COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2020

445 judgments · page 23 of 23

Tribunals and Commissions03 Jan 2020Allowed

New India Assurance Co. Ltd Vs M/S. Strutech Computers & 2 Ors

National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0005

Consumer Protection Act, 1986 — Section 2(1)(d), 19Indian Penal Code, 1860 — Section 380, 457

Read judgment

Tribunals and Commissions02 Jan 2020Disposed Of

Capital Greens Flat Buyer Associateion And Others Vs DLF Universal Limited & Anr.

National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0004

Delhi Apartments Ownership Rules, 1987 — Rule 3Consumer Protection Act, 1986 — Section 2(a-I), 2(r), 12Delhi Apartments Ownership Act, 1986 — Section 3, 3(c), 3(j), 3(j)(vii)

Read judgment

Tribunals and Commissions02 Jan 2020Dismissed

Royal Sundaram Alliance Insurance Co. Ltd. Vs Sumit J. Ramchandani

National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0003

Read judgment

Tribunals and Commissions02 Jan 2020Allowed

Raj Kumar Goyal Vs Jalandhar Improvement Trust & Anr

National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0002

Read judgment

Tribunals and Commissions02 Jan 2020Dismissed

Nasibuddin Vs Nafis Ahmad

National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0001

Code Of Civil Procedure, 1908 — Section 34Consumer Protection Act, 1986 — Section 17(1)(a)(ii), 21(b), 25(3), 27

Read judgment