1994 2 CPR 664 : 1995 1 CLT 583 : 1995 1 CPJ 58 : 1995 3 CTJ 36
Tribunals and Commissions18 Jul 1994
GOSWAMY Vs S.A. SHARIFF REHAMAN
National Consumer Disputes Redressal Commission · 1995 1 CPJ 362 : 1995 2 CLT 125
Tribunals and Commissions18 Jul 1994Appeal allowed
D.E. (C.F.) CALCUTTA TELEPHONE Vs MANIKANA GUPTA BHAYA
National Consumer Disputes Redressal Commission · 1994 3 CPJ 527 : 1995 1 CLT 219 : 1995 2 CPR 428
Tribunals and Commissions14 Jul 1994
G. ALPHIN Vs Joint Chief Controller of Imports and Exports
National Consumer Disputes Redressal Commission · 1995 1 CLT 438
Tribunals and Commissions14 Jul 1994Appeal dismissed
MANAGER SUPREME MOTORS Vs K. SHANTARAM SHANBHOGUE
National Consumer Disputes Redressal Commission · 1995 2 CPJ 129
Tribunals and Commissions14 Jul 1994
NARESH KUMAR SHANTILAL RADIA Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · 1994 3 CPR 343 : 1995 2 CPJ 140
Tribunals and Commissions14 Jul 1994Appeal dismissed
Bajaj Auto Ltd. Vs A.V.K. NAIR
National Consumer Disputes Redressal Commission · 1995 1 CPJ 349
Tribunals and Commissions14 Jul 1994
B.N.VENKATESH MURTHY Vs BANGALORE DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 79 : 1994 2 CPC 442 : 1994 2 CTJ 770 : 1994 3 CPJ 96 : 1994 3 CPR 36 : 1995 1 CLT 1 : 1998 2 CPJ 8
Tribunals and Commissions14 Jul 1994
RUBY KAMBOJ Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 81 : 1994 3 CPJ 116
Tribunals and Commissions14 Jul 1994
STANDARD MOTOR PRODUCTS OF INDIA LTD. Vs M.MOHAN RAO
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 83
Tribunals and Commissions14 Jul 1994
STATE BANK OF INDIA. Vs FRENNIE FITTER
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 82 : 1994 3 CPJ 117
Tribunals and Commissions12 Jul 1994Appeal allowed
RABI GOBINDA GHOSH Vs Gita Sengupta
National Consumer Disputes Redressal Commission · 1994 3 CPJ 535 : 1995 1 CPR 801
Tribunals and Commissions12 Jul 1994Appeal allowed
West Bengal Housing Board Vs GOPI BHUSAN DEY And OTHERS
National Consumer Disputes Redressal Commission · 1994 3 CPJ 401 : 1995 2 CPR 133