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COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2020

445 judgments · page 12 of 23

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Tribunals and Commissions27 Jul 2020

Tata Aig Life Insurance Co. Ltd. Vs Mampi Dhar (Gosh) And Anr.

National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0122

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Tribunals and Commissions27 Jul 2020Dismissed

Gaurav Verma Vs Hyundai Motors India Ltd. And 2 Ors.

National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0121

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Tribunals and Commissions24 Jul 2020Dismissed

Uttam Datta Vs Mojaffar Rahaman Mondal

National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0120

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Tribunals and Commissions24 Jul 2020Partly Allowed

L.S. Sharma Vs Rai Bareli Development Authority Through Secretary

National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0119

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Tribunals and Commissions24 Jul 2020

Hindustan Insecticides Ltd. Vs Thakar And 4 Ors.

National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0118

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Tribunals and Commissions24 Jul 2020Dismissed

Kanayo Parmanand Merani Vs M/S. Pediyar Associates And 5 Ors.

National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0117

Consumer Protection Act, 1986 — Section 21(b)
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Tribunals and Commissions24 Jul 2020Allowed

Pawan Rai Vs Dhantersi Devi

National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0116

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Tribunals and Commissions24 Jul 2020Disposed Of

Gurbax Singh Banga Vs Aviva Life Insurance Co. India Pvt. Ltd. And 3 Ors.

National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0115

Consumer Protection Act, 1986 — Section 2(1)(d)
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Tribunals and Commissions24 Jul 2020Allowed

United India Insurance Co. Ltd. Vs Sarvodaya India Ltd.

National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0114

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Tribunals and Commissions24 Jul 2020Dismissed

National Insurance Company Limited Vs M/S. D.D Spinners Pvt. Ltd.

National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0113

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Tribunals and Commissions24 Jul 2020Dismissed

M/S. M.S. Manufacturing Co. Vs New India Assurance Companyltd. And Ors.

National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0112

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Tribunals and Commissions24 Jul 2020Dismissed

Punjab Small Industries And Export Corp.Ltd. Vs Dr. (Mrs.) Kanta Jalota

National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0111

Limitation Act, 1963 — Section 3, 5Consumer Protection Act, 1986 — Section 12(1)(C), 24A
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Tribunals and Commissions24 Jul 2020Partly Allowed

Iffco Tokio General Vs Jaipal Singh And 2 Ors.

National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0110

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Tribunals and Commissions24 Jul 2020Allowed

Richa Agarwal Vs M/S. Jaypee Infratech Limited And 2 Ors.

National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0109

Consumer Protection Act, 1986 — Section 12(3), 21, 21(b)
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Tribunals and Commissions23 Jul 2020Allowed

Sunil Kumar Malhotra Vs Muthoot Finance (P) Ltd. And 2 Ors.

National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0108

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Tribunals and Commissions23 Jul 2020Allowed

Balwinder Singh Vs Mithoot Finance (P) Limited And 2 Ors.

National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0107

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Tribunals and Commissions23 Jul 2020Division Bench

Smita Uban And Anr. Vs M/S. Pioneer Urban Land And Infrastructure Ltd.

National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0106

Consumer Protection Act, 1986 — Section 2(o), 2(r), 21(a)(i)Haryana Real Estate (Regulation And Development) Rules, 2017 — Rule 15Constitution Of India, 1950 — Article 14
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Tribunals and Commissions22 Jul 2020Allowed

M/S. Tdi Infrastructure Ltd. Vs Sukhmal Jain

National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0105

Consumer Protection Act, 1986 — Section 2(1)(d), 11
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Tribunals and Commissions22 Jul 2020Dismissed

Ayush Vijay Goenka And Anr. Vs Regenerative Medical Services Pvt. Ltd. And Anr.

National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0104

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Tribunals and Commissions22 Jul 2020Dismissed

Muraleedharan Vs Dr. K.R. Leena & Anr.

National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0103

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