Tribunals and Commissions06 Jan 2017
VISHWANIDHI DALMIA Vs INDIA INFOLINE COMMODITIES LIMITED &6
National Consumer Disputes Redressal Commission · 2017 1 CPR 153
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2017
672 judgments · page 33 of 34
Tribunals and Commissions06 Jan 2017Appeal Dismissed
Harkanwal Singh and Ors. Vs Ohri Hospital and Ors.
National Consumer Disputes Redressal Commission · 2017 2 CPJ 255 : 2017 2 CPR 873
Tribunals and Commissions06 Jan 2017
Ackruti Jay Developers and others Vs Shashi Govind Gadakh
National Consumer Disputes Redressal Commission · 2017 1 CPJ 558 : 2017 3 CPR 75
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions06 Jan 2017
Haryana Financial Corporation and another Vs Khushal Chand
National Consumer Disputes Redressal Commission · 2017 1 CPJ 636 : 2017 3 CPR 64
Consumer Protection Act, 1986, Section 19 - AppealsState Financial Corporations Act, 1951, Section 29 - Right of Financial Corporation incase of default
Tribunals and Commissions06 Jan 2017Appeal Dismissed
MANOJ KUMAR Vs MARIAMMA KURIEN
National Consumer Disputes Redressal Commission · (2017) 01 NCDRC CK 0028
Consumer Protection Act, 1986, Section 21, Section 19 - Jurisdiction of the National Commission - Appeals
Tribunals and Commissions06 Jan 2017
PRAMOD YADAV & ANR. Vs UNITECH HI-TECH DEVELOPERS LIMITED
National Consumer Disputes Redressal Commission · 2017 2 CPR 838
Tribunals and Commissions06 Jan 2017
SANYA MOTORS PVT. LTD. Vs ANIL NARSINGRAO JAWANJAL
National Consumer Disputes Redressal Commission · (2017) 01 NCDRC CK 0023
Tribunals and Commissions05 Jan 2017
NATIONAL INSURANCE CO. LTD., & ANR. Vs P. J. THOMAS
National Consumer Disputes Redressal Commission · 2017 1 CPR 160
Contract Act, 1872, Section 14, Section 20, Section 15, Section 16, Section 22, Section 18, Sectio
Tribunals and Commissions05 Jan 2017
SPARROW ELECTRONICS LTD. Vs WHITE FIELD MOTORS PVT. LTD.& ANR .
National Consumer Disputes Redressal Commission · (2017) 01 NCDRC CK 0021
Consumer Protection Act, 1986, Section 19, Section 21(a)(2) - Appeals - Jurisdiction of the National Commission
Tribunals and Commissions05 Jan 2017Appeal Disposed
DR. ALOK KHAN & ANR. Vs SHYAMALI SIKDAR W/O. LATE SH. ANANDA KUMAR SIKDAR
National Consumer Disputes Redressal Commission · 2017 1 CPR 166
Consumer Protection Act, 1986, Section 19 - Appeals
Tribunals and Commissions05 Jan 2017Appeal Allowed
MALAYSIAN AIRLINE SYSTEMS BERHAD Vs DENTPLY INDIA PVT. LTD.
National Consumer Disputes Redressal Commission · 2017 1 CPR 156
Tribunals and Commissions05 Jan 2017
MANJU W/O SHRI SATBIR Vs DR. SANTOSH BISHNOI, MEDICAL OFFICER & ORS.
National Consumer Disputes Redressal Commission · 2017 1 CPR 155
Tribunals and Commissions05 Jan 2017
SANJAY KUMAR AIREN & ANR. Vs SAHARA PRIME CITY LIMITED & ANR.
National Consumer Disputes Redressal Commission · 2017 1 CPR 168
Tribunals and Commissions04 Jan 2017
Ramesh Kumar Vs HUDA and Anr.
National Consumer Disputes Redressal Commission · 2017 2 CPJ 253 : 2017 2 CPR 871
Tribunals and Commissions04 Jan 2017
BHARTI KAKKAR & ANR. Vs UNITECH LIMITED & ANR.
National Consumer Disputes Redressal Commission · 2017 1 CPR 182
Environment (Protection) Act, 1986, Section 5(3)
Tribunals and Commissions04 Jan 2017Appeal Disposed
M/S. BMB DEVELOPERS PRIVATE LTD. Vs PRADEEP KRISHAN NAYYAR
National Consumer Disputes Redressal Commission · (2017) 01 NCDRC CK 0019
Tribunals and Commissions04 Jan 2017
BRAJESH KUMAR SENGAR & ANR. Vs M/S. UNITECH LTD. & ANR.
National Consumer Disputes Redressal Commission · 2017 1 CPR 180
Tribunals and Commissions04 Jan 2017Petition Dispossed
JACOBITE SYRIAN CATHREDEL VALIYAPALLI, REP. BY ITS TRUSTEE JOSE P. VARGHESE Vs JIPPU VARKEY
National Consumer Disputes Redressal Commission · 2017 1 CPR 170
Tribunals and Commissions04 Jan 2017
NEHA SURI Vs M/S. UNIRECH RELIABLE PROJECT PVT. LTD. & ORS.
National Consumer Disputes Redressal Commission · 2017 1 CPR 177
Consumer Protection Act, 1986, Section 11(1), Section 17(a) - Jurisdiction of the District Forum - Jurisdiction of the State Commission
Tribunals and Commissions04 Jan 2017Appeal Dismissed
M/S. V.C.R. CONSTRUCTIONS PVT. LTD. REP. BY ITS MANAGING DIRECTOR, SRI. G. VENKATESHWAR RAO Vs R. VIJAY KUMAR S/O. R. DILIP KUMAR
National Consumer Disputes Redressal Commission · 2017 1 CPR 174