Tribunals and Commissions12 Oct 2020Disposed Of
M/S. Rathor Builder Developers Vs Hansa H. Agarwal
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0017
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2020
445 judgments · page 4 of 23
Tribunals and Commissions09 Oct 2020Dismissed
M/S. Uppal Chaddha Hi-Tech Developers Pvt. Ltd. Vs Manu Rana & Anr.
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0015
Tribunals and Commissions08 Oct 2020Dismissed
M/S. Wizard Biotech Pvt. Ltd. Vs New India Assurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0014
Tribunals and Commissions08 Oct 2020Disposed Of
Mala Sahni Seth Vs New India Assurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0013
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions08 Oct 2020Dismissed
Oriental Insurance Co. Ltd. Vs Seetakanta Patnaik
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0010
Consumer Protection Act, 1986 — Section 2(b)
Tribunals and Commissions07 Oct 2020Dismissed
Dr. P. Sathish Reddy Vs Shantha Bai & 8 Ors.
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0009
Consumer Protection Act, 1986 — Section 13(3)
Tribunals and Commissions06 Oct 2020Dismissed
Universal Sompo General Insurance Company Limited Vs Anju Garg & 4 Ors.
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0016
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions06 Oct 2020Disposed Of
Sushma Buildtech Ltd. Vs Jagsukhbir Kaur & 3 Ors.
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0008
Tribunals and Commissions06 Oct 2020Dismissed
Rikhab Jain Vs Trackon Couriers Private Limited & 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0007
Tribunals and Commissions06 Oct 2020Dismissed
Imperia Structures Ltd. Vs Virender Singh Yadav
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0006
Tribunals and Commissions06 Oct 2020Dismissed
Jewellery World Vs Oriental Insurance Company Ltd.
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0005
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions05 Oct 2020Dismissed
Anil Kumar Gupta Vs Banaras Hindu University & Ors
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0011
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions01 Oct 2020Dismissed
Dr. Sanjay Garg Vs Harjit Singh & 4 Ors.
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0004
Consumer Protection Act, 1986 — Section 14(1)(d)
Tribunals and Commissions01 Oct 2020Disposed Of
Post Master Department Of Posts & Anr. Vs Poonam Devi
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0003
Tribunals and Commissions01 Oct 2020Disposed Of
Construction Industry Development Council Vs Arjun Singh & Ors.
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0002
Limitation Act, 1963 — Section 14
Tribunals and Commissions01 Oct 2020Disposed Of
Chona Financial Services Pvt.Ltd. Vs National Insurance Co.Ltd.
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0001
Tribunals and Commissions29 Sept 2020Disposed Of
Laddu Lal Mahto Vs Managing Director, Tata Motors Limited & Anr.
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0045
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions28 Sept 2020Dismissed
M/S. Tata Aig General Insurance Co. Ltd Vs T. Paul Raj
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0044
Consumer Protection Act, 1986 — Section 25, 27Motor Vehicles Act, 1988 — Section 2(15), 2(21), 2(41), 10, 10(2)(d), 10(2)(e), 10(2)(f), 10(2)(h)Central Motor Vehicle Rules, 1998 — Rule 3
Tribunals and Commissions28 Sept 2020Dismissed
Omaxe Limited & Anr. Vs Dr. Anand Jain
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0043
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions28 Sept 2020Partly Allowed
Emirates Airlines Vs Srikanta Saha & 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0042