Tribunals and Commissions29 Jan 2020Dismissed
M/S. Shwas Homes PVT. LTD Vs Biju Lucose
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0105
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2020
445 judgments · page 17 of 23
Tribunals and Commissions29 Jan 2020Dismissed
Tara Chand Gupta Vs Sanjay Kumar Bharatiya
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0104
Consumer Protection Act, 1986 — Section 2(1)(d)(ii), 2(1)(g), 2(1)(o)
Tribunals and Commissions29 Jan 2020Disposed Of
Bengal Unitech Universal Infrastructure Pvt. Ltd Vs Dr. Anup Bhargava & Anr
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0103
Tribunals and Commissions29 Jan 2020
Meerut Developemnt Authority Vs Virendra Kumar Arora
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0102
Tribunals and Commissions29 Jan 2020Dismissed
Chairman, Shriram Group Of Companies & Ors Vs Konakanchi Madhu & Ors
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0101
Tribunals and Commissions29 Jan 2020Partly Allowed
Shalini Singh Vs M/S. Arena Super Structures Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0100
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions28 Jan 2020
Parsvnath Developers Limited Vs Sangeeta Mehra & Anr
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0113
Tribunals and Commissions28 Jan 2020Disposed Of
M/S. Lodha Dwellers PVT. LTD Vs Ashita Agrawal
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0112
Maharashtra Ownership Flats (Reguláfion Of the Proiiiion Of Construction, Sale, Management And Transfer) Act, 1963 — Section 4
Tribunals and Commissions28 Jan 2020Partly Allowed
Maa Sidheshwari Sheetgrah PVT. LTD. Vs Amar Singh Yadav
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0111
Tribunals and Commissions28 Jan 2020Disposed Of
New India Assurance CO. LTD Vs M/S. Durga Bricks Industries & Anr
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0110
Insurance Act, 1938 — Section 64UM(2)
Tribunals and Commissions28 Jan 2020Dismissed
M/S. Sterling Constructions & 2 Ors. Vs Gladys D'souza & Anr
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0089
Tribunals and Commissions27 Jan 2020Dismissed
M/S. Sahara Prime City Limited & Anr Vs Tej Bahadur Kaur & Anr.
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0114
Consumer Protection Act, 1986 — Section 21, 21(b), 25, 27, 27A, 27A(1)(b)
Tribunals and Commissions27 Jan 2020Disposed Of
Rajasthan Housing Board & 2 Ors Vs Khushal Meghwal And Others
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0091
Tribunals and Commissions27 Jan 2020Disposed Of
M/S. Urban Umbrella Development And Management Company (Capital Greens) Vs Anita Sharma And Others
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0090
Tribunals and Commissions27 Jan 2020Disposed Of
Rajasthan Housing Board & 2 Ors Vs Khushal Meghwal And Others
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0088
Tribunals and Commissions27 Jan 2020Disposed Of
Omaxe Chandigarh Extension Developers Pvt. Ltd. & Anr Vs Sheshpal Sharma
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0087
Tribunals and Commissions27 Jan 2020Partly Allowed
C.J. Vijaya Kumari & 3 Ors Vs Assistant Engineer, (Operations) Apspdcl & 4 Ors
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0085
Consumer Protection Act, 1986 — Section 2(1)(o)
Tribunals and Commissions24 Jan 2020Dismissed
U.P. Awas Vikas Parishad & Anr Vs Murari Lal Bansal
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0093
Tribunals and Commissions24 Jan 2020Disposed Of
M/S. Bengal Unitech Universal Infrastructure Private Limited Vs Anindita Ghosh And Others
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0092
Consumer Protection Act, 1986 — Section 27
Tribunals and Commissions24 Jan 2020Dismissed
Emaar MGF Land Ltd. & Ors Vs Anita Jindal
National Consumer Disputes Redressal Commission · (2020) 01 NCDRC CK 0086
Consumer Protection Act, 1986 — Section 27Code Of Criminal Procedure, 1973 — Section 14, 31, 200Insolvency And Bankruptcy Code, 2016 — Section 14, 238