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COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2020

445 judgments · page 16 of 23

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Tribunals and Commissions19 Mar 2020

Branch Manager, Indusind Bank Ltd. Vs Abdul Rajek Khan

National Consumer Disputes Redressal Commission · (2020) 03 NCDRC CK 0079

Consumer Protection Act, 1986 — Section 2(1)(r), 2(1)(g), 2(1)(o), 21(b), 14(1)(f), 15, 25(3), 27
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Tribunals and Commissions19 Mar 2020Partly Allowed

Shriram Transport Finance Co. Ltd. Vs Jaysingh Damodar Patil

National Consumer Disputes Redressal Commission · (2020) 03 NCDRC CK 0078

Consumer Protection Act, 1986 — Section 2(1)(d)
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Tribunals and Commissions17 Mar 2020Dismissed

Hem Raj Goyal Vs Reliance General Insurance Company Ltd.

National Consumer Disputes Redressal Commission · (2020) 03 NCDRC CK 0061

Central Motor Vehicles Rules, 1989 — Rule 62Consumer Protection Act, 1986 — Section 21(b)Motor Vehicles Act, 1988 — Section 2(47), 39, 56
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Tribunals and Commissions17 Mar 2020Allowed/Dismissed

L.I.C. Of India & Anr Vs Deep Chand Sood & Ors

National Consumer Disputes Redressal Commission · (2020) 03 NCDRC CK 0060

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Tribunals and Commissions17 Mar 2020

Kamal Chatterjee & Anr Vs Emaar MGF Land Ltd And Others

National Consumer Disputes Redressal Commission · (2020) 03 NCDRC CK 0059

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Tribunals and Commissions04 Feb 2020Dismissed

Sandhya Dey Vs Kapil Sen & 2 Ors

National Consumer Disputes Redressal Commission · (2020) 02 NCDRC CK 0015

Consumer Protection Act, 1986 — Section 2(1)(d)
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Tribunals and Commissions04 Feb 2020Dismissed

School Management, St. Xavier Public School Korba Vs Raghuvanshi Chandra

National Consumer Disputes Redressal Commission · (2020) 02 NCDRC CK 0014

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Tribunals and Commissions04 Feb 2020Disposed Of

Godrej Properties Limited Vs Onkar Nath

National Consumer Disputes Redressal Commission · (2020) 02 NCDRC CK 0013

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Tribunals and Commissions04 Feb 2020Dismissed

K. Thakshinamurthy Vs The Liquidation Officer, State Bank Of India Supervising Staff Cooperative Building Society Ltd

National Consumer Disputes Redressal Commission · (2020) 02 NCDRC CK 0012

Arbitration And Conciliation Act, 1996 — Section 34
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Tribunals and Commissions04 Feb 2020Dismissed

Vivek Viswanathan Vs M/S. Unitech Limited & Anr

National Consumer Disputes Redressal Commission · (2020) 02 NCDRC CK 0011

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Tribunals and Commissions04 Feb 2020Dismissed

M/S. Bagadia Proprieties( P) Ltd Vs Ananthalakshmi Gopinath

National Consumer Disputes Redressal Commission · (2020) 02 NCDRC CK 0010

Consumer Protection Act, 1986 — Section 2(o)
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Tribunals and Commissions04 Feb 2020Dismissed

Vardhman Properties LTD Vs Mayank Vats

National Consumer Disputes Redressal Commission · (2020) 02 NCDRC CK 0006

Consumer Protection Act, 1986 — Section 21(b)
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Tribunals and Commissions04 Feb 2020Disposed Of

Dr. G.K. Aggarwal Vs Lalit Sayal & 4 Ors

National Consumer Disputes Redressal Commission · (2020) 02 NCDRC CK 0005

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Tribunals and Commissions04 Feb 2020

HDB Financial Services LTD Vs Parmod Kumar Sharma & Anr

National Consumer Disputes Redressal Commission · (2020) 02 NCDRC CK 0004

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Tribunals and Commissions03 Feb 2020Dismissed

Rajinder Singh Vs Oreintal Insurance Co. Ltd.

National Consumer Disputes Redressal Commission · (2020) 02 NCDRC CK 0009

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Tribunals and Commissions03 Feb 2020

M/S. Cholamandalam Investment & Finance Co. Ltd. Vs Sachin Vitthalrao Wankhede

National Consumer Disputes Redressal Commission · (2020) 02 NCDRC CK 0008

Consumer Protection Act, 1986 — Section 21(b), 25(3), 27
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Tribunals and Commissions03 Feb 2020Dismissed

Real Pro Assets Limited Vs Pankaj Mittal & 2 Ors

National Consumer Disputes Redressal Commission · (2020) 02 NCDRC CK 0007

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Tribunals and Commissions03 Feb 2020Dismissed

Kalpana Mondal Vs Bengal Srachi Housing Development Ltd.

National Consumer Disputes Redressal Commission · (2020) 02 NCDRC CK 0003

Consumer Protection Act, 1986 — Section 13(3B)
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Tribunals and Commissions03 Feb 2020Dismissed

Debasish Saha And Others Vs Godrej Properties Limited And Others

National Consumer Disputes Redressal Commission · (2020) 02 NCDRC CK 0002

Consumer Protection Act, 1986 — Section 2(1)(d)
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Tribunals and Commissions03 Feb 2020Dismissed

Prasanta Kumar Paul Vs Shubhankar Dev

National Consumer Disputes Redressal Commission · (2020) 02 NCDRC CK 0001

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