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National Consumer Disputes Redressal Commission judgments, 1995

441 judgments · page 7 of 23

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Tribunals and Commissions21 Aug 1995

Pifido Farms Vs UNITED INDIA INSURANCE CO LTD

National Consumer Disputes Redressal Commission · 1996 2 CPJ 208

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Tribunals and Commissions20 Aug 1995

UNITED INDIA INSURANCE CO. Vs VIJAYA KUMAR TEXTILES

National Consumer Disputes Redressal Commission · 1995 0 NCDRC 72 : 1996 1 CPJ 6

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Tribunals and Commissions16 Aug 1995

R N Gupta Vs UNION OF INDIA

National Consumer Disputes Redressal Commission · 1995 3 CPJ 328

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Tribunals and Commissions14 Aug 1995Complaint dismissed

D. SHIVA KUMAR Vs Oriental Insurance Co. Ltd.

National Consumer Disputes Redressal Commission · 1995 3 CPJ 426 : 1995 3 CPR 106

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Tribunals and Commissions14 Aug 1995Appeal allowed

Citibank N.A. Vs G. JAYANTI

National Consumer Disputes Redressal Commission · 1995 2 CPC 554 : 1995 3 CPJ 52 : 1995 3 CPR 44

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Tribunals and Commissions14 Aug 1995Appeal allowed

A.S. PAI Vs DELUXE ROADLINES

National Consumer Disputes Redressal Commission · 1995 2 CPC 521 : 1995 3 CPJ 44 : 1995 3 CPR 136

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Tribunals and Commissions14 Aug 1995

NEW INDIA ASSURANCE CO. LTD. Vs S.PUSHPADEVI JAMAD

National Consumer Disputes Redressal Commission · 1995 0 NCDRC 71 : 1995 2 CPC 665 : 1995 3 CPJ 103 : 1995 3 CPR 349 : 1996 1 CPJ 74

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Tribunals and Commissions14 Aug 1995

NEW INDIA ASSURANCE CO. LTD. Vs A.MOHAMAD YASIN

National Consumer Disputes Redressal Commission · 1995 0 NCDRC 70 : 1995 2 CPC 567 : 1995 3 CPJ 50 : 1995 3 CPR 46 : 1996 1 CPJ 72

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Tribunals and Commissions14 Aug 1995

LIFE INSURANCE CORPORATION OF INDIA Vs S.HYMAVATHI

National Consumer Disputes Redressal Commission · 1995 0 NCDRC 31 : 1995 3 CPJ 42 : 1996 1 CPJ 13

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Tribunals and Commissions14 Aug 1995

REVENUE DIVISIONAL OFFICER, MADURAI, TAMIL NADU Vs SAKKARAI PANDI

National Consumer Disputes Redressal Commission · 1995 0 NCDRC 86 : 1995 2 CPC 666 : 1995 3 CPR 350 : 1996 1 CPJ 193 : 1996 1 CPJ 20

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Tribunals and Commissions14 Aug 1995

L.I.C.OF INDIA Vs K.ARUNA KUMARI

National Consumer Disputes Redressal Commission · 1995 0 NCDRC 69 : 1995 2 CPC 516 : 1995 3 CPJ 80 : 1995 3 CPR 62

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Tribunals and Commissions09 Aug 1995Appeal allowed without costs

Life Insurance Corporation of India Vs SHIV CHANDER

National Consumer Disputes Redressal Commission · 1995 2 CLT 632 : 1995 2 CPC 248 : 1995 3 CPJ 173 : 1995 3 CPR 301

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Tribunals and Commissions08 Aug 1995Complaint dismissed

G.L.GOSWAMY Vs MANDOVI MOTORS

National Consumer Disputes Redressal Commission · 1995 3 CPJ 553 : 1995 3 CPR 116

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Tribunals and Commissions07 Aug 1995Appeal dismissed

United India Insurance Co. Ltd. Vs MAHESH KUMAR

National Consumer Disputes Redressal Commission · 1995 3 CPJ 317 : 1996 1 CPR 123

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Tribunals and Commissions07 Aug 1995

Western Electronics Ltd Vs VED PRAKASH

National Consumer Disputes Redressal Commission · 1996 1 CPJ 116

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Tribunals and Commissions04 Aug 1995Complaint disposed of

JAGDISH SINGH Vs SHRI MOOL CHAND KHARAITI RAM HOSPITAL AYURVEDIC RESEARCH INSTITUTE

National Consumer Disputes Redressal Commission · 1996 1 CPJ 99

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Tribunals and Commissions04 Aug 1995Complaint dismissed with costs

BISHAMBER LAL NARANG Vs Bank of India

National Consumer Disputes Redressal Commission · 1995 3 CPJ 587 : 1996 1 CPC 251

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Tribunals and Commissions04 Aug 1995Revision allowed

LML LIMITED Vs URMILA KUMARI

National Consumer Disputes Redressal Commission · 1995 3 CPJ 325

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Tribunals and Commissions03 Aug 1995Appeal dismissed without costs

Sat Pal Malik Vs MONO ELECTRONICS

National Consumer Disputes Redressal Commission · 1995 2 CLT 653 : 1995 2 CPC 254 : 1995 3 CPJ 170 : 1995 3 CPR 304

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Tribunals and Commissions03 Aug 1995Complaint dismissed

KISHAN POULTRY FARM Vs National Insurance Co. Ltd.

National Consumer Disputes Redressal Commission · 1995 2 CLT 233 : 1995 2 CPC 367 : 1995 3 CPJ 357 : 1995 3 CPR 156

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