COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2017

672 judgments · page 31 of 34

Tribunals and Commissions19 Jan 2017

RITA SRIVASTAVA Vs M/S. UNITECH LIMITED & ANR.

National Consumer Disputes Redressal Commission · 2017 1 CPR 414

Consumer Protection Act, 1986, Section 25, Section 27 - Enforcement of orders of the District Forum, the State Commission or the National Commission. - Penalties

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Tribunals and Commissions19 Jan 2017Petition Allowed

SHRIRAM GENERAL INSURANCE CO. LTD. Vs RAMCHARAN DHOBI S/O SH.BADRILAL

National Consumer Disputes Redressal Commission · 2017 1 CPR 430

Indian Penal Code, 1860, Section 379 - Punishment for theftConsumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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Tribunals and Commissions19 Jan 2017

M/S. SUKHDEV VENTURES THROUGH ITS PROPRIETOR, MR. DEVANAND SHETTY Vs SHASHIKANT M. CHANDAN & ANR.

National Consumer Disputes Redressal Commission · 2017 1 CPR 115

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Tribunals and Commissions19 Jan 2017Appeal Allowed

M/S. CLOUD 9 PROJECTS PRIVATE LTD. Vs GAURAV KHANNA

National Consumer Disputes Redressal Commission · 2017 1 CPR 112

Consumer Protection Act, 1986, Section 19, Section 21(a)(2) - Appeals - Jurisdiction of the National Commission

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Tribunals and Commissions19 Jan 2017

M.K. MEENA & ORS. Vs DR. SATISH SWAROOP GEHLOT S/O. LATE SH. CHETAN SWARUP GEHLTO

National Consumer Disputes Redressal Commission · 2017 1 CPR 107

Consumer Protection Act, 1986, Section 25, Section 27, Section 21(b) - Enforcement of orders of the District Forum, the State Commission or the National Commission. - Penalti

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Tribunals and Commissions19 Jan 2017Appeal Dismissed

M/S. MAHAVIR PRASAD GUPTA AND SONS THROUGH ITS SH. MANOJ GUPTA Vs ORIENTAL INSURANCE CO. LTD. & ANR.

National Consumer Disputes Redressal Commission · 2017 1 CPR 117

Consumer Protection Act, 1986, Section 19, Section 21(a)(2) - Appeals - Jurisdiction of the National Commission

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Tribunals and Commissions19 Jan 2017Petition Allowed

PUDA THROUGH ITS ESTATE OFGFICER Vs DR. RAMA SOFAT W/O SH.J.R.SOFAT, & ANR.

National Consumer Disputes Redressal Commission · 2017 1 CPR 110

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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Tribunals and Commissions18 Jan 2017

RAMA SHANKAR Vs M/S. AHUJA BROTHERS COLD STORAGE PVT. LTD. & ANR.

National Consumer Disputes Redressal Commission · 2017 1 CPR 128

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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Tribunals and Commissions18 Jan 2017Appeal Dismissed

WESTERN RAILWAY THROUGH GENERAL MANAGER Vs VINOD SHARMA THROUGH HIS WIFE AND CONSTITUTE ATTORNEY

National Consumer Disputes Redressal Commission · 2017 1 CPR 130

Railways Act, 1989, Section 124A, Section 123, Section 124 - Compensation on account of untoward incidents - Definitions - Extent of liabilityRailway

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Tribunals and Commissions18 Jan 2017

YOUSUF ALI PEEDIKAPARAMBAN S/O. ABDU P.P. HAJIYAR PALLY Vs M/S. WORLD WIDE IMMIGRATION CONSULTANCY SERVICES LTD. & ORS.

National Consumer Disputes Redressal Commission · 2017 1 CPR 119

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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Tribunals and Commissions18 Jan 2017

KUNWAR PAL Vs CEO, SAHARA INDIA LIFE INSURANCE CO. LTD. & ANR.

National Consumer Disputes Redressal Commission · 2017 1 CPR 124

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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Tribunals and Commissions18 Jan 2017Petition Dispossed

SMT.CHHANDITA MITRA W/O ASHIS MITRA UNITY TOWER Vs SRI NETAI GHOSH & ORS.

National Consumer Disputes Redressal Commission · 2017 1 CPR 127

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Tribunals and Commissions17 Jan 2017

JODHPUR VIDYUT VITRAN NIGAM LIMITED Vs NARENDER KUMAR S/O. SHRI KAILASH PANDEY

National Consumer Disputes Redressal Commission · 2017 1 CPR 138

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Tribunals and Commissions17 Jan 2017Petition Dispossed

LIC OF INDIA Vs AMRUTBEN MOHANBHAI PARMAR (DEAD BY L.Rs.), & ORS.

National Consumer Disputes Redressal Commission · (2017) 01 NCDRC CK 0040

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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Tribunals and Commissions17 Jan 2017Appeal Dismissed

DR. RABINDRA NATH JANA Vs ALPANA BERA SASMAL & ORS.

National Consumer Disputes Redressal Commission · 2017 1 CPR 141

Consumer Protection Act, 1986, Section 13(1), Section 13(2) - Procedure on admission of complaint - Procedure on admission of complaint

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Tribunals and Commissions16 Jan 2017Appeal Dismissed

MANZOOR BAIG S/O. MANSOOR BAIG Vs ARMAN DREAMS HOMES PVT. LTD. THROUGH AQUEEL S/O. ANWAR UL HAQ SIDDIQUI

National Consumer Disputes Redressal Commission · 2017 1 CPR 147

Consumer Protection Act, 1986, Section 19 - Appeals

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Tribunals and Commissions16 Jan 2017Petition Allowed

PUNJAB URBAN DEVELOPMENT AUTHORITY & ANR. Vs HARPAL SINGH S/O SHRI AVTAR SINGH

National Consumer Disputes Redressal Commission · 2017 1 CPR 144

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Tribunals and Commissions16 Jan 2017

SHAN CONSTRUCTION & ANR. Vs K.I. ASHA

National Consumer Disputes Redressal Commission · 2017 1 CPR 143

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Tribunals and Commissions13 Jan 2017

PNB METLIFE INSURANCE COMPANY LTD. & ANR. Vs SUKHWINDER KAUR D/O LATE SH.JIT SINGH

National Consumer Disputes Redressal Commission · (2017) 01 NCDRC CK 0049

Consumer Protection Act, 1986, Section 15, Section 21(b) - Appeal - Jurisdiction of the National Commission

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Tribunals and Commissions13 Jan 2017

CENTRAL GOVERNMENT EMPLOYEE WELFARE HOUSING ORGANISATION THROUGH ITS CHIEF EXECUITVE OFFICER, & ANR. Vs LT. COL. T.S. KAHLON

National Consumer Disputes Redressal Commission · (2017) 01 NCDRC CK 0043

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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