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National Consumer Disputes Redressal Commission judgments, 2017

672 judgments · page 34 of 34

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Tribunals and Commissions04 Jan 2017Petition Allowed

NATIONAL INSURANCE COMPANY LTD. Vs RAM VEER SINGH S/O PHOOL SINGH

National Consumer Disputes Redressal Commission · 2017 1 CPR 171

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Tribunals and Commissions03 Jan 2017

RELIANCE GENERAL INSURANCE CO. LTD. Vs ARUN KUMAR SINGH & ANR.

National Consumer Disputes Redressal Commission · 2017 1 CPR 197

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Tribunals and Commissions03 Jan 2017Petition Dispossed

STATE BANK OF INDIA Vs SUMAN LATA & ORS.

National Consumer Disputes Redressal Commission · 2017 1 CPR 189

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Tribunals and Commissions03 Jan 2017

KHANDELWAL FRIENDS CO-OPERATIVE HOUSING SOCIETY LTD. Vs ORRA REALTORS PVT. LTD.

National Consumer Disputes Redressal Commission · 2017 1 CPR 199

Consumer Protection Act, 1986, Section 2(1)(d) - Definitions
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Tribunals and Commissions03 Jan 2017Petition Dispossed

M/S. INDIAN OIL CORPORATION LTD. & ANR. Vs M/S. PUNJAB MOTORS STORE THROUGH ITS SOLE PROP. DEEPAK SHARMA S/O. LAL CHAND SHARMA

National Consumer Disputes Redressal Commission · (2017) 01 NCDRC CK 0005

Limitation Act, 1963, Section 14 - Exclusion of time of proceeding bona fide in court without jurisdictionConsumer Protection Act, 1986, Section 2(1)(d) - Definitions
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Tribunals and Commissions03 Jan 2017Appeal Disposed

KAPIL NATH MEHROTRA & ANR. Vs EMAAR MGF LAND LIMITED, & ANR.

National Consumer Disputes Redressal Commission · (2017) 01 NCDRC CK 0003

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Tribunals and Commissions03 Jan 2017Petition Dispossed

M/S. PUNJAB MOTORS STORE THROUGH ITS SOLE PROP. DEEPAK SHARMA Vs M/S. INDIAN OIL CORPORATION LTD. & ANR.

National Consumer Disputes Redressal Commission · 2017 1 CPR 186

Limitation Act, 1963, Section 14 - Exclusion of time of proceeding bona fide in court without jurisdictionConsumer Protection Act, 1986, Section 2(1)(d) - Definitions
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Tribunals and Commissions02 Jan 2017

NATIONAL INSURANCE COMPANY LTD Vs LAKHVEER SINGH

National Consumer Disputes Redressal Commission · 2017 1 CPR 202

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Tribunals and Commissions02 Jan 2017Appeal Disposed

AKSHAY SOOD S/O. SHRI UMESH KUMAR SOOD Vs M/S. PAL INFRASTRUCTURE & DEVELOPERS PVT LTD. & ANR.

National Consumer Disputes Redressal Commission · 2017 1 CPR 204

Consumer Protection Act, 1986, Section 2(1)(d) - Definitions
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Tribunals and Commissions02 Jan 2017Appeal Dismissed

AUTO HANGAR INDIA PVT. LTD. Vs HARSH LAMBAH, & ANR.

National Consumer Disputes Redressal Commission · (2017) 01 NCDRC CK 0006

Consumer Protection Act, 1986, Section 19 - Appeals
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Tribunals and Commissions02 Jan 2017

INDIAN OVERSEAS BANK Vs R.K SHARMA

National Consumer Disputes Redressal Commission · (2017) 01 NCDRC CK 0004

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Tribunals and Commissions02 Jan 2017

RAM MEHAR SINGH S/O. SH. CHHOTU RAM Vs SDO, UHBVN LTD. & ANR.

National Consumer Disputes Redressal Commission · (2017) 01 NCDRC CK 0001

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