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National Consumer Disputes Redressal Commission judgments, 2020

445 judgments · page 19 of 23

Tribunals and Commissions20 Jan 2020Disposed Of

DLF LTD Vs Vinod Kapur & Anr

National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0080

Constitution Of India, 1950 — Article 136Consumer Protection Act, 1986 — Section 17, 19Limitation Act, 1963 — Section 14
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Tribunals and Commissions20 Jan 2020Allowed

Narender Gupta Vs DLF Limited & 8 Ors

National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0078

Consumer Protection Act, 1986 — Section 2(1)(d)(i), 21(a)(i), 2(r)Haryana Apartment Owners Act, 1983 — Section 3(a), 3(f)Indian Contract Act, 1872 — Section 23, 28
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Tribunals and Commissions20 Jan 2020Disposed Of

R.C. SOOD & CO. Developers PVT. LTD Vs Sunil Bansal

National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0066

Security Interest (Enforcement) Rules, 2002 — Rule 8Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(4)
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Tribunals and Commissions17 Jan 2020Disposed Of

Indigo Airlines & Anr Vs Aastha Pansari

National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0108

Constitution Of India, 1950 — Article 17, 17(2), 18, 19, 22, 22(1), 22(2)(a), 22(4), 24Consumer Protection Act, 1986 — Section 4, 5, 6, 21(b)
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