Tribunals and Commissions17 Jul 1995
UNION OF INDIA Vs RAMESH KUMAR
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 89 : 1995 3 CPJ 67
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1995
441 judgments · page 9 of 23
Tribunals and Commissions12 Jul 1995Appeal dismissed
Gian Chand Vs EXECUTIVE OFFICER, MUNICIPAL COMMITTEE
National Consumer Disputes Redressal Commission · 1995 2 CLT 314 : 1995 2 CPC 358 : 1995 3 CPJ 542
Tribunals and Commissions11 Jul 1995Appeal dismissed
EXECUTIVE ENGINEER RAJASTHAN STATE ELECTRICITY BOARD Vs AADRAM
National Consumer Disputes Redressal Commission · 1996 3 CPJ 312
Tribunals and Commissions04 Jul 1995Appeal dismissed without costs
SUB POST-MASTER, CHARKHI DADRI Vs Saroj Bala
National Consumer Disputes Redressal Commission · 1995 2 CLT 360 : 1995 3 CPJ 279 : 1996 1 CPR 301
Tribunals and Commissions30 Jun 1995Appeal allowed
DIRECTOR, TELECOM (SOUTH) UDAIPUR Vs ROSHAN LAL
National Consumer Disputes Redressal Commission · 1996 3 CPJ 43
Tribunals and Commissions26 Jun 1995Appeal dismissed
S.P. MOHANTY Vs BHASKER CH.PATTNAIK
National Consumer Disputes Redressal Commission · 1995 3 CPJ 544 : 1996 1 CPC 241
Tribunals and Commissions24 Jun 1995
A.B.N. GRANITES Vs ESCORTS LTD
National Consumer Disputes Redressal Commission · 1995 2 CPR 653 : 1995 3 CPJ 194
Tribunals and Commissions24 Jun 1995Complaint dismissed
G.SAMPATH Vs V.K.LALCO PVT.LTD
National Consumer Disputes Redressal Commission · 1995 2 CPR 621 : 1995 3 CPJ 228
Tribunals and Commissions23 Jun 1995Appeal dismissed
VURHANPUR CLOTH CORPORATION Vs state of madhya pradesh
National Consumer Disputes Redressal Commission · 1995 3 CPJ 239 : 1996 1 CLT 544
Tribunals and Commissions16 Jun 1995Complaint allowed
PREM PARKASH MEHRA Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1995 2 CLT 282 : 1995 2 CPC 360 : 1995 3 CPJ 407 : 1995 3 CPR 161
Tribunals and Commissions14 Jun 1995Appeal dismissed without costs
RAM KISHAN Vs Jagdish
National Consumer Disputes Redressal Commission · 1995 2 CLT 305 : 1995 3 CPJ 275 : 1996 1 CPR 47
Tribunals and Commissions08 Jun 1995Application allowed
S.D. TRIKHA Vs DEVINDER MAHANT
National Consumer Disputes Redressal Commission · 1995 2 CLT 385 : 1995 2 CPC 349 : 1995 3 CPJ 586 : 1995 3 CPR 135
Tribunals and Commissions06 Jun 1995Complaint dismissed
C.CHANNAIAH Vs SUPERINTENDENT ENGINEER, KARNATAKA ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1995 2 CPR 647 : 1995 3 CPJ 541
Tribunals and Commissions06 Jun 1995Complaint allowed with costs
C.Balakrishnan Vs Canara Bank
National Consumer Disputes Redressal Commission · 1995 2 CPC 454 : 1995 2 CPR 619 : 1995 3 CPJ 218
Tribunals and Commissions05 Jun 1995Complaint dismissed
SETTYPE GRAPHICS INDIA PVT. LTD. Vs LINOTYPE ASSOCIATES INDIA PVT. LTD.
National Consumer Disputes Redressal Commission · 1995 2 CPR 654 : 1995 3 CPJ 197
Tribunals and Commissions05 Jun 1995Complaint dismissed
Krishna Murthy Vs CHAMUNDESWARI SUGARS LTD
National Consumer Disputes Redressal Commission · 1995 2 CPR 648 : 1995 3 CPJ 237
Tribunals and Commissions05 Jun 1995Complaint disposed of
KRISHAN DASS CHAURASIA Vs State Bank of India
National Consumer Disputes Redressal Commission · 1995 3 CPJ 318 : 1996 1 CLT 634 : 1996 1 CPC 311 : 1996 1 CPR 122
Tribunals and Commissions01 Jun 1995Appeal dismissed in limine
SANTOSH KUMAR VERMA Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1995 3 CPJ 450
Tribunals and Commissions31 May 1995Appeal dismissed
United India Insurance Co. Ltd. Vs MEHAR SINGH
National Consumer Disputes Redressal Commission · 1996 2 CLT 564 : 1996 2 CPC 417 : 1996 3 CPJ 144 : 1996 3 CPR 260
Tribunals and Commissions24 May 1995Complaint dismissed in limine
R.P.JAIN Vs SAHARA INDIA AIRLINES CTS
National Consumer Disputes Redressal Commission · 1995 3 CPJ 212 : 1996 1 CLT 571 : 1996 1 CPR 69