Tribunals and Commissions15 Sept 2020Dismissed
United India Insurance Company Ltd. Vs Dinesh Vijay
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0018
Consumer Protection Act, 1986 — Section 21(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2020
445 judgments · page 6 of 23
Tribunals and Commissions14 Sept 2020
Randhir Kalra Vs Atam Nagar Co - Op. House Building Society Ltd. & Anr.
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0019
Consumer Protection Act, 1986 — Section 24A
Tribunals and Commissions11 Sept 2020Dismissed
Saroj Kumari Vs Executive Engineer, Dakchhinanchal Vidyut Vitran Nigam Ltd.
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0016
Consumer Protection Act, 1986 — Section 2(1)(o), 2(1)(c), 2(1)(d)Electricity Act, 2003 — Section 126, 135, 140
Tribunals and Commissions10 Sept 2020Dismissed
New Okhla Industrial Development Authority Vs Debabrata Dutta Roy
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0017
Tribunals and Commissions10 Sept 2020Dismissed
United India Insurance Company Ltd. Vs M/S. Radhika Oil Industries
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0015
Consumer Protection Act, 1986 — Section 21(b)Indian Penal Code, 1860 — Section 406, 420
Tribunals and Commissions10 Sept 2020
New Okhla Industrial Development Authority Vs Debabrata Dutta Roy
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0011
Tribunals and Commissions09 Sept 2020
Pyar Singh Vs Manager, United India Insurance Co. Ltd. & Anr.
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0013
Tribunals and Commissions08 Sept 2020Dismissed
Qazi Syed Salauddin Vs M/S. Sarra Motors Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0024
Tribunals and Commissions08 Sept 2020
Ashish Kakkar & Anr. Vs M/S. Piyush It Solutions Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0010
Tribunals and Commissions08 Sept 2020Disposed Of
Anant Agrawal Vs M/S. Indiabulls Real Estate Ltd. & Ors.
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0009
Tribunals and Commissions07 Sept 2020Disposed Of
Suneeta Sharma Vs Greater Mohali Area Development Authority & Anr.
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0008
Tribunals and Commissions07 Sept 2020Dismissed
District Co-Operative Bank Ltd. Vs Leelawati Devi & Anr.
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0007
Tribunals and Commissions04 Sept 2020Dismissed
Today Homes & Infrastructure Pvt. Ltd. Vs Sanjay Ahuja
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0006
Consumer Protection Act, 2019 — Section 19, 41, 47(1)(a)(i), 47(1)(a)(ii), 51, 51(1), 51(2), 51(3), 51(4), 51(5), 58(i)(a)(1), 58(ii)(a)(1), 67, 80, 81(1)
Tribunals and Commissions04 Sept 2020Disposed Of
Tata Aig General Insurance Company Limited Vs Banshiram Bishnoi
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0005
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions02 Sept 2020Dismissed
M/S. Emerging India Housing Corporation Limited Vs Anil Surial
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0004
Tribunals and Commissions02 Sept 2020Dismissed
J.K. White Cement Works Vs Rajender Kumar & Anr.
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0003
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions01 Sept 2020Disposed Of
Hyundai Motor India Ltd. Vs Harshad Ramji Chauhan & Anr.
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0002
Tribunals and Commissions31 Aug 2020Dismissed
L.B.S. Group Of Eduction Institute Vs Arjun Singh & Ors.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0106
Consumer Protection Act, 1986 — Section 2(1)(o), 21(b)Constitution Of India, 1950 — Article 12
Tribunals and Commissions31 Aug 2020Dismissed
M/S. Omaxe Limited & Anr. Vs Divya Karun & Anr.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0103
Consumer Protection Act, 1986 — Section 2(1)(d), 21(b)
Tribunals and Commissions31 Aug 2020Allowed
M/S. Dujodwala Products ;Td. Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0102
Consumer Protection Act, 1986 — Section 21(b)