COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2017

672 judgments · page 4 of 34

Tribunals and Commissions13 Sept 2017

LUDHIANA IMPROVEMENT TRUST Vs HARWINDER KAUR KHANGURA & ORS.

National Consumer Disputes Redressal Commission · 2017 4 CPR 159

Consumer Protection Act, 1986, Section 27A - Appeal against order passed under Section 27.

Tribunals and Commissions13 Sept 2017

M/S. SAHARA INDIA LIFE INSURANCE COMPANY LIMITED Vs SHAILENDRA KUMAR PANDEY

National Consumer Disputes Redressal Commission · 2017 4 CPR 175

Tribunals and Commissions13 Sept 2017

SANGEETA KESARWANI Vs NEW INDIA ASSURANCE CO. LTD. & ANR.

National Consumer Disputes Redressal Commission · 2017 4 CPR 177

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions13 Sept 2017

NATIONAL INSURANCE CO. LTD. & ANR. Vs BINOD KUMAR SINGH

National Consumer Disputes Redressal Commission · 2017 4 CPR 170

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions13 Sept 2017

SHIMBHU SINGH SHEKHAWAT S/O SHRI RAM NARAYAN SINGH Vs CHOLAMANDALAM MS. GENERAL INSURANCE COMPANY LTD.

National Consumer Disputes Redressal Commission · 2017 4 CPR 169

Tribunals and Commissions13 Sept 2017

SUBHASH MEHTA NRI Vs CENTURION BANK LTD. THROUGH ITS, CHAIRMAN & MANAGING DIRECTOR/CORPORATE OFFICE, & ORS.

National Consumer Disputes Redressal Commission · 2017 4 CPR 164

Consumer Protection Act, 1986, Section 24A - Limitatioln period

Tribunals and Commissions12 Sept 2017

M/S. SAI NINAD ENTERPRISES & ANR. Vs CHANDRAPRAKASH D. SINGH & ANR.

National Consumer Disputes Redressal Commission · 2017 4 CPR 144

Consumer Protection Act, 1986, Section 27 - Penalties

Tribunals and Commissions12 Sept 2017

M/S. TDI INFRASTRUCTURE LIMITED Vs ASHOK GOYAL

National Consumer Disputes Redressal Commission · 2017 4 CPR 146

Consumer Protection Act, 1986, Section 19 - Appeals

Tribunals and Commissions12 Sept 2017

CHIEF STATION MANAGER, SOUTH EAST CENTRAL RAILWAY & 2 ORS. Vs MAMTA AGRAWAL

National Consumer Disputes Redressal Commission · 2017 4 CPR 155

Railway Act, 1989, Section 100

Tribunals and Commissions12 Sept 2017

BRANCH MANAGER, STATE BANK OF BIKANER & JAIPUR, & ANR. Vs GAURAV @ VIPIN SHARMA, & ANR.

National Consumer Disputes Redressal Commission · 2017 4 CPR 152

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions12 Sept 2017Appeal Dismissed

NAVODAYA URBAN CO-OPERATIVE BANK LTD., & ORS. Vs VIMAL W/O HARIBHAU NAIK, & ANR.

National Consumer Disputes Redressal Commission · 2017 4 CPR 148

Banking Regulation Act, 1949, Section 35A - Power of the Reserve Bank to give directionsConsumer Protection Act, 1986, Section 19, Section 21(a)(2)

Tribunals and Commissions12 Sept 2017

ORIENTAL INSURANCE CO. LTD. Vs GEETA DEVI

National Consumer Disputes Redressal Commission · 2017 4 CPR 151

Tribunals and Commissions11 Sept 2017

SATISH KUMAR & ORS. Vs HDFC ERGO GENERAL INSURANCE COMPANY LIMITED & ANR.

National Consumer Disputes Redressal Commission · 2017 4 CPR 137

Tribunals and Commissions11 Sept 2017

SWARAJ SHARMA TRACTOR Vs KUNWAR PRASAD SINGH & ORS.

National Consumer Disputes Redressal Commission · 2017 4 CPR 127

Tribunals and Commissions11 Sept 2017

M/S. TANEJA DEVELOPERS & INFRASTRUCTURE LTD. Vs DEEPAK KUMAR

National Consumer Disputes Redressal Commission · 2017 4 CPR 112

Consumer Protection Act, 1986, Section 19, Section 21(a) - Appeals - Jurisdiction of the National Commission

Tribunals and Commissions11 Sept 2017

KATRA SATYANARAYANA AND ORS Vs LAKSHMI NURSING HOME AND ORS

National Consumer Disputes Redressal Commission · 2017 4 CPR 139

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions11 Sept 2017

JALAJ ANAND Vs M/S. UNITECH LIMITED

National Consumer Disputes Redressal Commission · 2017 4 CPR 103

Consumer Protection Act, 1986, Section 11(1), Section 17(1)(a), Section 21(a)(i) - Jurisdiction of the District Forum - Jurisdiction of the State Commission - Jurisdiction of

Tribunals and Commissions11 Sept 2017Appeal Disposed

ORIENTAL INSURANCE CO. LTD Vs LAXMEGOWDA

National Consumer Disputes Redressal Commission · 2017 4 CPR 129

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions11 Sept 2017

CG POWER & INDUSTRIAL SOLUTIONS LIMITED & ANR. Vs MERCEDES-BENZ INDIA PRIVIATE LIMITED & ORS.

National Consumer Disputes Redressal Commission · 2017 4 CPR 114

Consumer Protection Act, 1986, Section 2(1), section 2 (r) - Definitions

Tribunals and Commissions11 Sept 2017

ASHOK KUMAR Vs FRONTIER AUTOWORLD PVT. LTD. & 3 ORS

National Consumer Disputes Redressal Commission · 2017 4 CPR 132