Tribunals and Commissions06 Sept 2017
M/S. SHREE MATANGI PROJECTS & ORS. Vs MITESH R. MUMBAIWALA
National Consumer Disputes Redressal Commission · 2017 4 CPR 38
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2017
672 judgments · page 6 of 34
Tribunals and Commissions06 Sept 2017
NEW INDIA ASSURANCE COMPANY LTD. Vs VARSHABEN P. SHAH
National Consumer Disputes Redressal Commission · 2017 4 CPR 42
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions06 Sept 2017
NATIONAL INSURANCE CO. LTD. Vs VINODBHAI P. PATEL
National Consumer Disputes Redressal Commission · 2017 4 CPR 36
Tribunals and Commissions06 Sept 2017
DILIP KUMAR SINGH Vs BRANCH MANAGER, CITI CORP FINANCE (I) LIMITED
National Consumer Disputes Redressal Commission · 2017 4 CPR 39
Consumer Protection Act, 1986, Section 2(1)(d) - Definitions
Tribunals and Commissions06 Sept 2017
AKSHAR ASSOCIATES Vs CONSUMER PROTECTION COUNCIL & 4 ORS.
National Consumer Disputes Redressal Commission · 2017 4 CPR 30
Tribunals and Commissions06 Sept 2017Appeal Dismissed
M/S. SANGAM DIAMONDS THROUGH ITS PROPREITOR SHRI VIKAS J. SOLANKI Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2017 4 CPR 33
Consumer Protection Act, 1986, Section 19, Section 21(a)(2) - Appeals - Jurisdiction of the National Commission
Tribunals and Commissions04 Sept 2017Petition Allowed
M/S. PADMA INDUSTRIES Vs ORIENTAL INSURANCE CO. LTD., & ANR.
National Consumer Disputes Redressal Commission · (2017) 09 NCDRC CK 0006
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions01 Sept 2017
M/s DWARIKESH SUGAR INDUSTRIES LIMITED Vs M/s GOKULDHAM REAL ESTATE DEVELOPMENT COMPANY PVT. LTD.
National Consumer Disputes Redressal Commission · (2017) 09 NCDRC CK 0007
Consumer Protection Act, 1986, Section 2(1)(d) - Definitions
Tribunals and Commissions01 Sept 2017Appeal Dismissed
SAHARA CITY HOMES MARKETING AND SALES CORPORATION, & ORS. Vs SANGHMITRA NARESH LAMSOGE, & ANR.
National Consumer Disputes Redressal Commission · (2017) 09 NCDRC CK 0004
Consumer Protection Act, 1986, Section 19 - Appeals
Tribunals and Commissions31 Aug 2017
R. WADIWALA & CO., & ORS. Vs CHANDRAPRABHA SUMANTRAI DESAI, & ORS.
National Consumer Disputes Redressal Commission · (2017) 08 NCDRC CK 0038
Tribunals and Commissions30 Aug 2017Appeal Dismissed
DAIMLER FINANCIAL SERVICES INDIA PVT. LTD. & ANR. Vs LAXMI NARAYAN BISWAL S/O.SRI. PADMANAV BISWAL
National Consumer Disputes Redressal Commission · (2017) 08 NCDRC CK 0042
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions29 Aug 2017
UNITED INDIA INSURANCE CO. LTD., & ANR. Vs BALWINDER SINGH, & ORS.
National Consumer Disputes Redressal Commission · (2017) 08 NCDRC CK 0041
Tribunals and Commissions29 Aug 2017
MADAN MOHAN SARAFF Vs BRANCH HEAD, AXIS BANK LTD., & ORS.
National Consumer Disputes Redressal Commission · (2017) 08 NCDRC CK 0040
Consumer Protection Act, 1986, Section 15 - Appeal
Tribunals and Commissions29 Aug 2017
PARSA S/O. LT. SHRI SHABIR HUSAIN Vs M/S. SIYARAM MOTORS PRIVATE LIMITED, & ANR.
National Consumer Disputes Redressal Commission · (2017) 08 NCDRC CK 0039
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions29 Aug 2017
VINOD BHARDWAJ Vs M/S. TATA AIG INSURANCE CO. LTD., & ANR.
National Consumer Disputes Redressal Commission · (2017) 08 NCDRC CK 0037
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions28 Aug 2017
MANAGER, SPEED POST, & ORS. Vs BHANWAR LAL GORA S/O SHRI NARAYAN RAM GORA
National Consumer Disputes Redressal Commission · (2017) 08 NCDRC CK 0036
Post Office Act, 1898, Section 21, Section 6 - Power to make rules as to transmission by post of postal articles - Exemption from liability for loss, misdelivery, delay or damage
Tribunals and Commissions28 Aug 2017
PREM SINGH S/O. AMAR SINGH Vs ORIENTAL INSURANCE CO. LTD. & ANR.
National Consumer Disputes Redressal Commission · (2017) 08 NCDRC CK 0035
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions25 Aug 2017
AMIT TYAGI Vs UNITECH HI-TECH DEVELOPERS LTD., & ORS.
National Consumer Disputes Redressal Commission · (2017) 08 NCDRC CK 0033
Tribunals and Commissions25 Aug 2017
S.V. HEGDE Vs A.B. RAVINDRA
National Consumer Disputes Redressal Commission · (2017) 08 NCDRC CK 0032
Limitation Act, 1963, Section 14 - Exclusion of time of proceeding bona fide in court without jurisdiction
Tribunals and Commissions25 Aug 2017
GAJANAN PURUSHOTTAM PILPILE Vs M/S. R.K. BUILDERS & DEVELOPERS THROUGH SHRI.PURSHOTTAM KRUSHNARRAO GIRHE
National Consumer Disputes Redressal Commission · (2017) 08 NCDRC CK 0031
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission