Tribunals and Commissions31 Jan 2017
M/S. KAPIL PROPERTIES & ANR. Vs OM PRAKASH & ORS
National Consumer Disputes Redressal Commission · 2017 1 CPR 533
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2017
672 judgments · page 29 of 34
Tribunals and Commissions31 Jan 2017
GUNVATIBEN KANTILAL SHAH & Ors Vs SHUBHAM BUILDERS & Ors
National Consumer Disputes Redressal Commission · 2017 1 CPR 528
Tribunals and Commissions31 Jan 2017
DOLPHIN CLOTHING Vs JET AIRWAYS INDIA LTD. & ANR.
National Consumer Disputes Redressal Commission · 2017 1 CPR 525
Tribunals and Commissions31 Jan 2017
AMAL KUMAR MUKHERJEE & ANR. Vs TARAK NATH SARKAR & ORS.
National Consumer Disputes Redressal Commission · 2017 1 CPR 536
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions31 Jan 2017
BELU SYAL Vs UNITECH HI-TECH DEVELOPERS LTD. & ANR.
National Consumer Disputes Redressal Commission · 2017 1 CPR 520
Environment (Protection) Act, 1986, Section 5(3)
Tribunals and Commissions30 Jan 2017Appeal Dismissed
SITA RAM SRIVASTAVA Vs SANJAI GANDHI POST GRADUATE INSTITUTE OF MEDICAL SCIENCES THROUGH ITS DIRECTOR
National Consumer Disputes Redressal Commission · 2017 1 CPR 502
Tribunals and Commissions30 Jan 2017
VENKATESHWARA UNIVERSITY REPRESENTED BY THE CONTROLLER OF EXAMINATIONS TIRUPATI Vs NARRAVULA KOTESHWAR RAO S/O. SRI N. KRISHNAMA NAIDU
National Consumer Disputes Redressal Commission · 2017 1 CPR 506
Consumer Protection Act, 1986, Section 2(1)(d) - Definitions
Tribunals and Commissions30 Jan 2017
VIJENDER MOHAN S/O. BASHESHER NATH Vs MANAGER, PUNJAB NATIONAL BANK
National Consumer Disputes Redressal Commission · 2017 1 CPR 508
Tribunals and Commissions30 Jan 2017
LUV BHASIN Vs M/S. UNITECH LIMITED
National Consumer Disputes Redressal Commission · 2017 1 CPR 495
Consumer Protection Act, 1986, Section 2(r), Section 2(r)(1) - Definitions - DefinitionsEnvironment (Protection) Act, 1986, Section 5(3)
Tribunals and Commissions27 Jan 2017
SANJAY AGRAWAL Vs AMBUJA CEMENT LTD. & ANR.
National Consumer Disputes Redressal Commission · 2017 1 CPR 493
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions25 Jan 2017Appeal Dismissed
Sunanda Dhananjay Lahoti Vs Metlife India Insurance Co. Ltd. and another
National Consumer Disputes Redressal Commission · 2017 1 CPJ 612 : 2017 2 CPR 728
Tribunals and Commissions25 Jan 2017
PRADIP H. BHATIA Vs WINDSHIELD DEVELOPERS PVT. LTD. & ORS.
National Consumer Disputes Redressal Commission · 2017 1 CPR 492
Consumer Protection Act, 1986, Section 12(1)(a), Section 12(1)(c) - Manner in which complaint shall be made. - Manner in which complaint shall be made.
Tribunals and Commissions25 Jan 2017Appeal Allowed
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs NIHAL CHAND MANOCHA
National Consumer Disputes Redressal Commission · (2017) 01 NCDRC CK 0075
Consumer Protection Act, 1986, Section 19, Section 21(a)(2) - Appeals - Jurisdiction of the National Commission
Tribunals and Commissions24 Jan 2017
MITESH BALLASAAHEB ADDHATE Vs M/S. JVPD PROPERTIES PRIVATE LTD. & 2 ORS
National Consumer Disputes Redressal Commission · 2017 1 CPR 458
Consumer Protection Act, 1986, Section 2(1)(d) - Definitions
Tribunals and Commissions24 Jan 2017
HARINDER SINGH DHALL Vs SAHARA PRIME CITY LTD
National Consumer Disputes Redressal Commission · 2017 1 CPR 471
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions24 Jan 2017
INDIAN OIL CORPORATION LIMITED Vs RAVINDRA PANDURANGRAO B
National Consumer Disputes Redressal Commission · 2017 1 CPR 472
Consumer Protection Act, 1986, Section 21(b), Section 2(1)(g), Section 2(1)(f) - Jurisdiction of the National Commission - Definitions - Definitions
Tribunals and Commissions24 Jan 2017
BRANCH MANAGER, SAHARA INDIA Vs SATYA NARAYAN YADAV & ANR.
National Consumer Disputes Redressal Commission · 2017 1 CPR 490
Tribunals and Commissions24 Jan 2017
DR. PURSHOTTAM BHAGVANDAS Vs M/s BAJAJ ALLIANCE GENERAL INSURANCE & ORS
National Consumer Disputes Redressal Commission · 2017 1 CPR 461
Tribunals and Commissions24 Jan 2017
BABU PAUL Vs MANAGER, NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2017 1 CPR 487
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions24 Jan 2017
GIRISH K MOTWANI Vs AIRTEL PVT. LTD. & ANR.
National Consumer Disputes Redressal Commission · 2017 1 CPR 477
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission