Tribunals and Commissions31 Jul 2020Disposed Of
M/S. Roshan Motors Pvt. Ltd. Vs Sanket Tongya
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0142
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2020
445 judgments · page 11 of 23
Tribunals and Commissions31 Jul 2020Disposed Of
Greater Mohali Area Development Authority & Anr. Vs Deepshikha
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0141
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(o)
Tribunals and Commissions31 Jul 2020Dismissed
National Insurance Co. Ltd. Biking Food Products (P) Ltd.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0140
Consumer Protection Act, 1986 — Section 21(b)Marine Insurance Act, 1963 — Section 2(c), 2(e), 3, 7, 17, 85
Tribunals and Commissions31 Jul 2020Dismissed
Estate Officer(H) Gmada & Ors. Vs Balwinder Kumar Bhola
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0139
Tribunals and Commissions30 Jul 2020Dismissed
Caterpillar India Private Limited Vs Sarangdhar Keshavrao Chouksey & Anr.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0138
Consumer Protection Act, 1986 — Section 2(1)(d),
Tribunals and Commissions30 Jul 2020Dismissed
Som Nath Bhatt Vs Central Provident Fund Commissioner & Anr.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0137
Tribunals and Commissions30 Jul 2020Disposed Of
Lakshmi Vilas Bank Ltd. & Ors. Vs Minor Arun Sankar Represented By Mr. T.Natrajan Thanga Chimapatti & Ors.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0136
Tribunals and Commissions30 Jul 2020
Rajesh Zamashankar Joshi Vs Branch Manager, State Bank Of Bikaner & Jaipur
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0135
Tribunals and Commissions30 Jul 2020Disposed Of
Mahatma Gandhi Hospital, Jaipur & Anr. Vs Chhavi Goyal
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0134
Tribunals and Commissions30 Jul 2020Dismissed
Haryana Urban Development Authority & Anr. Vs Jaswant Singh
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0133
Consumer Protection Act, 1986 — Section 12, 15
Tribunals and Commissions30 Jul 2020Partly Allowed
Mahrishi Arvind Institute Of Engineering Vs Ranjit Singh & Anr.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0132
Tribunals and Commissions30 Jul 2020Dismissed
M/S. Hems Apparels Vs Oriental Insurance Co. Ltd. & Anr.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0131
Consumer Protection Act, 1986 — Section 22(2)
Tribunals and Commissions30 Jul 2020Dismissed
Prakash Bansilal Bihani Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0130
Tribunals and Commissions29 Jul 2020Disposed Of
Yogesh Suresh Chaudhari And Anr. Vs M/S. Auto Wheels And Anr.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0129
Tribunals and Commissions29 Jul 2020
Bank Of Baroda Vs Balaprasad Bansilal Biyani
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0128
Tribunals and Commissions29 Jul 2020Disposed Of
New Aadinath Plywood And Hardware Vs Nandini Photo Studio
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0127
Tribunals and Commissions28 Jul 2020Disposed Of
Lt. Col. Amrik Singh (Retired) Vs The Govt. Of U.P. And 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0126
Tribunals and Commissions28 Jul 2020Dismissed
Icici Lombard General Insurance Co. Ltd. Vs Mayur Batra And Anr.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0125
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions27 Jul 2020Disposed Of
Oriental Insurance Co. Ltd. Vs Vikash Kumar
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0124
Tribunals and Commissions27 Jul 2020
Iffco Tokio General Insurance Co. Ltd. Vs Ashok Laxman Mane And 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 07 NCDRC CK 0123
Motor Vehicle Act, 1988 — Section 157Central Motor Vehicles Rules, 1989 — Rule 141