Tribunals and Commissions18 Aug 2020Disposed Of
Shiv Shakti Bio Plantac Ltd. Vs Rattan Devi Khabaya
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0030
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2020
445 judgments · page 10 of 23
Tribunals and Commissions17 Aug 2020Dismissed
M/S. Shyama Rama Structual & Power Private Ltd. Vs Oriental Insurance Company Limited
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0045
Tribunals and Commissions17 Aug 2020Partly Allowed
T. Nagaiah Vs M/S. Jain Irrigation Systems Pvt Ltd. & 3 Ors.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0044
Consumer Protection Act, 1986 — Section 12A, 12(1)(c)
Tribunals and Commissions17 Aug 2020Partly Allowed
National Urban Cooperative Bank Ltd. & Anr. Vs M/S. Khandelwal Rubber Products Pvt. Ltd. & Anr.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0043
Tribunals and Commissions17 Aug 2020Dismissed
B. Sundarajan Vs Divisional Manager, New India Assurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0042
Tribunals and Commissions17 Aug 2020
R V Prasannakumaar & 47 Ors. Vs Mantri Castles Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0041
Tribunals and Commissions17 Aug 2020Allowed
Branch Manager, Reliance Nippon Life Insurance Co. Ltd. & Anr. Vs Lekhram Avadhiya
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0029
Tribunals and Commissions17 Aug 2020Partly Allowed
Ravinder Kumar (Lrs) Vs United India Insurance Company Ltd.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0028
Tribunals and Commissions17 Aug 2020Disposed Of
Shrihari Limraj Karanjkar Vs Ajeet Seeds Limited & Anr.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0027
Consumer Protection Act, 1986 — Section 2(1)(iii), 13(1)(c), 13(1), 13(3), 20(1A)(iii)
Tribunals and Commissions17 Aug 2020Partly Allowed
New India Assurance Company Ltd. Vs Shailendra Prasad Singh
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0026
Motor Vehicles Act, 1988 — Section 149(2)(a)(ii)
Tribunals and Commissions17 Aug 2020Dismissed
Nirbhay Singh Chauhan Vs Iffco Tokio General Insurance Company Ltd.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0025
Tribunals and Commissions17 Aug 2020Partly Allowed
State Bank Of India Vs Soumen Bangal & Anr.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0024
Consumer Protection Act, 1986 — Section 14(1)(d)
Tribunals and Commissions17 Aug 2020Partly Allowed
M/S. Barnala Builders And Property Consultants Vs Capt. U.C. Arora
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0023
Consumer Protection Act, 1986 — Section 14(1)(1)Punjab Apartment And Property Regulation Act, 1995 — Section 17
Tribunals and Commissions11 Aug 2020Dismissed
Nirmal Kumar Pandey Vs ICICI Bank Limited & Anr.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0040
Tribunals and Commissions10 Aug 2020Dismissed
Kandhari Beverages Pvt. Ltd. & Anr. Vs Manish Singla & Anr.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0072
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions10 Aug 2020Dismissed
United India Insurance Copmany Ltd. Vs Tilda Riceland Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0071
Consumer Protection Act, 1986 — Section 5, 19
Tribunals and Commissions10 Aug 2020Dismissed
Shankar Woolen Private Limited Vs United India Insurance Company Limited & 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0070
Consumer Protection Act, 1986 — Section 5, 19
Tribunals and Commissions10 Aug 2020Partly Allowed
Orion Commerx Pvt. Ltd. Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0069
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions04 Aug 2020Dismissed
Berkeley Automobile Ltd. Vs Abhineet Garg & Anr.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0068
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions04 Aug 2020Dismissed
M/S. Sukhm Infrastructure Pvt. Ltd. Vs Swaran Singh
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0067