Tribunals and Commissions07 Jan 2020Dismissed
Farokh Nariman Subedar & 10 Ors Vs Rajiv Agarwal & Anr
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0036
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2020
445 judgments · page 22 of 23
Tribunals and Commissions07 Jan 2020Partly Allowed
Haryana Urban Development Authority Vs Rajnish Gupta & 3 Ors
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0035
Limitation Act, 1963 — Section 5
Tribunals and Commissions07 Jan 2020Disposed Of
M/S. Swapnil Builders And Developers Vs Iila Banerjee
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0025
Tribunals and Commissions07 Jan 2020Disposed Of
Bajwa Developers Ltd. & Anr Vs Harjinder Singh Chhaggar & 6 Ors
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0021
Consumer Protection Act, 1986 — Section 27
Tribunals and Commissions07 Jan 2020Disposed Of
United India Insurance Co. Ltd Vs Gopal Agencies
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0015
Consumer Protection Act, 1986 — Section 21(b), 25(3), 27
Tribunals and Commissions07 Jan 2020Dismissed
M/S. Solidix India Vs New India Assurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0014
Consumer Protection Act, 1986 — Section 15, 21(b)
Tribunals and Commissions07 Jan 2020Dismissed
Resham Bhargava Vs Super Specialty Hospital, Mata Chanan Devi Hospital & 2 Ors
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0011
Tribunals and Commissions06 Jan 2020Disposed Of
Pankaj Garg And Others Vs Dlf Homes Panchkula PVT. LTD. & Anr
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0041
Tribunals and Commissions06 Jan 2020Disposed Of
M/S. Mantri Developers Private Limited & 2 Ors. Vs Nupur Anchlia & Anr
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0040
Tribunals and Commissions06 Jan 2020Disposed Of
Sanjila Bansal And Others Vs M/S. Omaxe Chandigarh Extension Developers Private Limited & 2 Ors
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0039
Tribunals and Commissions06 Jan 2020
Laxman A. Tekwani Vs Ganesh & Anr
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0038
Code Of Civil Procedure, 1908 — Order 41 Rule 22Consumer Protection Act, 1986 — Section 14(1)(d)
Tribunals and Commissions06 Jan 2020Dismissed
Transport Corporation Of India LTD. Vs Dinesh Agarwal
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0013
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions06 Jan 2020Dismissed
B.M. Sharma Vs U.P. Avam Evam Vikas Parishad & Anr.
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0012
Consumer Protection Act, 1986 — Section 2(1)(d), 21(b)
Tribunals and Commissions06 Jan 2020Dismissed
Tosoh India Pvt. Ltd. (Formerly Lilac Medicare Pvt. Ltd.) Vs Ram Kumar & 3 Ors
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0010
Consumer Protection Act, 1986 — Section 2(1)(d), 2(d(i)
Tribunals and Commissions06 Jan 2020Dismissed
Union Of India Vs Amal Chandra Hore
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0009
Consumer Protection Regulations, 2005 — Regulation 14(1)(i)Consumer Protection Act, 1986 — Section 2(1)(d)(ii), 2(1)(g), 2(1)(o), 3, 15, 21(b), 25(3), 27Indian Post Office Act, 1898 — Section 6
Tribunals and Commissions06 Jan 2020Partly Allowed
Chief Manager, Rajasthan State Road Transport Corporation & Anr Vs Ashok Kumar
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0008
Constitution Of India, 1950 — Article 21, 47Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(d)(ii), 148
Tribunals and Commissions03 Jan 2020Dismissed
Manager, New India Assurance CO. LTD. And Others Vs Dr. Vipul Rai & 4 ORW And Others
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0043
Drugs And Cosmetics Rules, 1945 — Rule 2(ee)(iii)Indian Medicine Central Council Act, 1970 — Section 2(1), 17(3)Consumer Protection Act, 1986 — Section 12, 25, 27
Tribunals and Commissions03 Jan 2020Disposed Of
Sanjay Kacholia And Others Vs Bashir Mohammed & 3 Ors
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0042
Tribunals and Commissions03 Jan 2020Dismissed
Rajnish Mukhra Vs R. P. Rana & 12 Ors
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0007
Consumer Protection Act, 1986 — Section 17(1)(a)(ii), 21(b), 25(3), 27Indian Penal Code, 1860 — Section 420
Tribunals and Commissions03 Jan 2020Dismissed
Force Motors Limited Vs Swaranjit Singh & Anr
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0006