Tribunals and Commissions16 Jan 2020Dismissed
Rattan Lal Bharadwaj Vs Magma Financial Corporation Ltd
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0060
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2020
445 judgments · page 20 of 23
Tribunals and Commissions16 Jan 2020Dismissed
Manjit Singh & Anr Vs Civil Hospital & Ors
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0055
Tribunals and Commissions15 Jan 2020Dismissed
Seema Begum Vs HDFC Standard Life Insurance Company Limited & 2 Ors
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0123
Tribunals and Commissions15 Jan 2020Dismissed
Hyundai Motor India Ltd. & Anr. Vs Hardeep Singh & Anr
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0122
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions15 Jan 2020Disposed Of
M/S. HIKAL LTD Vs Cholamandalam Ms General Insurance Company Limited & Anr
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0121
Tribunals and Commissions15 Jan 2020Partly Allowed/ Disposed Of
Nidhi Mittal & Anr Vs Prateek Infra Projects India PVT. LTD
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0120
Land Acquisition Act, 1894 — Section 4(1), 6(1)Consumer Protection Act, 1986 — Section 2(r), 2(1)(r)
Tribunals and Commissions15 Jan 2020Dismissed
Albert D'souza Vs Madhusudhan Acharya & 7 Ors
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0056
Tribunals and Commissions15 Jan 2020Dismissed
Ravindra Sakharam Nagare Vs Ajay Rao Saheb & 3 Ors
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0054
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions15 Jan 2020Dismissed
M/S. S.R. Bio Chem Vs Oriental Insurance Company Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0053
Insurance Regulatory And Development Authority (Protection Of Policyholders’ Interests) Regulations, 2002 — Regulation 9Insurance Act, 1938 — Section 64UM
Tribunals and Commissions14 Jan 2020Dismissed
M/S. N.H. Matcon Vs Chander Kanta Gujral & Anr
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0125
Tribunals and Commissions14 Jan 2020Dismissed
M/S. M.S. Shah Developers PVT. LTD Vs Kishore Birbal Soni
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0124
Mumbai Municipal Corporation Act, 1888 — Section 354(a)Consumer Protection Act, 1986 — Section 2(o)
Tribunals and Commissions13 Jan 2020Dismissed
Sanjiv Kumar Vs National Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0034
Motor Vehicles Act, 1988 — Section 39, 40, 43, 192Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions10 Jan 2020Dismissed
Mehul Bharatkumar Jain Vs M/S. Bellissimo Crown Buildmart Pvt. Ltd
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0058
Tribunals and Commissions10 Jan 2020Disposed Of
Bhargav Parnandi & Anr Vs M/S. Keystone Constructions
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0057
Tribunals and Commissions10 Jan 2020Dismissed
M/S. Ranbir Textiles Vs New India Insurance Company Ltd. & Anr
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0048
Tribunals and Commissions10 Jan 2020Dismissed
Ranjeetkumar Champalal Jain And Others Vs M/S. Bellissimo Crown Buildmart PVT. LTD.
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0047
Consumer Protection Act, 1986 — Section 11, 17, 21
Tribunals and Commissions10 Jan 2020Allowed
Sanjay Agarwal & Anr Vs Rosedale Developers Pvt. Ltd. & Anr.
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0046
Consumer Protection Act, 1986 — Section 2(d), 21(a)(i)West Bengal Co-Operative Societies. Act, 1983 — Section 7(a)West Bengal Building (Regulation Of Promotion Of Construction And Transfer Of Promoters) Act, 1993 — Section 8
Tribunals and Commissions10 Jan 2020Allowed
M/S. A.M. Associates Vs Sau Ujwalla Chandrakant Gaikwad & 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0045
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions10 Jan 2020Disposed Of
T.V. Vishwanath Gupta & 7 Ors Vs Amara Jyothi House Building Co-Operative Society Ltd
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0044
Tribunals and Commissions10 Jan 2020Dismissed
Ansal Properties & Infrastructure Ltd Vs Preeti Singhal
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0027
Consumer Protection Act, 1986 — Section 2(1)(d)