Tribunals and Commissions04 May 1994Complaint allowed with costs
MOHD. SHAKEEL SIDDIQUI Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1994 3 CPR 371 : 1995 3 CPJ 165
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1994
790 judgments · page 24 of 40
Tribunals and Commissions04 May 1994Appeal allowed
NATIONAL FORUM FOR CONSUMER EDUCATION, AKOLA Vs UNION OF INDIA, DEPTT. OF RAILWAY
National Consumer Disputes Redressal Commission · 1994 3 CPJ 415
Tribunals and Commissions04 May 1994
M.JEEVA Vs R.LALITHA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 143 : 1994 2 CPC 87 : 1994 2 CPJ 73 : 1994 2 CPR 517
Tribunals and Commissions04 May 1994
CONSUMER EDUCATION AND RESEARCH SOCIETY Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 144 : 1994 2 CPJ 77 : 1994 3 CPR 46
Tribunals and Commissions04 May 1994
C.M.JOSEPH Vs DISTRICT COLLECTOR, COIMBATORE
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 140 : 1994 3 CPJ 49
Tribunals and Commissions04 May 1994
HERO HONDA MOTORS LTD. Vs K.B.MURLEEDHARAN
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 141 : 1994 2 CPC 80 : 1994 2 CPJ 27 : 1994 2 CPR 533
Tribunals and Commissions03 May 1994Dismissed
GURUNATH TRAVELS Vs A.P. PALIWAL
National Consumer Disputes Redressal Commission · 1994 2 CPC 95 : 1994 2 CPJ 56
Tribunals and Commissions03 May 1994Revision Petition allowed
MANAGING DIRECTOR, M/S. HAMDARD WAKF LABORATORIES (INDIA) Vs VIJAY KUMAR
National Consumer Disputes Redressal Commission · 1994 2 CPJ 19
Tribunals and Commissions03 May 1994Dismissed
S. PATTABIRAMAN Vs SP. ST. PALANIAPPAN
National Consumer Disputes Redressal Commission · 1994 2 CPJ 40 : 1994 2 CPR 530
Tribunals and Commissions03 May 1994Appeal allowed
MRS. DELPHINE MENEZES PANAJI GOA Vs VINAY RAYKAR
National Consumer Disputes Redressal Commission · 1994 2 CPJ 36 : 1994 2 CPR 528
Tribunals and Commissions03 May 1994Revision Petition allowed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs DEEP KISHORE SINGH
National Consumer Disputes Redressal Commission · 1994 2 CPC 83 : 1994 2 CPJ 22 : 1994 2 CPR 535
Tribunals and Commissions03 May 1994Allowed
JANARDHAN PLYBOARD INDUSTRIES LTD. Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · 1994 2 CPJ 96 : 1995 2 CLT 417
Tribunals and Commissions03 May 1994Appeal allowed
Life Insurance Corporation of India Vs Shashi Gupta
National Consumer Disputes Redressal Commission · 1994 2 CPJ 45 : 1994 2 CPR 622
Tribunals and Commissions03 May 1994Ordered accordingly
WEST BENGAL STATE ELECTRICITY BOARD Vs PAHARIMATA COLD STORAGE
National Consumer Disputes Redressal Commission · 1994 3 CPJ 203 : 1995 1 CPR 793
Tribunals and Commissions03 May 1994Appeal dismissed
DISTRICT MANAGER, TELEPHONES Vs MEENA CHOUDHARY
National Consumer Disputes Redressal Commission · 1994 3 CPR 579 : 1995 1 CLT 529 : 1995 1 CPJ 314
Tribunals and Commissions03 May 1994
CHHAYA ROY Vs CITI BANK
National Consumer Disputes Redressal Commission · 1994 2 CPC 47 : 1994 2 CPJ 637 : 1994 2 CPR 222
Tribunals and Commissions03 May 1994
SAWHNEY EXPORT HOUSE PVT. LTD. Vs UNION OF INDIA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 183 : 1994 2 CPJ 12 : 1994 2 CPR 232
Tribunals and Commissions03 May 1994
PUNJAB NATIONAL BANK Vs RAMA CHAUDHARY
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 182 : 1994 2 CPJ 10 : 1994 3 CPJ 13 : 1994 3 CPR 512 : 1995 1 CPC 32
Tribunals and Commissions03 May 1994
HINDUSTAN PETROLEUM CORPORATION LTD. Vs JAINARAYAN BHAIRAVPRASAD AHIR
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 184 : 1994 2 CPC 85 : 1994 2 CPJ 25
Tribunals and Commissions03 May 1994
ALLAHABAD BANK Vs NATIONAL CONSUMER AWARENESS GROUP
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 179 : 1994 2 CPC 98 : 1994 2 CPJ 28 : 1994 2 CPR 532