Tribunals and Commissions06 Feb 2017Appeal Dismissed

SUPERINTENDING ENGINEER, HOUSEFED & ANR. Vs ANU SINGLA

National Consumer Disputes Redressal Commission · 2017 1 CPR 371

Arbitration and Conciliation Act, 1996, Section 8, Section 5 - Power to refer parties to arbitration where there is an arbitration agreement - Extent of judicial interventionCons
Tribunals and Commissions03 Feb 2017

SBI LIFE INSURANCE CO. LTD. Vs D. SRINIVAS & 2 ORS.

National Consumer Disputes Redressal Commission · 2017 1 CPR 395

Consumer Protection Act, 1986, section 2 (r), Section 20 (1) (iii) - Composition of the National CommissionInsurance Regulatory and Development Authority Act, 1999
Tribunals and Commissions03 Feb 2017

KOTAK MAHINDRA PRIME LTD. Vs RAJARAM & ORS.

National Consumer Disputes Redressal Commission · 2017 1 CPR 391

Insurance Act, 1938, Section 64U, Section 64UC(1) - Establishment of Tariff Advisory Committee - Power of the Advisory Committee to regulate rates, advantages, etc