Tribunals and Commissions13 Jan 2017
GURMAIL SINGH S/O JOG RAJ Vs AVIVIA LIFE INSURANCE COMPANY INDIA LTD. & ORS.
National Consumer Disputes Redressal Commission · 2017 1 CPR 65
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2017
672 judgments · page 32 of 34
Tribunals and Commissions12 Jan 2017
PRIYANKA KESARI & ANR. Vs M/S. ANSAL PROPERTIES & INFRASTRUCTURE LTD. & 2 ORS.
National Consumer Disputes Redressal Commission · 2017 1 CPR 71
Consumer Protection Act, 1986, Section 21 - Jurisdiction of the National Commission
Tribunals and Commissions12 Jan 2017Appeal Dismissed
CHANDIGARH ROYALE CITY PROMOTERS PVT. LTD. Vs MOHAN SINGH S/O. LATE SH. DHIAN SINGH
National Consumer Disputes Redressal Commission · (2017) 01 NCDRC CK 0062
Consumer Protection Act, 1986, Section 19 - Appeals
Tribunals and Commissions12 Jan 2017
DNYANDEO PATIBA BHOSALE KHADKI KHANDALA AHMEDNAGAR Vs TEREX EQUIPMENTS PVT. LTD. & ORS.
National Consumer Disputes Redressal Commission · 2017 1 CPR 63
Consumer Protection Act, 1986, Section 2(1)(d) - Definitions
Tribunals and Commissions12 Jan 2017Appeal Dismissed
DR. MISS HERAT PARMAR Vs DR. VENILAL G. PANCHAL & ORS.
National Consumer Disputes Redressal Commission · (2017) 01 NCDRC CK 0060
Tribunals and Commissions12 Jan 2017Petition Dispossed
LIC OF INDIA & ANR. Vs MASTER PARTAP SARTHI
National Consumer Disputes Redressal Commission · (2017) 01 NCDRC CK 0057
Tribunals and Commissions12 Jan 2017Appeal Disposed
VIGHNAHARTA BUILDERS AND PROJECTS PVT. LTD. & ANR. Vs RAMPRASAD THAKUR PARDESHI & ANR.
National Consumer Disputes Redressal Commission · 2017 1 CPR 68
Tribunals and Commissions11 Jan 2017
Good Earth Properties and Anr. Vs P.S. Pratheep
National Consumer Disputes Redressal Commission · 2017 2 CPJ 244 : 2017 2 CPR 862
Consumer Protection Act, 1986, Section 19 - Appeals
Tribunals and Commissions11 Jan 2017
AJAY AGGARWAL & ORS. Vs UNITECH RELIABLE PROJECTS PVT. LTD.
National Consumer Disputes Redressal Commission · 2017 1 CPR 77
Consumer Protection Act, 1986, Section 12(1), Section 2(1)(b), Section 12(1)(c), Section 2(1)(b)(4) - Manner in which complaint shall be made. - Definitions
Tribunals and Commissions11 Jan 2017
M/S. R.N.A. BUILDERS (N.G.) THROUGH SHRI NARENDRA GUPTA, MANAGING DIRETOR/ SOLE PROPRIETOR, RAJA BAHADUR Vs SURESH PANDEY & ANR.
National Consumer Disputes Redressal Commission · 2017 1 CPR 73 : 2017 3 CPR 68
Tribunals and Commissions10 Jan 2017
ALCHEMY BIOTECH PVT. LTD. Vs M/S. MAHALAKSHMI PAINTS
National Consumer Disputes Redressal Commission · 2017 1 CPR 92
Consumer Protection Act, 1986, Section 19, Section 19 - Appeals - Appeals
Tribunals and Commissions10 Jan 2017Appeal Dismissed
HIND MOTORS INDIA LIMITED & ANR. Vs SHASHI BALA W/O. SG. OM PRAKASH DABLA
National Consumer Disputes Redressal Commission · (2017) 01 NCDRC CK 0059
Tribunals and Commissions10 Jan 2017Appeal Allowed
NAVEEN ASHOKA TENT HOUSE THROUGH, PROPRIETOR, NAVEEN KUMAR KHUTENTA Vs ORIENTAL INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2017 1 CPR 89
Tribunals and Commissions10 Jan 2017
M/S. HANSPAL STEEL THROUGH ITS OWNER/PROPRIETOR, DAMTAL Vs NATIONAL INSURANCE CO. LTD. & 2 ORS.
National Consumer Disputes Redressal Commission · 2017 1 CPR 80
Limitation Act, 1963, Section 5 - Extension of prescribed period in certain cases
Tribunals and Commissions10 Jan 2017Petition Allowed
DEWAR MOTORS @ DEWESH MOTORS REPRESENTED THROUGH ANIL AGARWAL, S/O. OM PRAKASH AGARWAL Vs UTTAM BHUYiA S/O. NEMAI CH. BHUIYA
National Consumer Disputes Redressal Commission · 2017 1 CPR 86
Code of Criminal Procedure, 1973, Section 156(3) - Police officers power to Investigate cognizable caseIndian Penal Code, 1860, Section 420, Section 4
Tribunals and Commissions09 Jan 2017Appeal Dismissed
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs SUNDENT INDIA & ORS.
National Consumer Disputes Redressal Commission · 2017 1 CPR 100
Tribunals and Commissions09 Jan 2017
VIKASH ARORA & ANR. Vs M/S. BENGAL UNITECH UNIVERSAL INFRASTRUCTURE PRIVATE LIMITED
National Consumer Disputes Redressal Commission · 2017 1 CPR 105
Tribunals and Commissions09 Jan 2017
CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. Vs SURESH CHAND YADAV & ORS.
National Consumer Disputes Redressal Commission · 2017 1 CPR 97
Workmens Compensation Act, 1923, Section 2(1)(l) - DefinitionsMotor Vehicles Act, 1988, Section 166, Section 166 - Application for compensation
Tribunals and Commissions09 Jan 2017
NATIONAL INSURANCE CO. LTD. Vs M/S. KRISHNA INDUSTRIES
National Consumer Disputes Redressal Commission · 2017 1 CPR 102
Tribunals and Commissions09 Jan 2017
SATWANT SINGH S/O SHRI RAM SINGH Vs UNITED INDIA INSURANCE
National Consumer Disputes Redressal Commission · 2017 1 CPR 95