Tribunals and Commissions17 Oct 2017
KAVITA SIKKA Vs OASIS LANDMARK LLP, & ANR.
National Consumer Disputes Redressal Commission · (2017) 10 NCDRC CK 0015
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2017
672 judgments · page 2 of 34
Tribunals and Commissions17 Oct 2017
MONEY MAGNUM CONSTRUCTIONS Vs ARVIND RAJARAM DESHMUKH, & ORS.
National Consumer Disputes Redressal Commission · (2017) 10 NCDRC CK 0014
Code of Civil Procedure, 1908, Order 20Rule 8 -Consumer Protection Act, 1986, Section 19, Section 21(a)(2) - Appeals - Jurisdiction of
Tribunals and Commissions17 Oct 2017
NATIONAL INSURANCE CO. LTD. Vs JINDU RAM S/O SH RULDU RAM
National Consumer Disputes Redressal Commission · (2017) 10 NCDRC CK 0013
Consumer Protection Act, 1986, Section 12, Section 21(b) - Manner in which complaint shall be made. - Jurisdiction of the National Commission
Tribunals and Commissions17 Oct 2017
VASANT JANARDAN AHER, EX-ADDITIONAL DIRECTOR EX-ADDITIONAL DIRECTOR M/S. SAWALI HOME MAKERS PVT. LTD. Vs SMITA SHIVAJIRAO KAWALE, & ANR.
National Consumer Disputes Redressal Commission · (2017) 10 NCDRC CK 0012
Consumer Protection Act, 1986, Section 25, Section 27, Section 21(b) - Enforcement of orders of the District Forum, the State Commission or the National Commission. - Penalti
Tribunals and Commissions16 Oct 2017
RAKESH MEHTA Vs EMAAR MGF LAND LIMITED
National Consumer Disputes Redressal Commission · (2017) 10 NCDRC CK 0008
Contract Act, 1872, Section 55 - Effect of failure to perform at fixed time, In contract In which time Is essentialConsumer Protection Act, 1986, Section 21,
Tribunals and Commissions16 Oct 2017Appeal Dismissed
M/S. SINGLA BUILDERS & PROMOTERS LTD. Vs AMAN KUMAR GARG
National Consumer Disputes Redressal Commission · (2017) 10 NCDRC CK 0005
Consumer Protection Act, 1986, Section 19, Section 21(a)(2) - Appeals - Jurisdiction of the National Commission
Tribunals and Commissions16 Oct 2017
KANCHANAMANI DEVI (Dead) Through LRs W/o Late Shyam Sunder Das, & Ors. Vs GENERAL MANAGER M/S TATA MOTORS LIMITED, & ORS.
National Consumer Disputes Redressal Commission · (2017) 10 NCDRC CK 0002
Consumer Protection Act, 1986, Section 19, Section 21(a)(2) - Appeals - Jurisdiction of the National Commission
Tribunals and Commissions13 Oct 2017
SHANTABAI SAMBHAJI INGLE, & ORS. Vs EXECUTIVE ENGINEER, NOW DEPUTY EXECUTIVE ENGINEER
National Consumer Disputes Redressal Commission · (2017) 10 NCDRC CK 0006
Tribunals and Commissions12 Oct 2017
ANIL KUMAR DUBEY S/O. SRI NAGENDER KUMAR DUBEY Vs BRANCH MANAGER / SENIOR DIVISIONAL MANAGER, LIC OF INDIA, & ANR.
National Consumer Disputes Redressal Commission · (2017) 10 NCDRC CK 0011
Tribunals and Commissions12 Oct 2017
SANTOSH V. SHAH Vs MARUTI COURIER SERVICES PVT. LTD.
National Consumer Disputes Redressal Commission · (2017) 10 NCDRC CK 0007
Tribunals and Commissions12 Oct 2017
ARINDAM KAR S/O. RANJIT KAR Vs PROPRIETOR, RUPASHI CINEMA HALL
National Consumer Disputes Redressal Commission · (2017) 10 NCDRC CK 0004
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions12 Oct 2017
ICICI BANK LIMITED, & ANR. Vs SARITA VASHISHT, & ANR.
National Consumer Disputes Redressal Commission · (2017) 10 NCDRC CK 0003
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions11 Oct 2017
PREETI TANEJA Vs M/S. UNITECH LIMITED
National Consumer Disputes Redressal Commission · (2017) 10 NCDRC CK 0009
Tribunals and Commissions11 Oct 2017
MADHU GARG W/o. Mr. Naresh Garg Vs M/S. UNITEC LTD.
National Consumer Disputes Redressal Commission · (2017) 10 NCDRC CK 0001
Tribunals and Commissions10 Oct 2017
M/S. MAHINDRA & MAHINDRA FINANCIAL SERVICES LTD. Vs JWALA SINGH, & ANR.
National Consumer Disputes Redressal Commission · (2017) 10 NCDRC CK 0010
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions22 Sept 2017
HAWKINS COOKERS LTD Vs DWARIKANATH BARANWAL & ANR
National Consumer Disputes Redressal Commission · 2017 4 CPR 238
Tribunals and Commissions21 Sept 2017
POOJAN SALUJA Vs M/S. UNITECH LTD.
National Consumer Disputes Redressal Commission · 2017 4 CPR 217
Consumer Protection Act, 1986, Section 13(2) - Procedure on admission of complaint
Tribunals and Commissions21 Sept 2017
M/S. OMAXE CHANDIGARH EXTENTION DEVELOPERS PRIVATE LIMITED & ORS. Vs PRADEEP JAIN
National Consumer Disputes Redressal Commission · 2017 4 CPR 224
Tribunals and Commissions21 Sept 2017
KARNATAKA VIDYUTCHAKTHI MANDALI & ANR Vs S.B. ESHWARAPPA
National Consumer Disputes Redressal Commission · 2017 4 CPR 235
Tribunals and Commissions21 Sept 2017
DHRITIMAN MUKHERJEE & ANR. Vs UNITECH LIMITED
National Consumer Disputes Redressal Commission · 2017 4 CPR 220
Consumer Protection Act, 1986, Section 13 (2) - Procedure on admission of complaint