Tribunals and Commissions22 Aug 2017

DR. VANDANA GOEL Vs M/S. UNITECH LIMITED, & ORS.

National Consumer Disputes Redressal Commission · (2017) 08 NCDRC CK 0034

Consumer Protection Act, 1986, Section 13(2), Section 11(1), Section 17(1)(a), Section 21(a)(1) - Procedure on admission of complaint - Jurisdiction of th
Tribunals and Commissions11 Aug 2017

ASHOK AGGARWAL Vs IMPROVEMENT TRUST, & ANR.

National Consumer Disputes Redressal Commission · (2017) 08 NCDRC CK 0015

Consumer Protection Act, 1986, Section 21(b), Section 24A - Jurisdiction of the National Commission - Limitatioln period