Tribunals and Commissions01 Mar 1994
ATMARAM S. PARAB CHAPORA Vs SIPANI AUTOMOBILE LTD
National Consumer Disputes Redressal Commission · 1994 2 CPJ 186
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1994
790 judgments · page 33 of 40
Tribunals and Commissions01 Mar 1994
LAFFANS (INDIA) PVT. LTD. Vs CITI BANK
National Consumer Disputes Redressal Commission · 1994 3 CPJ 266
Tribunals and Commissions01 Mar 1994Appeal dismissed
BANJARA CONSTRUCTION CO. PVT. LTD. Vs B. RANGA CHARY
National Consumer Disputes Redressal Commission · 1994 3 CPJ 314
Tribunals and Commissions01 Mar 1994Complaint allowed
HIMANSHU THAKORLAL PATEL Vs GIRISH And COMPANY
National Consumer Disputes Redressal Commission · 1994 2 CPC 639 : 1994 2 CPJ 370 : 1994 3 CPR 82 : 1995 1 CLT 288
Tribunals and Commissions28 Feb 1994Appeal allowed
A. NAGARAJA RAO Vs BRANCH MANAGER, CANARA BANK
National Consumer Disputes Redressal Commission · 1994 1 CPR 883 : 1994 3 CPJ 206
Tribunals and Commissions28 Feb 1994Appeal allowed
DISTT. TELECOM ENGINEER, TELEPHONE DEPTT., KOTA Vs USHA SHARMA
National Consumer Disputes Redressal Commission · 1994 3 CPJ 263
Tribunals and Commissions28 Feb 1994Appeal dismissed
PREMA AMBERKAR Vs Sub-Inspector of Police
National Consumer Disputes Redressal Commission · 1994 1 CPC 337 : 1994 1 CPR 890 : 1994 3 CPJ 292 : 1995 1 CLT 173
Tribunals and Commissions26 Feb 1994Appeal dismissed
L.I.C. Of India Vs Chandrakala
National Consumer Disputes Redressal Commission · 1994 1 CPR 884 : 1994 2 CPJ 55
Tribunals and Commissions26 Feb 1994Appeal dismissed
New India Assurance Co. Ltd. Vs G.R. HEGDE
National Consumer Disputes Redressal Commission · 1994 1 CPR 891 : 1994 2 CPC 338 : 1994 2 CPJ 553 : 1995 1 CLT 14
Tribunals and Commissions26 Feb 1994Appeal dismissed
Rajagopal Vs COMMISSIONER
National Consumer Disputes Redressal Commission · 1994 1 CPR 893 : 1994 3 CPJ 320
Tribunals and Commissions26 Feb 1994Appeal allowed
V.B. PATIL Vs MANAGER, CANARA BANK
National Consumer Disputes Redressal Commission · 1994 1 CPC 702 : 1994 1 CPR 898 : 1994 2 CPJ 70
Tribunals and Commissions25 Feb 1994Appeal allowed without costs
Life Insurance Corporation Vs PERMILA SINGH
National Consumer Disputes Redressal Commission · 1994 2 CPC 620 : 1994 2 CPJ 492 : 1994 3 CPR 367 : 1995 1 CLT 266
Tribunals and Commissions25 Feb 1994Revision dismissed
M.S.O.BUILDING EMPLOYEES CONSUMER CO-OPERATIVE STORE LTD Vs R.S.GUPTA
National Consumer Disputes Redressal Commission · 1994 3 CPJ 315
Tribunals and Commissions25 Feb 1994Appeal dismissed
BRANCH MANAGER, UNITED INDIA INSURANCE CO. Vs JAWAI CEMENT PVT. LTD.
National Consumer Disputes Redressal Commission · 1994 3 CPJ 434
Tribunals and Commissions25 Feb 1994
KRISHNA Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1994 3 CPJ 74 : 1995 1 CPR 39
Tribunals and Commissions24 Feb 1994Appeal dismissed
S.Sankaran Vs KARUR VYSYA BANK
National Consumer Disputes Redressal Commission · 1994 2 CPC 248 : 1994 2 CPR 286 : 1994 3 CPJ 477
Tribunals and Commissions24 Feb 1994
Y.SAM Vs V.N.VIDYADHARAN
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 6 : 1994 1 CPJ 203 : 1994 3 CPR 680
Tribunals and Commissions23 Feb 1994Complaint allowed
JESUS CALLS TRUST Vs SREEVASTSA INDUSTRIES
National Consumer Disputes Redressal Commission · 1994 2 CPJ 216
Tribunals and Commissions23 Feb 1994Appeal allowed
M.Muthu Vs S.MURUGAN
National Consumer Disputes Redressal Commission · 1994 2 CPJ 250
Tribunals and Commissions23 Feb 1994Complaint dismissed
Rajamani Vs PRINCIPAL, LOYOLA MATRICULATION HIGHER SECONDARY SCHOOL
National Consumer Disputes Redressal Commission · 1994 2 CPJ 183