Tribunals and Commissions27 Aug 2020Disposed Of
Dr. Rajesh & Anr Vs Triloki Raghubani & Ors
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0066
Consumer Protection Act, 1986 — Section 21(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2020
445 judgments · page 8 of 23
Tribunals and Commissions27 Aug 2020Partly Allowed
Makemytrip (India) Pvt. Ltd. Vs Vijendra Mathur
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0065
Tribunals and Commissions27 Aug 2020Partly Allowed
Aasish Choudhury Vs Calcutta Medical Research Institute & Ors.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0064
Tribunals and Commissions26 Aug 2020Dismissed
Uttar Haryana Bijli Vitran Nigam Ltd. M/S. Sada Ram Somnath Rice Mills
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0082
Electricity Act, 2003 — Section 24Consumer Protection Act, 1986 — Section 12
Tribunals and Commissions26 Aug 2020Disposed Of
Shiv Kumar Gaur Vs Religare Health Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0081
Tribunals and Commissions26 Aug 2020Partly Allowed
New India Assurance Co. Ltd. Vs Anil Sharma
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0080
Indian Contract Act, 1872 — Section 28
Tribunals and Commissions26 Aug 2020Allowed
Rajasthan Housing Board Vs Mahavir Prasad Sharma
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0079
Tribunals and Commissions26 Aug 2020Dismissed
Radha Rani Gupta & Anr. Vs Hdfc Standard Life Insurance Co. Ltd. & Anr.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0078
Tribunals and Commissions26 Aug 2020Dismissed
Gurpreet Kaur Vs Life Insurance Corporation
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0077
Tribunals and Commissions26 Aug 2020
Bhargava Refrigeration Industrial Pvt. Ltd. Vs Uti & Anr.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0076
Unit Trust Of India Act, 1963 — Section 37Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(o), 2(1)(r)(1)(ii), 21(f)
Tribunals and Commissions26 Aug 2020Partly Allowed
New India Assurance Co. Ltd. Vs Shivam Cold Storage & Ice Factory & Ors.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0075
Tribunals and Commissions26 Aug 2020Allowed
Marathon Realty Private Ltd. & 2 Ors. Vs Monte Vista Residence Welfare Association & Anr.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0074
Tribunals and Commissions26 Aug 2020Partly Allowed
Pawan Gupta Vs Experion Developers Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0073
Consumer Protection Act, 1986 — Section 21(1)(b)
Tribunals and Commissions26 Aug 2020Dismissed
Al - Shifa Hospital & 2 Ors. Vs Shabnam Jamila
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0063
Tribunals and Commissions26 Aug 2020Disposed Of
New India Assurance Co. Ltd. Vs Maninderjeet Singh Khera
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0062
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions26 Aug 2020Allowed
P. Praveena Kumari Vs Cbc Honda & Anr.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0061
Tribunals and Commissions26 Aug 2020Dismissed
Shabnam Jamila Vs Al-Shifa Hospital & 2 Ors
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0060
Tribunals and Commissions26 Aug 2020Partly Allowed
Davinder Nath Sethi & Anr. Vs M/S. Purearth Infrastructure Limited
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0059
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions26 Aug 2020Disposed Of
M/S. Utopia Projects Pvt. Ltd. Vs Christopher Agnelo Pinto & Anr.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0058
Consumer Protection Act, 1986 — Section 13(2)(c)
Tribunals and Commissions26 Aug 2020Partly Allowed
Ashok Kumar & Anr. Vs Director/Managing Director, Mahaluxmi Buildtech Consortium Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0057
Consumer Protection Act, 1986 — Section 21