Tribunals and Commissions09 Feb 1994Allowed
Premier Automobiles Ltd. Vs S.B. GHOSH
National Consumer Disputes Redressal Commission · 1994 1 CLT 581 : 1994 1 CPC 462 : 1994 1 CPJ 165 : 1994 1 CPR 460
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1994
790 judgments · page 36 of 40
Tribunals and Commissions09 Feb 1994Appeal allowed
LTD. Vs K.V. BHARATHAN
National Consumer Disputes Redressal Commission · 1995 1 CPJ 477 : 1995 2 CLT 217
Tribunals and Commissions09 Feb 1994Petition disposed of
DIWAN SINGH Vs NEW INDIA ASSURANCE CO.
National Consumer Disputes Redressal Commission · 1995 1 CPJ 435 : 1995 2 CLT 212
Tribunals and Commissions09 Feb 1994
D.C.M.DATA PRODUCTS Vs HANUMAN PRASAD PODDAR CANCER HOSPITAL, GORAKHPUR
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 11 : 1994 1 CLT 712 : 1994 1 CPJ 200
Tribunals and Commissions08 Feb 1994Complaint allowed
KHURSID R.BHARUCHA Vs St.DIVISIONAL MANAGER, LIC OF INDIA
National Consumer Disputes Redressal Commission · 1994 2 CPJ 309 : 1994 2 CPR 604
Tribunals and Commissions08 Feb 1994Appeal allowed
C. NARASIMHA RAO Vs K.R. NEELAKANDAN
National Consumer Disputes Redressal Commission · 1994 1 CLT 580 : 1994 1 CPC 460 : 1994 1 CPJ 160 : 1994 1 CPR 459
Tribunals and Commissions08 Feb 1994Allowed
Life Insurance Corporation of India Vs NALINI JOSHI
National Consumer Disputes Redressal Commission · 1994 1 CLT 572 : 1994 1 CPC 466 : 1994 1 CPJ 152 : 1994 1 CPR 465
Tribunals and Commissions08 Feb 1994Appeal dismissed
L. Ramachandran Vs SPACE EMPLOYEES C.H.B.S. LTD.
National Consumer Disputes Redressal Commission · 1994 3 CPJ 309
Tribunals and Commissions08 Feb 1994Appeal allowed in part
G.S.BHAGWAT Vs Asst. Executive Engineer
National Consumer Disputes Redressal Commission · 1994 1 CPR 880 : 1994 2 CPJ 37
Tribunals and Commissions08 Feb 1994Complaint allowed
INAYAT HIDAYATULLA SHEIKH Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1994 2 CPC 643 : 1994 2 CPJ 393 : 1994 3 CPR 98 : 1995 1 CLT 304
Tribunals and Commissions07 Feb 1994Allowed
SULTANPUR KSHETRIYA GRAMINE BANK Vs CHIEF POST MASTER
National Consumer Disputes Redressal Commission · 1994 1 CCC 293 : 1994 1 CLT 709 : 1994 1 CPJ 201
Tribunals and Commissions07 Feb 1994Appeal allowed
COMMISSIONER, CORPORATION OF THIRUVANANTHAPURAM Vs M.KRISHNAN NAIR
National Consumer Disputes Redressal Commission · 1995 3 CPJ 468
Tribunals and Commissions07 Feb 1994Complaint dismissed with costs
SHANTEE ENTERPRISES Vs HERMES TRAVEL And CARGO PVT. LTD.
National Consumer Disputes Redressal Commission · 1994 1 CPR 538 : 1994 2 CPJ 144
Tribunals and Commissions07 Feb 1994
ASSOCIATED ENGINEERING CORPN. Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · 1994 3 CPJ 221
Tribunals and Commissions04 Feb 1994Dismissed
R. GOPINATHAN Vs ESKEYCEE MEDICAL FOUNDATION PRIVATE LTD. OWNING DEVAKI HOSPITAL
National Consumer Disputes Redressal Commission · 1994 1 CLT 575 : 1994 1 CPJ 147 : 1994 1 CPR 456
Tribunals and Commissions04 Feb 1994Allowed
DEEPAK INDUSTRIES LIMITED Vs National Insurance Company Ltd
National Consumer Disputes Redressal Commission · 1994 2 CPC 124 : 1995 1 CLT 602 : 1995 1 CPJ 66
Tribunals and Commissions04 Feb 1994
CONSUMER EDUCATION RESEARCH SOCIETY Vs ROTILAL B. PATEL
National Consumer Disputes Redressal Commission · 1994 2 CPJ 342
Tribunals and Commissions04 Feb 1994
ACCOUNTS OFFICER (PRO) T.D.M.AMBALA CANTT Vs SHAMSHER SINGH
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 13 : 1994 1 CLT 574 : 1994 1 CPC 464 : 1994 1 CPJ 155 : 1994 1 CPR 463
Tribunals and Commissions04 Feb 1994
PAWAN KUMAR Vs SPACETECH EQUIPMENTS AND STRUCTURAL (P) LTD.
National Consumer Disputes Redressal Commission · 1993 3 CPR 400 : 1994 0 NCDRC 14 : 1994 1 CLT 701 : 1994 1 CPJ 190
Tribunals and Commissions04 Feb 1994
A C Ohri Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1994 3 CPJ 244