Tribunals and Commissions07 Jun 1994Complaint dismissed
U.G. SAMPATH Vs SHRIRAM INVESTMENTS LTD.
National Consumer Disputes Redressal Commission · 1995 3 CPJ 524 : 1996 1 CLT 536 : 1996 1 CPR 58
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1994
790 judgments · page 20 of 40
Tribunals and Commissions07 Jun 1994Complaint allowed
SAKTHI FEEDS PVT.LTD Vs South Indian Bank Ltd
National Consumer Disputes Redressal Commission · 1994 3 CPJ 421 : 1995 1 CPC 494 : 1995 1 CPR 308
Tribunals and Commissions07 Jun 1994Complaints allowed
VEMURI BHARATHI Vs VIJAYA CREDIT CORPORATION
National Consumer Disputes Redressal Commission · 1995 1 CLT 372 : 1995 1 CPJ 10
Tribunals and Commissions07 Jun 1994Complaint dismissed
A.A. PANGE Vs PALLAVI CONSTRUCTIONS
National Consumer Disputes Redressal Commission · 1996 1 CPJ 102
Tribunals and Commissions07 Jun 1994
K.K.E. AMALGAMATIONS Vs Post Master General
National Consumer Disputes Redressal Commission · 1994 3 CPJ 371
Tribunals and Commissions06 Jun 1994
ADWAVE TOWERS FLAT OWNERS WELFARE ASSOCIATION Vs ADWAVE ADVERTISING (P) LTD
National Consumer Disputes Redressal Commission · 1994 3 CPJ 521 : 1995 1 CLT 202 : 1995 2 CPR 96
Tribunals and Commissions03 Jun 1994Appeal dismissed
Sitaram Yadav Vs RAJASTHAN STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1995 2 CPJ 228
Tribunals and Commissions03 Jun 1994Complaint dismissed
HARJIT BROS. Vs HARYANA STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1994 3 CPJ 541 : 1995 1 CLT 230
Tribunals and Commissions03 Jun 1994Appeal dismissed
S.D.O., H.S.E.B., FARRUKH NAGAR, GURGAON Vs PRABHY DAYAL
National Consumer Disputes Redressal Commission · 1994 3 CPJ 488
Tribunals and Commissions03 Jun 1994
NARENDRA KUMAR JAIN Vs BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 1995 2 CPJ 10
Tribunals and Commissions03 Jun 1994Appeal allowed
BANK OF INDIA Vs JAIMALA
National Consumer Disputes Redressal Commission · 1994 2 CPC 323 : 1995 1 CLT 131 : 1995 2 CPJ 220
Tribunals and Commissions03 Jun 1994Appeal allowed
New India Assurance Co. Ltd. Vs NEW GULMARG RESTAURANT
National Consumer Disputes Redressal Commission · 1995 2 CPJ 357 : 1995 2 CPR 131
Tribunals and Commissions03 Jun 1994Appeal dismissed
KARAM SINGH Vs State Bank of India
National Consumer Disputes Redressal Commission · 1994 2 CPC 474 : 1995 1 CPJ 59 : 1996 2 CLT 441
Tribunals and Commissions03 Jun 1994Appeal allowed
BIHAR STATE ELECTRICITY BOARD Vs SHANKAR REFRACTORIES PVT. LTD
National Consumer Disputes Redressal Commission · 1994 3 CPR 556 : 1995 1 CLT 335 : 1995 1 CPC 112 : 1995 1 CPJ 91
Tribunals and Commissions02 Jun 1994Appeal dismissed
KAUSHAL KHETARPAL Vs D.E.T. TELEPHONE EXCHANGE
National Consumer Disputes Redressal Commission · 1994 2 CPC 334 : 1994 3 CPJ 394 : 1995 1 CLT 163 : 1995 1 CPR 700
Tribunals and Commissions02 Jun 1994
B.L. BHARDWAJ Vs GOVERNMENT OF HARYANA
National Consumer Disputes Redressal Commission · 1995 1 CPJ 38
Tribunals and Commissions01 Jun 1994Complaint dismissed
V.A.ABDUL RAZACK Vs EXECUTIVE OFFICER, PUNJAL PULIAMPATTI TOWN PANCHAYAT
National Consumer Disputes Redressal Commission · 1995 1 CLT 500 : 1995 1 CPJ 188
Tribunals and Commissions01 Jun 1994Complaint allowed
Renu Saxena Vs S.P. JAKHANWAL
National Consumer Disputes Redressal Commission · 1994 2 CPC 530 : 1994 2 CPR 591 : 1994 3 CPJ 510 : 1995 1 CLT 81
Tribunals and Commissions01 Jun 1994Complaint dismissed
A.Raju Vs POST MASTER
National Consumer Disputes Redressal Commission · 1995 3 CPJ 534 : 1996 1 CPC 240
Tribunals and Commissions01 Jun 1994Complaint dismissed
M.H.KHAN Vs A.P.STATE MINORITIES FINANCE CORPORATION LTD.
National Consumer Disputes Redressal Commission · 1994 3 CPJ 469 : 1995 1 CPR 747