P.A.MARIANATHAN Vs TELECOM DISTRICT ENGINEER, PONDICHERRY
National Consumer Disputes Redressal Commission · 1994 3 CPJ 367 : 1995 2 CPR 350
COURT ARCHIVE
790 judgments · page 38 of 40
National Consumer Disputes Redressal Commission · 1994 3 CPJ 367 : 1995 2 CPR 350
National Consumer Disputes Redressal Commission · 1995 2 CPC 309 : 1995 2 CPJ 273 : 1995 3 CPR 20
National Consumer Disputes Redressal Commission · 1995 2 CPJ 284 : 1995 3 CPR 27
National Consumer Disputes Redressal Commission · 1994 3 CPJ 366
National Consumer Disputes Redressal Commission · 1994 3 CPJ 217
National Consumer Disputes Redressal Commission · 1994 3 CPJ 29 : 1995 2 CPR 65
National Consumer Disputes Redressal Commission · 1994 2 CPJ 349
National Consumer Disputes Redressal Commission · 1994 1 CPR 814 : 1994 2 CPJ 601
National Consumer Disputes Redressal Commission · 1994 1 CPR 490 : 1994 3 CPJ 271
National Consumer Disputes Redressal Commission · 1994 1 CPR 780 : 1994 2 CPC 650 : 1994 2 CPJ 623 : 1995 1 CLT 318
National Consumer Disputes Redressal Commission · 1994 1 CLT 734 : 1994 2 CPJ 154
National Consumer Disputes Redressal Commission · 1995 2 CLT 529 : 1995 2 CPJ 285
National Consumer Disputes Redressal Commission · 1994 3 CPJ 525 : 1995 1 CLT 215 : 1995 2 CPR 432
National Consumer Disputes Redressal Commission · 1994 2 CPJ 227
National Consumer Disputes Redressal Commission · 1994 2 CPJ 301
National Consumer Disputes Redressal Commission · 1994 2 CPJ 580 : 1994 3 CPR 517 : 1995 1 CPC 37
National Consumer Disputes Redressal Commission · 1994 1 CPR 869 : 1994 2 CPJ 312
National Consumer Disputes Redressal Commission · 1994 2 CPC 361 : 1994 2 CPJ 330 : 1994 2 CPR 633 : 1995 1 CLT 113
National Consumer Disputes Redressal Commission · 1994 3 CPJ 187 : 1995 1 CPR 794
National Consumer Disputes Redressal Commission · 1994 2 CPJ 204