Tribunals and Commissions28 Jul 2017
CHIEF MANAGER, ORIENTAL INSURANCE CO. LTD. Vs A.G. FATS LTD. THROUGH ITS MANAGING DIRECTOR, SH. RAVINDER KUMAR
National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0022
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2017
672 judgments · page 9 of 34
Tribunals and Commissions28 Jul 2017
DR. PHANI BHUSAN MONDAL Vs DR. TRIPTI DAS & ANR.
National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0021
Consumer Protection Act, 1986, Section 19, Section 13, Section 21(a)(2) - Appeals - Procedure on admission of complaint - Jurisdiction of the National Commission
Tribunals and Commissions28 Jul 2017
BALJEET SINGH DHILLON THROUGH HIS SPECIAL POWER OF ATTORNEY HOLDER SMT. GURMEET KAUR S/O SHUPENDER SINGH DHILLON Vs ANSAL CROWN INFRABUILD PVT. LTD.
National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0020
Consumer Protection Act, 1986, Section 21 - Jurisdiction of the National Commission
Tribunals and Commissions27 Jul 2017
ABHAY CARRIERS (P) LIMITED Vs THE ORIENTAL INSURANCE CO. LIMITED
National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0018
Motor Vehicles Act, 1988, Section 183, Section 183, Section 112, Section 112 - Driving at excessive speed, etc - Limits of speed
Tribunals and Commissions27 Jul 2017
MEERUT DEVELOPMENT AUTHORITY (MDA) THROUGH ITS SECRETARY Vs ARUN PRAKASH S/O. SHRI LAKSHMAN PRASAD
National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0015
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions27 Jul 2017Appeal Allowed
V. TRANS INDIA LTD. Vs M/S. S.K. INTERNATIONAL & ANR.
National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0014
Consumer Protection Act, 1986, Section 19, Section 13, Section 21(a)(2) - Appeals - Procedure on admission of complaint - Jurisdiction of the National Commission
Tribunals and Commissions26 Jul 2017
LEELAVATI W/O. SH. DHARAMVIR GAUR Vs M/S. VsR INTRATECH PVT. LTD.
National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0019
Consumer Protection Act, 1986, Section 19, Section 2(d), Section 2(d)(2), Section 21(a)(2) - Appeals - Definitions - Definitions - Jurisdiction of the Natio
Tribunals and Commissions26 Jul 2017Appeal Dismissed
ALOK SINHA S/O SHRI PRAKASH CHANDRA SINHA Vs MAHINDRA & MAHINDRA LTD., & ORS.
National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0017
Consumer Protection Act, 1986, Section 17(2), Section 17(2)(b) - Jurisdiction of the State Commission - Jurisdiction of the State Commission
Tribunals and Commissions26 Jul 2017Appeal Allowed
MAA TARINI TRANSPORT LTD. Vs BRANCH MANAGER, KEONJHAR CENTRAL CO-OPERATIVE BANK
National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0016
Consumer Protection Act, 1986, Section 19, Section 2(o), Section 21(a)(2) - Appeals - Definitions - Jurisdiction of the National Commission
Tribunals and Commissions25 Jul 2017
PRADEEP GUPTA & ANR. Vs M/S. UNITECH LIMITED
National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0005
Tribunals and Commissions25 Jul 2017
V. SANTOSH S/O LATE K VISWANATHAN Vs MANAGER, PUNJAB NATIONAL BANK, & ORS.
National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0002
Consumer Protection Act, 1986, Section 2(1)(a)(1) - Definitions
Tribunals and Commissions21 Jul 2017Appeal Dismissed
NEEL KAMAL Vs METLIFE INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0008
Tribunals and Commissions21 Jul 2017
NEENA MEHROTRA & ANR. Vs M/S. UNITECH LIMITED
National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0007
Consumer Protection Act, 1986, Section 13(2) - Procedure on admission of complaint
Tribunals and Commissions21 Jul 2017
M/S. SHIVAM PARIVAR DEVELOPERS PVT. LTD. & ANR. Vs MANDAR JAYANT THAKUR, & ANR.
National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0003
Tribunals and Commissions21 Jul 2017Appeal Dismissed
VIVEK AHUJA & ANR. Vs M/S. VIPUL LIMITED
National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0001
Consumer Protection Act, 1986, Section 2(1)(d), Section 1(1)(d) - Definitions - Short title, extent, commencement and application
Tribunals and Commissions20 Jul 2017Petition Allowed
COL. SUDHIR KUMAR NAGPAL Vs GHAZIABAD DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0012
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions20 Jul 2017
M/S. AJMER AUTO AGENCY PRIVATE LIMITED THROUGH ITS AUTHORIZED REPRESENTATIVE, JAI CHAND S/O. MOHAN LAL Vs NIRMALA SHARMA, & ORS.
National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0011
Code of Civil Procedure, 1908, Order 1Rule 10 -Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions19 Jul 2017
VISHAL MEHTA, & ORS. Vs M/S. UNITECH LIMITED
National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0006
Consumer Protection Act, 1986, Section 12(1)(c) - Manner in which complaint shall be made.
Tribunals and Commissions18 Jul 2017
C. SUKUMARAN, & ANR. Vs M/S. PARASVNATH DEVELOPERS LTD., & ORS.
National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0010
Tribunals and Commissions18 Jul 2017
RINKU SHARMA Vs NEW INDIA ASSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0004